Eckon Crystal Merchants PVT. LTD The Director And Authorised v. The Principal Additional Director General Of GST Intelligence Mumbai And Ors
- Court
- Bombay High Court
- Case number
- WP/15500/2023
- Date of judgment
- 19 Dec 2023
- Bench
- HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN
- Petitioner
- ECKON CRYSTAL MERCHANTS PVT. LTD THE DIRECTOR AND AUTHORISED
- Respondent
- THE PRINCIPAL ADDITIONAL DIRECTOR GENERAL OF GST INTELLIGENCE MUMBAI AND ORS
- CNR
- HCBM010416232023
Judgment text not available yet
This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.
Reproduced from the public record of the Bombay High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.