Bombay High Court GST Judgments — 2023

Sher Ali Proprietor Thr Its Constituted Attorney vs. Union Of INDIA Thr Principal Chief And Anr

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Rajesh Kumar Proprietor Of Global Rugs Enterprises Thr Its Constituted Attorney vs. Union Of INDIA Thr The Principal Chief And Anr

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Prolific Systems And Technologies PVT. LTD. And Ors vs. Union Of INDIA Thr. Secretary Ministry Of Finance Dpet. And Ors

Liberty Tea Company Aa Group And Ors vs. M/S. G. S. Enterprises And Anr

Bench: HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL

Sanjiv Ved Malik vs. State Of Maharashtra And Anr

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Jacobs Solutions INDIA Private Limited vs. The Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

M/S Shri Ambika Fertilizers Through Its Partner Ninesh Damodhar Bhutada vs. The Union Of INDIA Through Its Secretary And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Sds Broking And Trading Auctioning Center Thro Its Manging Director Sudhir Dhananjay Sarode And Anr vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE NITIN W. SAMBRE,HON'BLE SHRI JUSTICE R. N. LADDHA

Sds Broking And Trading Auctioning Center Thro Its Manging Director Sudhir Dhananjay Sarode And Anr vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE NITIN W. SAMBRE,HON'BLE SHRI JUSTICE R. N. LADDHA

Sds Broking And Trading Auctioning Center And Anr vs. The State Of Maharashtra And Ors

Bench: HON'BLE SHRI JUSTICE NITIN W. SAMBRE,HON'BLE SHRI JUSTICE R. N. LADDHA

Sds Broking And Trading Auctioning Center And Anr vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE NITIN W. SAMBRE,HON'BLE SHRI JUSTICE R. N. LADDHA

Sds Broking And Trading Auctioning Center Through Its M.D. Sudhir Dhananjay Sarode And Ors vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE NITIN W. SAMBRE,HON'BLE SHRI JUSTICE R. N. LADDHA

Sds Broking And Trading Auctioning Center Thro Its Manging Director Sudhir Dhananjay Sarode And Anr vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE NITIN W. SAMBRE,HON'BLE SHRI JUSTICE R. N. LADDHA

Sds Broking And Trading Auctioning Center Thro Its Manging Director Sudhir Dhananjay Sarode And Anr vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE NITIN W. SAMBRE,HON'BLE SHRI JUSTICE R. N. LADDHA

Sds Broking And Trading Auctioning Center Thro Its Manging Director Sudhir Dhananjay Sarode And Anr vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE NITIN W. SAMBRE,HON'BLE SHRI JUSTICE R. N. LADDHA

Bharat Mahadeo Kuvalekar vs. State Of Maharashtra And Anr

Bench: HON'BLE SHRI JUSTICE NITIN W. SAMBRE,HON'BLE SHRI JUSTICE R. N. LADDHA

Zilla Parishad Nanded Through Its Chief Executive Officer Varsha Damodhar Thakur And Another vs. Akshay Govind Jadhav And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANDIPKUMAR C. MORE

Zilla Parishad Nanded Through Its Chief Executive Officer Varsha Damodhar Thakur And Another vs. Indrasing Gulabsingh Pandhare And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANDIPKUMAR C. MORE

Zilla Parishad Nanded Through Its Chief Executive Officer Varsha Damodhar Thakur And Another vs. Kisan Laxman Borkar And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANDIPKUMAR C. MORE

Zilla Parishad Nanded Through Its Chief Executive Officer Varsha Damodhar Thakur And Another vs. Akshay Govind Jadhav And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANDIPKUMAR C. MORE

Zilla Parishad Nanded Through Its Chief Executive Officer Varsha Damodhar Thakur And Another vs. Kisan Laxman Borkar And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANDIPKUMAR C. MORE

Zilla Parishad Nanded Through Its Chief Executive Officer Varsha Damodhar Thakur vs. Dinesh Babarao Hambarde And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANDIPKUMAR C. MORE

Zilla Parishad Nanded Through Its Chief Executive Officer Varsha Damodhar Thakur vs. Dinesh Babarao Hambarde And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANDIPKUMAR C. MORE

Zilla Parishad Nanded Through Its Chief Executive Officer Varsha Damodhar Thakur And Another vs. Indarsing Gulabsingh Pandhare And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANDIPKUMAR C. MORE

Zilla Parishad Nanded Through Its Chief Executive Officer Varsha Damodhar Thakur And Another vs. Gajanan Bajirao Pavade And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANDIPKUMAR C. MORE

Zilla Parishad Nanded Through Its Chief Executive Officer Varsha Damodhar Thakur And Another vs. Gajanan Bajirao Pavade And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANDIPKUMAR C. MORE

Shailesh K Bothara And Ors vs. State Of Maha. Thr. Prin. Sec. (Finance) And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Aak Kamani PVT. LTD vs. The Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Hira Gobind Bhatia vs. State Of Maharashtra And Anr

Bench: HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI

Essar Steel Suppliers Thr Vikarm Ashok Gupta vs. Union Of INDIA Thr Its Secretary And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Bhart Parihar vs. State Of Maharashtra Thr Pp Office And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Prakash Kumar Rameshbhai Patel vs. State Of Maharashtra And Ors

Bench: HON'BLE JUSTICE REVATI MOHITE DERE,HON'BLE MS. JUSTICE GAURI GODSE

Kishor Venkatrao Sathe vs. The State Of Maharashtra And Anr

Bench: HON'BLE SHRI JUSTICE NITIN W. SAMBRE,HON'BLE SHRI JUSTICE R. N. LADDHA

Shivaji Bapurao Gaikwad @ Shivaji Baburao Gaikwad And Another vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE R. M. JOSHI

Reliance Globalcom LTD vs. Commissioner Of CGST And Central Excise Belapur

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE RAJESH S. PATIL

R. Z. Malpani vs. The Union Of INDIA Through The Secretary And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

M/S Subhadra Cme Engineers Through Its Proprietor Namdeo Indarrao Gore vs. The State Of Maharashtra Through The Secretary And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Kailas Bharat Doshi vs. State Of Maharashtra And Anr

Bench: HON'BLE SHRI JUSTICE S. M. MODAK

Focus Ingredients Impex PVT. LTD vs. The State Of Maharashtra And Ors

Bench: HON'BLE SHRI JUSTICE AMIT BORKAR,HON'BLE JUSTICE KAMAL KHATA

Tml Distribution Co. LTD vs. The Dy. Commissioner Of Sales Tax, Pune And Ors

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Hiten Dhirajlal Sheth vs. State Of Maharashtra And Anr

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Shrushti Springs And Components Through Its Partners Somnath Ramdas Pable And Another vs. The Commissioner State GST Bhavan And Others

Bench: HON'BLE SHRI JUSTICE NITIN W. SAMBRE,HON'BLE SHRI JUSTICE S. G. CHAPALGAONKAR

Amit Kumar Sharma vs. Directorate Of Revenue Intelligence And Ors

Bench: HON'BLE JUSTICE REVATI MOHITE DERE,HON'BLE JUSTICE SHARMILA U. DESHMUKH

Sushil Kumar Singh vs. Directorate Of Revenue Intelligence And Ors

Bench: HON'BLE JUSTICE REVATI MOHITE DERE,HON'BLE JUSTICE SHARMILA U. DESHMUKH

Manishbhai Narshibhai Talavijya And Anr vs. Union Of INDIA And Ors

Bench: HON'BLE JUSTICE REVATI MOHITE DERE,HON'BLE JUSTICE SHARMILA U. DESHMUKH

Pradeep Kumar Siddha vs. Union Of INDIA Thr Central Govt. Advocates And Ors

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Malishka Gold And Jewellery PVT. LTD vs. State Of Maharashtra And Ors

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Namco Industries Private Limited And Anr vs. Union Of INDIA And Anr

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

National Management Training Institute vs. State Of Maharashtra And Ors

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANDEEP V. MARNE

Mrf Limited, Ponda, Goa vs. State Of Goa Through Chief Secretary And 2 Ors

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE VALMIKI MENEZES

Sesa Sterlite LTD., Rep. By Mukesh Laddha vs. State Of Goa Thr. Chief Secretary And 2 Ors

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE VALMIKI MENEZES

M. R. F. Ltd vs. State Of Goa Through Chief Secretary And 2 Ors

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE VALMIKI MENEZES

Bharti Airtel LTD., Through P.O.A Nirmal Gulhane vs. State Of Goa Through Its Chief Secretary And Anr

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE VALMIKI MENEZES

Indus Towers LTD vs. The State Of Goa Through The Commissioner Of Commercial Taxes And Anr

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE VALMIKI MENEZES

Mrf Limited, Ponda, Goa vs. State Of Goa Through Chief Secretary And 2 Ors

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE VALMIKI MENEZES

Mrf Limited, Ponda, Goa vs. State Of Goa Through Chief Secretary And 2 Ors

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE VALMIKI MENEZES

Bharti Telemedia LTD., Through Binu N. S. Puri vs. State Of Goa And Anr

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE VALMIKI MENEZES

Lancer Container Lines Limited vs. Commissioner Of CGST And Cx Belapur

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Kotak Agro Processing PVT. LTD vs. Commissioner Of CGST And Cx

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

United Spirits LTD., (Erstwhile Mcdowell And Co. LTD.) Rep. By Its Auth. Off., Dr. Huma Ali vs. State Of Goa, Thr. The Chief Secretary And 4 Ors

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE BHARAT P. DESHPANDE

United Spirits LTD. (Erstwhile Mcdowell And Co. LTD.), Rep. By Its Aut. Officer, Dr. Huma Ali vs. State Of Goa, Thr. The Chief Secretary And 4 Ors

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE BHARAT P. DESHPANDE

United Spirits LTD., (Erstwhile Mcdowell And Co. LTD.) Rep. By Its Auth. Off., Dr. Huma Ali vs. State Of Goa, Thr. The Chief Secretary And 4 Ors

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE BHARAT P. DESHPANDE

United Spirits LTD., (Erstwhile Mcdowell And Co. LTD.) Rep. By Its Aut. Officer, Dr. Huma Ali vs. State Of Goa, Thr. The Chief Secretary And 4 Ors

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE BHARAT P. DESHPANDE

United Spirits LTD., (Erstwhile Mcdowell And Co. LTD.) Rep. By Its Aut. Officer, Dr. Huma Ali vs. State Of Goa, Thr. The Chief Secretary And 4 Ors

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE BHARAT P. DESHPANDE

Global Conveyor Systems PVT LTD., Thr. Its Authorized Representative, Hussain Khan vs. State Of Goa, Thr. The Chief Secretay And Anr

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE BHARAT P. DESHPANDE

United Spirits LTD., (Erstwhile Mcdowell And Co. LTD.), Rep. By Its Aut. Officer, Dr. Huma Ali vs. State Of Goa, Thr. The Chief Secretary And 4 Ors

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE BHARAT P. DESHPANDE

Rohan Lobo vs. State Of Goa, Thr. Its Chief Secretary And 2 Ors

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE BHARAT P. DESHPANDE

Kamlesh Majithia vs. Commissioner Of State Tax And Ors

Bench: HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI

Neelam Automobile PVT. LTD And Anr vs. Deputy Commissioner Of Sales Tax And Ors

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Swiss Singapore INDIA PVT. LTD. And Anr vs. Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Swiss Singapore INDIA PVT. LTD. And Anr vs. Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Suleman Raees Hussain Ahmed vs. The State Of Maharashtra

Bench: HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI

Sadhna Jayesh Raichura vs. Rise2Sky Developers LLP

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR

Mayurkumar Jaysukhlal Gohel vs. The Union Of INDIA And Anr

Bench: HON'BLE SHRI JUSTICE S. M. MODAK

The State Tax Officer Phaltan 701 Satara Goods And Services Tax Bhavan 178 Satara vs. New Phaltan Sugar Works Applicant Distillery Division LTD Pune

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Akshay Anant Matkar And Anr vs. State Of Maharashtra And Anr

Bench: HON'BLE SHRI JUSTICE SUNIL B. SHUKRE,HON'BLE SHRI JUSTICE M. M. SATHAYE

Principal Global Services PVT. LTD vs. The State Of Maharashtra And Ors

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Krishna Murari Singh vs. Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Sanjeev Amarnath Aggarwal vs. State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE S. M. MODAK

Sushil Kishor Churi And Anr vs. State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE S. M. MODAK

Janata Sahakari Bank LTD. Pune vs. M/S Gada Enterpirses Thr Its Partner

Bench: HON'BLE SHRI JUSTICE MADHAV J. JAMDAR

Avenue Supermarkets LTD vs. The Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

M/S Gada Enterprises vs. Janata Sahakari Bank LTD Pune

Bench: HON'BLE SHRI JUSTICE MADHAV J. JAMDAR

M/S Meera Medical And General Stores Through Its Proprietor Mininath Sanjay Kawade vs. The Commissioner Of State Tax And Another

Bench: HON'BLE SHRI JUSTICE NITIN W. SAMBRE,HON'BLE SHRI JUSTICE S. G. CHAPALGAONKAR

Mazgaon Dock Shree Ganesh Chsg Soc LTD. The Its Secretary Rajgopal Mallya vs. The Union Of INDIA Thr The Revenue Secretary And Ors

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Mazgaon Dock Nivara Co Op Hsg Soc LTD vs. The Union Of INDIA Thr The Revenue Secretary And Ors

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Mazgaon Dock Mandar Co Op Hsg Soc LTD. Thr The Secretary vs. The Union Of INDIA Thr The Revenue Secretary And Ors

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Mazagaon Dock Vipul Co Op Hsg Society LTD. Thr Its Chairman vs. The Union Of INDIA Thr The Revenue Secretary And Ors

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Kamlesh Majithia vs. Assistant Commissioner Of Sale Tax And Anr

Bench: HON'BLE SHRI JUSTICE M. S. KARNIK

Zilla Parishad Through Its Chief Executive Officer And Others vs. Hajimiya Nasir Ahmed Shaikh And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Through Its Chief Executive Officer vs. Maula Husan Tamboli And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Osmanabad Through Its Chief Executive Officer vs. Juber Jamir Shaikh And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Through Its Chief Executive Officer And Others vs. Vikas Popat Kashid And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Through Its Chief Executive Officer And Others vs. Datta Nanasaheb Lahane And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Through Its Chief Executive Officer vs. Shivaji Vitthal Jagtap And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Through Its Chief Executive Officer vs. Shivaji Vitthal Jagtap And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Through Its Chief Executive Officer vs. Arun Uddhav Madke And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

The State Of Maharashtra Through Its Chief Executive Officer vs. Shivaji Pandurang Adsul And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Through Its Chief Executive Officer vs. Tikaram Mitram Jadhav And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Through Its Chief Executive Officer And Others vs. Amir Pasha Gulab Pasha Mulla And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH