BharatTaxGST

Bombay High Court GST Judgments — 2023

282 judgments, newest first. Page 3 of 3.

The State Of Maharashtra Through Its Chief Executive Officer vs. Juber Jamir Shaikh And Others

RA/62/2023HC Bombay10 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Through Its Chief Executive Officer And Others vs. Hajimiya Nasir Ahmed Shaikh And Others

CA/9981/2022HC Bombay10 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Osmanabad Through Its Chief Executive Officer vs. Feroj Sherkhan Pathan And Others

RA/63/2023HC Bombay10 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Through Its Chief Executive Officer vs. Amol Mahadev Mali And Others

RA/73/2023HC Bombay10 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Through Its Chief Executive Officer vs. Santosh Prakash More And Others

CA/246/2023HC Bombay10 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Through Its Chief Executive Officer And Others vs. Amir Pasha Gulab Pasha Mulla And Others

RA/64/2023HC Bombay10 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Through Its Chief Executive Officer vs. Arun Uddhav Madke And Others

RA/60/2023HC Bombay10 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Through Its Chief Executive Officer vs. Vikas Bibhishan Nikam And Others

RA/59/2023HC Bombay10 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Through Its Chief Executive Officer vs. Jiyauddin Giyasuddin Kazi And Others

CA/10039/2022HC Bombay10 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Osmanabad Through Its Chief Executive Officer vs. Mahadev Uttam Fulwale And Others

CA/10052/2022HC Bombay10 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Through Its Chief Executive Officer vs. Dada Shivmurti Gadhve And Others

CA/9977/2022HC Bombay10 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

M/S. Wadhwa Buildcon LLP Thr. Partners I. Ankit Suresh Wadhwa, Ii. Ashish Suresh Wadhwa vs. The Principal Chief Commissioner Of GST And Central Excise And Ors

WP/7327/2022HC Bombay06 Mar 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Zilla Parishad Through Its Chief Executive Officer vs. Shivshankar Motiram Waipankar And Others

CA/16560/2022HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Aurangabad Through Its Chief Executive Officer And Others vs. Uddhav Totaram Aute And Others

CA/16576/2022HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Through Its Chief Executive Officer vs. Sayyad Akheel Sayyad Taleed And Others

CA/16596/2022HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Aurangabad Through Its Chief Executive Officer And Others vs. Dnyaneshwar Laxman Kadam And Others

CA/16598/2022HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Through Its Chief Executive Officer And Others vs. Somnath Chhaganrao Hakam And Others

RA/18/2023HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Through Its Chief Executive Officer And Others vs. Somnath Chhaganrao Hakam And Others

CA/16594/2022HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Aurangabad Through Its Chief Executive Officer vs. Darasing Hiralal Rathod And Others

CA/16592/2022HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Aurangabad Through Its Chief Executive Officer And Another vs. Sunil Narayan Lahane And Others

CA/16574/2022HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Aurangabad Through Its Chief Executive Officer And Others vs. Annasaheb Asaram Dahihande And Others

CA/16586/2022HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Aurangabad Through Its Chief Executive Officer And Others vs. Shaikh Alladdin Shaikh Munir And Others

CA/16564/2022HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Aurangabad Through Its Chief Executive Officer vs. Sudhakar Mansubrao Bodkhe And Others

CA/16602/2022HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Nanded Through Its Chief Executive Officer vs. Shivgir Vitthal Giri And Others

CA/16546/2022HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Nanded Through Its Chief Executive Officer vs. Govind Dashrath Ingale

RA/325/2022HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Aurangabad Through Its Chief Executive Officer And Others vs. Sayyed Anis Sayyed Inus And Others

RA/28/2023HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Aurangabad Through Its Chief Executive Officer And Another vs. Santosh Sajjan Ghule And Others

RA/31/2023HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Aurangabad Through Its Chief Executive Officer vs. Sudhakar Mansubrao Bodkhe And Others

RA/33/2023HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Aurangabad Through Its Chief Executive Officer And Others vs. Zakir Kadir Baig And Others

CA/16558/2022HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Aurangabad Through Its Chief Executive Officer And Others vs. Aslamkha Isak Pathan And Others

CA/16556/2022HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Through Its Chief Executive Officer vs. Sayyad Akheel Sayyad Taleed And Others

RA/329/2022HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Aurangabad Through Its Chief Executive Officer And Another vs. Asef Ahmad Shaikh And Others

CA/16520/2022HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Through Its Chief Executive Officer vs. Padmakar Kondiba Rahire And Others

CA/16580/2022HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Aurangabad Through Its Chief Executive Officer vs. Javed Shakur Patel And Others

CA/16554/2022HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Aurangabad Through Its Chief Executive Officer vs. Rajesh Dhondiram Kamble And Ohters

CA/16552/2022HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Aurangabad Through Its Chief Executive Officer And Others vs. Aslmkha Isak Pathan And Others

RA/37/2023HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Aurangabad Through Its Chief Executive Officer And Others vs. Suresh Sukhdeo Gawane And Others

RA/24/2023HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Through Its Chief Executive Officer vs. Shakil Noor Shaikh Others

RA/15/2023HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Aurangabad Through Its Chief Executive Officer vs. Kailas Tukaram Markate And Others

RA/30/2023HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Aurangabad Through Its Chief Executive Officer And Others vs. Kailas Tukaram Markate And Others

CA/16579/2022HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Through Its Chief Executive Officer And Others vs. Ganesh Nathuram Khopde And Others

CA/16588/2022HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Nanded Through Its Chief Executive Officer vs. Atish Shrihari Kamble And Others

RA/326/2022HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Aurangabad Through Its Chief Executive Officer vs. Dnyaneshwar Laxman Kadam And Others

RA/38/2023HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Zilla Parishad Aurangabad Through Its Chief Executive Officer vs. Vijay Shivdas Bhalerao And Others

RA/25/2023HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Akshay Chhabra vs. Union Of INDIA And Ors

WP/5403/2022HC Bombay02 Mar 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

The State Of Maharashtra vs. Mahabal Enterprises Thorugh Its Manager Mr. Deepak Madan Mohan Vishwadeva

WP/66/2023HC Bombay27 Feb 2023

Bench: HON'BLE SHRI JUSTICE KISHORE C. SANT

Shailendrakumar Ugamchand Jain And Ors vs. City And Industrial Development Corporation Of Maharashtra LTD. And Ors

WP/4961/2022HC Bombay27 Feb 2023

Bench: HON'BLE SHRI JUSTICE G.S. PATEL,HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE

Kishan Bhima Jadhav vs. Adil Dadibai Driver And Others

AO/144/2023HC Bombay24 Feb 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI

Tejus Vertrage Infra LLP vs. Union Of INDIA And Ors

WP/13709/2022HC Bombay23 Feb 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Ritika Agarwal vs. Asst. Commissioner GST And Central Excise Commissionerate

WP/515/2021HC Bombay22 Feb 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Bharat Agarwal C/O Acelegal vs. Asst. Commissioner, GST And Central Excise Commissionerate, Div- Ii

WP/517/2021HC Bombay22 Feb 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

A K Hi-Tech Groups vs. Union Of INDIA Throuhg The Secerary And Ors

WP/83/2021HC Bombay22 Feb 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Thalia And Gami Enterprises vs. Union Of INDIA Through The Secretary And Ors

WP/1309/2021HC Bombay22 Feb 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Proviso Builders And Developers vs. Union Of INDIA Through The Secretary, Ministry Of Finance Dept.Of Revenue Govt. Of INDIA And Ors

WP/82/2021HC Bombay22 Feb 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Thalia And Gami Enterprises vs. Union Of INDIA, Thru The Secretary And Ors

WP/5976/2021HC Bombay22 Feb 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Neel Sidhi Realties vs. Union Of INDIA, Thru The Secretay And Ors

WP/15413/2022HC Bombay22 Feb 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

M/S. Mohankar Timber Company Thr. Sanjay S. Mohankar vs. The Union Of INDIA Thr. Chief Commissioner Central Tax And Ors

WP/665/2023HC Bombay22 Feb 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Rohit Enterprises Through Its Proprietor Changdeo Punjaji Deokar vs. The Commissioner State GST Bhavan And Others

WP/11833/2022HC Bombay16 Feb 2023

Bench: HON'BLE SHRI JUSTICE MANGESH S. PATIL,HON'BLE SHRI JUSTICE S. G. CHAPALGAONKAR

Vickaash Agarwal vs. Union Of INDIA Thr. Central Gov. And Ors

WP/1886/2023HC Bombay13 Feb 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Rochem INDIA PVT. LTD vs. The Union Of INDIA Through The Secretary (Revenue) And Ors

WP/10883/2019HC Bombay08 Feb 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Dolace Solutions PVT LTD vs. Union Of INDIA Throhg Central Govtl Advocate And Ors

WP/266/2022HC Bombay08 Feb 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Paresh G. Kamat And Associates Thr. Its Partner Paresh G. Kamat vs. State Of Goa Thr. Chief Secretary And 4 Ors

WP/71/2023HC Bombay07 Feb 2023

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE BHARAT P. DESHPANDE

Pragati Distributors vs. Additional Commissioner (Appeals-Ii) Central Tax, Pune And Ors

WP/15656/2022HC Bombay07 Feb 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Bal Mukund Vaishnav vs. State Of Maharashtra And Anr

ABA/78/2023HC Bombay30 Jan 2023

Bench: HON'BLE SHRI JUSTICE M. S. KARNIK

Karmaveer Shankarrao Kale Sahakari Sakhar Karkhana LTD vs. The State Of Maharashtra And Ors

IA/20482/2022HC Bombay30 Jan 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Liberty Oil Mills Limited vs. Union Of INDIA Thr. Thr Joint Secretary And Anr

WP/5191/2021HC Bombay27 Jan 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Maharashtra Hybrid Seeds Co. PVT. LTD. Ramniwas Jai Prakash Sharma vs. Commissioner Of CGST And Cx Aurangabad

WP/869/2023HC Bombay23 Jan 2023

Bench: HON'BLE SHRI JUSTICE MANGESH S. PATIL,HON'BLE SHRI JUSTICE S. G. CHAPALGAONKAR

Morgan Construction Co. INDIA PVT LTD (Now Merged With Siemens LTD) vs. The Union Of INDIA And Anr

WP/4332/2021HC Bombay23 Jan 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Cd Safety And Security Services LLP (Erst. Cd Safety And Security Services PVT. LTD. ) vs. The Principal Commissioner, Central And Excise And Central GST, Mumbai South And Anr

IA/419/2023HC Bombay20 Jan 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Cma-Cgm Agencies (INDIA) PVT LTD vs. The Union Of INDIA, Ministry Of Finance, Thru The Secretary And Ors

WP/1313/2021HC Bombay17 Jan 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Pankaj Sheshrao Chavan vs. The State Of Maharashtra

ABA/435/2022HC Bombay16 Jan 2023

Bench: HON'BLE SHRI JUSTICE N. B. SURYAWANSHI

M/S. Galaxy International vs. Union Of INDIA And Ors

WP/298/2023HC Bombay16 Jan 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Jai Matadi Enterprises Through Rajeev Harimohan Sharma vs. The Commissioner Of State Tax, And Ors

WP/10541/2022HC Bombay12 Jan 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

M/S. Jai Maa Constructions vs. The Union Of INDIA And Ors

WP/14342/2022HC Bombay09 Jan 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Union Of INDIA Through Divisional Railway Manager vs. The Commissioner Of Central Excise And Customs

WP/1429/2019HC Bombay09 Jan 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Shri. Chotu Lal Prop. Of Wisemax Enterprises vs. Union Of INDIA And Ors

WP/11252/2022HC Bombay07 Jan 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Sunbright Designers PVT. LTD vs. State Of Maharashtra And Ors

WP/7070/2022HC Bombay07 Jan 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Mangecha Jayvin Suryakantbhai vs. The State Of Maharashtra

ABA/3442/2022HC Bombay06 Jan 2023

Bench: HON'BLE SHRI JUSTICE M. S. KARNIK

Gsc Glass PVT. LTD vs. The Union Of INDIA Through The Revenue, Secretary Dept

WP/1739/2021HC Bombay05 Jan 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

M/S Divine Food Industries Through Its Signatory Vishnu Bhagwanrao Rai Mule vs. Department Of Food And Public Distribution Through Its Deputy Secretary And Others

WP/151/2023HC Bombay05 Jan 2023

Bench: HON'BLE SHRI JUSTICE MANGESH S. PATIL,HON'BLE SHRI JUSTICE S. G. CHAPALGAONKAR

Cd Safety And Security Services LLP vs. The Principal Commissioner Central And Excise And Central GST Mumbai South And Anr

IA/30248/2022HC Bombay04 Jan 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

Shabbir Abbasali Rangwala vs. Union Of INDIA Through Revenue Secretary Dept. Of Revenue Ministry Of Finance And Ors

WP/1388/2021HC Bombay04 Jan 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE ABHAY AHUJA

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