Commissioner Of CGST And Central Excise, Daman Commissionerate vs. M/S. Super (INDIA) And Ors

ALP/381/2017HC BombayGSTCNR HCBM01043194201719 November 2025Bench: HON'BLE MS. JUSTICE GAURI GODSE1 pages

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4-ALP-381-2017.docx IN THE HIGH COURT OF JUDICATURE AT BOMBAY CRIMINAL APPELLATE JURISDICTION CRIMINAL APPLICATION NO. 381 OF 2017 Commissioner of CGST and … Applicant Central Excise Daman Commissionerate Vs. M/s. Super (India) and Others … Respondents None for the Applicant Mr. D. J. Haldankar, APP for the Respondent-State. CORAM : GAURI GODSE, J. DATE : 19th NOVEMBER 2025 ORDER :

1.

Since none had appeared on the last date the application was directed to be listed for dismissal. Today, when the application is called out none appears for the applicant.

2.

Application is dismissed for non-prosecution. [GAURI GODSE, J.] 1/1 rrpillai RAJESHWARI RAMESH PILLAI RAJESHWARI RAMESH PILLAI Date: 2025.11.20 10:11:35 +0530

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