The State Maharashtra Through Additional Chief Secretary General Administration Dept Mantralaya v. Amit Angad Pathak
- Court
- Bombay High Court
- Case number
- WP/12501/2025
- Date of judgment
- 7 Oct 2025
- Bench
- HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE SMT MANJUSHA AJAY DESHPANDE
- Petitioner
- THE STATE MAHARASHTRA THROUGH ADDITIONAL CHIEF SECRETARY GENERAL ADMINISTRATION DEPT MANTRALAYA
- Respondent
- AMIT ANGAD PATHAK
- CNR
- HCBM010500592025
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