Mahesh Forge vs. Shri. Kamal Dev Prasad
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sg 32.ia154-23.doc …. Mr. Meelan Topkar, for Applicant. None for Respondent. …..
CORAM : NITIN B. SURYAWANSHI, J. DATED : 9th NOVEMBER 2023 P. C. :
Heard.
For the reasons stated in the application and considering the GST Registration Form bears Applicant’s name as Mr. Mahesh Mahadeorao Sarnaik, as the Proprietor of Mahesh Forge as the proprietary concern, application is allowed in terms of prayer clause (a). [NITIN B. SURYAWANSHI, J.]
1 / 1 2023:BHC-AS:34629 Signed by: Smita Gonsalves Designation: PS To Honourable Judge Date: 10/11/2023 12:52:34
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