Reliance Globalcom LTD. vs. Commissioner Of CGST And Central Excise Belapur
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2wp6796-23.odt CORAM : G. S. KULKARNI & RAJESH S. PATIL, JJ. (IN CHAMBER)
DATE : JUNE 22, 2023 P.C.:
Called out for speaking to the minutes of the order dated 13 June 2023. 2. In paragraph (3) line No.3 the word “juri iction” be deleted and be substituted by the word “limitation”.
Order be corrected accordingly and be made available to the parties. [RAJESH S. PATIL, J.] [G. S. KULKARNI, J.] -------------------------
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