The Superintendent Of Central GST And Central Excise Anti Evasion, Mumbai Central Commissionerate vs. Neha Agrawal And Ors.
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Mamta Kale 903-appln-181-2022.doc ---- None present for the Applicant. Mr. Yogesh Dabke, APP for the Respondent – State. ---- Coram : R. N. Laddha, J. Date : 12 July 2024 P.C. . This application is seeking cancellation of bail and is pending since 2022. 2. None present for the applicant. Earlier also none appeared for the applicant.
The application stands dismissed for want of prosecution. R. N. Laddha, J. MAMTA AMAR KALE MAMTA AMAR KALE Date: 2024.07.12 14:35:39 +0530
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