Shrushti Springs And Components Through Its Partners Somnath Ramdas Pable And Another vs. The Commissioner State GST Bhavan And Others
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1 IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD 50 WRIT PETITION NO.1577 OF 2023 SHRUSHTI SPRINGS AND COMPONENTS THROUGH ITS PARTNERS SOMNATH RAMDAS PABLE AND ANOTHER VERSUS THE COMMISSIONER STATE GST BHAVAN AND OTHERS ... Advocate for Petitioners : Mr. Ajeet B. Kale AGP for Respondent – State : Mr. P.K. Lakhotiya …
CORAM : NITIN W. SAMBRE AND S.G. CHAPALGAONKAR, JJ.
DATE : 02-05-2023 PER COURT : . The communication dated 25th April, 2023 issued by the State Tax Officer thereby revoking the cancellation of the registration, is taken on record and marked ‘X’ for identification.
In view of the aforesaid communication, the petition is disposed of as having been rendered infrcutuous. ( S.G. CHAPALGAONKAR, J. ) ( NITIN W. SAMBRE , J. ) GGP
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