Kotak Agro Processing PVT. LTD. vs. Commissioner Of CGST And Cx

WP/5456/2023HC BombayGSTCNR HCBM01016188202324 April 2023Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA1 pages

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WP 5456-23.doc IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURI ICTION WRIT PETITION NO. 5456 OF 2023 Kotak Agro Processing Pvt. Ltd. …Petitioner vs. Commissioner of CGST and CX …Respondent Ms. Neha Pandya for Petitioner. Mr. A. M. Sethana with Mr. Ranjan Majumdar i/b P. S. Patkar for Respondents. CORAM : NITIN JAMDAR AND ABHAY AHUJA, JJ. DATE : 24 APRIL 2023 P.C. : . Learned Counsel for Petitioner states that instructions have been received to withdraw the Writ Petition, as Petitioner intends to file an Appeal.

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Writ Petition is accordingly disposed of as withdrawn. (ABHAY AHUJA, J.) (NITIN JAMDAR, J.) Nikita Gadgil 1 of 1 NIKITA YOGESH GADGIL NIKITA YOGESH GADGIL Date: 2023.04.25 10:12:12 +0530

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