Bombay High Court GST Judgments — 2022

148 judgments, newest first. Page 1 of 2.

Moongipa Realty PVT LTD. (Formerly Axayraj Buildwell PVT LTD.)Mumbai vs. Shekhar Rajan Prasad

IA/16754/2022HC Bombay23 Dec 2022

Bench: HON'BLE SHRI JUSTICE MADHAV J. JAMDAR

M/S. Morya Facility Management Service PVT. LTD vs. Union Of INDIA And Ors

WP/15631/2022HC Bombay20 Dec 2022

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE MS. JUSTICE GAURI GODSE

The Custodian vs. In Respect Of Compliance Of Order Dt 29-04-2022 In Spma-21-2007 And In Spma-166-2011

SPCR/11/2022HC Bombay15 Dec 2022

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR

Sanjeev Singh Chadha vs. Union Of INDIA Thr The Secretary Ministry Of Law And Justice Dept And Ors

WP/6734/2022HC Bombay14 Dec 2022

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE MS. JUSTICE GAURI GODSE

Neha Agrawal And Anr vs. The Superintendent Anto-Evasion, CGST Mumbai Central And Anr

ABA/2644/2022HC Bombay07 Dec 2022

Bench: HON'BLE SHRI JUSTICE M. S. KARNIK

Anant Jain vs. Maharashtra Goods And Service Tax Department And Anr

WP/3852/2022HC Bombay30 Nov 2022

Bench: HON'BLE SHRI JUSTICE A.S. GADKARI,HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Chandrajeet Anil Patil vs. The State Of Maharashtra

ABA/3296/2022HC Bombay25 Nov 2022

Bench: HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI

Milind Gopalji Bhinde vs. The State Of Maharashtra And Anr

ABA/3229/2022HC Bombay23 Nov 2022

Bench: HON'BLE SHRI JUSTICE M. S. KARNIK

Arcis Clean Energy Private Limited Thr. Its Director Sandeep Mukherjee vs. Superintendent Range -1, CGST And 2 Ors

WP/515/2022HC Bombay23 Nov 2022

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI

Gorakh Kupaswami Kakan vs. State Of Maharashtra

ABA/2684/2022HC Bombay21 Nov 2022

Bench: HON'BLE SHRI JUSTICE M. S. KARNIK

Adisan Laboratories PVT. LTD. And Anr vs. Union Of INDIA Thr The Revenue Secretary Dept. Of Revenue And Ors

WP/7476/2022HC Bombay21 Nov 2022

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE MS. JUSTICE GAURI GODSE

Sabareesh Pallikere vs. Commissioner Of Central Tax And GST Thane And Others

WP/421/2021HC Bombay18 Nov 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Varstreet Software INDIA Private LTD vs. The Assistant Commissioner Of State Tax And Anr

WP/415/2022HC Bombay18 Nov 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Pinnacle Life Science PVT. LTD vs. Union Of INDIA And Ors

WP/11615/2022HC Bombay18 Nov 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

M/S. Dolphin Inks PVT. LTD vs. Joint Commissioner (Appeals) CGST And Central Excise And Ors

WP/4446/2022HC Bombay17 Nov 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

M/S. Dolphin Inks PVT. LTD vs. Joint Commissioner (Appeals) CGST And Central Excise And Anr

WP/4447/2022HC Bombay17 Nov 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

M/S. Dolphin Inks PVT. LTD vs. Joint Commissioner (Appeals) CGST And Central Excise And Anr

WP/4619/2022HC Bombay17 Nov 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Shekhar P. Vernekar vs. Commissioner Of State Tax

WP/16/2022HC Bombay16 Nov 2022

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI

D Decor Home Fabrics PVT. LTD vs. Union Of INDIA And Ors

WP/12630/2022HC Bombay14 Nov 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

M/S. Sanathan Textile PVT. LTD. Thru Director Of Pet vs. Union Of INDIA, Thru The Secretary, Ministry Of Finance, Dept. Of Revenue And Anr

WP/157/2019HC Bombay14 Nov 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Anil Shivchandra Pandey vs. State Of Maharashtra

WP/3904/2022HC Bombay11 Nov 2022

Bench: HON'BLE SHRI JUSTICE AMIT BORKAR

Parakh Agro Industries LTD vs. The Union Of INDIA And Anr

WP/3280/2021HC Bombay11 Nov 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

City And Industrial Development Corporation Of Maharashtra LTD vs. Commissioner CGST And Central Excise Belapur Commissionerate

WP/1696/2021HC Bombay11 Nov 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

The Commissioner Of Central Tax, Pune vs. Krishnarao Bajirao Mahadik

WP/13086/2022HC Bombay10 Nov 2022

Bench: HON'BLE SHRI JUSTICE DHIRAJ SINGH THAKUR,HON'BLE SHRI JUSTICE VALMIKI SA MENEZES

Suraj Informatiics PVT. LTD vs. Union Of INDIA Thr The Secretary Ministry Of Law And Justice And Ors

WP/11851/2022HC Bombay20 Oct 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Vikram P. Jain vs. Superintendent O/O The Commissioner Of CGST And Cx Thane Rural And Anr

ABA/2930/2022HC Bombay19 Oct 2022

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE

M/S Reliable Homes vs. Union Of INDIA Through The Secretary Dept Of Revenue Ministry Of Finance And Ors

WP/795/2021HC Bombay18 Oct 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

M/S. Transworld Educare PVT. LTD vs. Union Of INDIA And Ors

WP/12238/2022HC Bombay18 Oct 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Mahendra Javatraj Jain vs. Superintendent And Anr

ABA/2462/2022HC Bombay12 Oct 2022

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE

Shri. Datta Kripa Majur Sahakari Sanstha LTD.Through Ashok Laxmanrao Kadam Chairman vs. The Union Of INDIA (Thru Commissioner Central Tax (CGST), Kolhapur Commissionerate And Ors

WP/11618/2022HC Bombay10 Oct 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Rawmet Resources (P) LTD., Rep. By Its General Manager, Sanjay Kumar Behura vs. Union Of INDIA, Rep. By The Secretary And 2 Ors

WP/33/2020HC Bombay04 Oct 2022

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE BHARAT P. DESHPANDE

Vishalkumar Vijaybhai Panchal vs. The State Of Maharashtra

ABA/1262/2022HC Bombay03 Oct 2022

Bench: HON'BLE SHRI JUSTICE S. G. MEHARE

The State Of Maharashtra vs. Dr.Kishor Shrimant Ubale

WP/10149/2022HC Bombay03 Oct 2022

Bench: HON'BLE SHRI JUSTICE MANGESH S. PATIL,HON'BLE SHRI JUSTICE SANDEEP V. MARNE

Sodexo INDIA Services PVT. LTD vs. The Union Of INDIA And Ors

WP/6220/2022HC Bombay03 Oct 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Deepshri W/O Vinay Badhe vs. The State Of Maharashtra

BA/626/2022HC Bombay27 Sept 2022

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI

Ramani Suchit Malushte vs. Union Of INDIA Thr. Ministry Of Finance, Department Of Revenue And Ors

WP/9331/2022HC Bombay21 Sept 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Rvs Global Solutions PVT. LTD vs. State Of Maharashtra Thr The Ministry Of Industries And Ors

IA/18071/2022HC Bombay13 Sept 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE S. M. MODAK

Sai Kripa Confectioneries vs. The Union Of INDIA And Ors

WP/5438/2022HC Bombay07 Sept 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Muffazal Hakim Penwala vs. Superintendent And Anr

ABA/1195/2022HC Bombay06 Sept 2022

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE

Rekha Viahwadeep Tiwari vs. The State Of Maharashtra

ABA/1925/2022HC Bombay25 Aug 2022

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE

M/S Silver And Rashi Construction And Anr vs. State Of Maharashtra And Anr

WP/3071/2022HC Bombay25 Aug 2022

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Mehfooz Mehmood Khan vs. The State Of Maharashtra

ABA/1926/2022HC Bombay25 Aug 2022

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE

M/S. Siemens Limited vs. Union Of INDIA Through The Jt. Secretary (Revenue) And Ors

IA/3665/2020HC Bombay23 Aug 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE MS. JUSTICE GAURI GODSE

M/S Siddhivainayak Infrastructure Through Its Partner Shri Kolte vs. Union Of INDIA Through The Secretary And Others

WP/8567/2022HC Bombay22 Aug 2022

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE ARUN R. PEDNEKER

M/S Siddhivinayak Infrastructure Through Its Partner Shri Kolte vs. Union Of INDIA Through The Secretary And Others

WP/8530/2022HC Bombay22 Aug 2022

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE ARUN R. PEDNEKER

Beico Industries PVT. LTD. (Formerly Known As Beico Electrical Insulation PVT. LTD.) vs. The Union Of INDIA And Ors

WP/4246/2022HC Bombay19 Aug 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Rohan Robart Pillai vs. State Of Maharashtra

ABA/2122/2022HC Bombay18 Aug 2022

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE

West INDIA Continental Oils And Fats PVT. LTD vs. The Union Of INDIA Through The Secretary, (Revenue ), Ministry Of Finance And Ors

WP/8318/2019HC Bombay10 Aug 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Bhilosa Industries PVT. LTD vs. The Union Of INDIA Through The Secretary (Revenue) And Ors

WP/8426/2019HC Bombay10 Aug 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Cargill INDIA Private LTD vs. The Union Of INDIA, Thru The Secretary, Revenue, Ministry Of Finace, And Anr

WP/11171/2018HC Bombay10 Aug 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Frigorifico Allan PVT. LTD vs. The Union Of INDIA Thru The Secretary (Revenue), Ministry Of Finance, Dept. Of Revenue And Anr

WP/12108/2018HC Bombay10 Aug 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

M/S. Sanjay Tyres vs. The State Of Maharashtra Through G.P. And Ors

WP/874/2020HC Bombay29 Jul 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Jrd Printpack PVT LTD vs. Union Of INDIA And Ors

WP/521/2022HC Bombay29 Jul 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

M/S. Badamikar And Sons vs. The State Of Maharashtra Through G.P. And Ors

WP/2885/2020HC Bombay29 Jul 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

The Karad Urban Co-Operative Bank LTD vs. The Union Of INDIA And Ors

WP/9109/2022HC Bombay29 Jul 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Taiyo Nippon Sanso INDIA PVT. LTD vs. The Union Of INDIA And Ors

WP/9105/2022HC Bombay29 Jul 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Unique Automobiles (INDIA) PVT. LTD vs. The Union Of INDIA Thou The Revenue Secretary Dept Of Revenue

WP/4494/2022HC Bombay29 Jul 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Tradeimpex Polymers INDIA PVT. LTD vs. Union Of INDIA Through The Revenue Secretary, Ministry Of Finance, Dept. Of Revenue And Ors

WP/3522/2022HC Bombay29 Jul 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Insight Diagnostic Oncological And Research Institute PVT. LTD. And Anr vs. The Union Of INDIA Thru Secretary, Ministry Of Finance, Dept. Of Revenue And Ors

WP/1701/2019HC Bombay28 Jul 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Shri. Chotu Lal vs. Union Of INDIA And Ors

WP/5318/2022HC Bombay27 Jul 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Rvs Global Solutions PVT. LTD vs. State Of Maharashtra Thr The Ministry Of Industries And Ors

WP/3994/2022HC Bombay25 Jul 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE S. M. MODAK

S M S Infrastructure Thr Its Proprietor Satara vs. Union Of INDIA Thr Goverment Pleader And Ors

WP/8747/2022HC Bombay25 Jul 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Ravindra Raghu Bobade And Anr vs. Su. Parshvanath Construction Company And Anr

WP/3374/2022HC Bombay20 Jul 2022

Bench: HON'BLE SHRI JUSTICE ROHIT BABAN DEO

Fantasia Trade PVT. LTD vs. The State Of Maharashtra And Anr

WP/8477/2022HC Bombay20 Jul 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Schlumberger Asia Services Limited vs. The Union Of INDIA Thr The Secretary (Revenu) And Ors

WP/5254/2022HC Bombay20 Jul 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Dbs Tradelink And Advisors PVT. LTD vs. The State Of Maharashtra And Anr

WP/8474/2022HC Bombay20 Jul 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

M/S. Shreeraj Developers LLP vs. Radhavi Tiwari

AO/365/2021HC Bombay19 Jul 2022

Bench: HON'BLE SHRI JUSTICE MILIND N. JADHAV

Rakesh Industrial Stitching Thr Its Proprietor vs. The Union Of INDIA Thr The Secretary And Ors

WP/2835/2022HC Bombay18 Jul 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE MILIND N. JADHAV

Fuelcraft Solutions Private Limited vs. Union Of INDIA And Anr

WP/8400/2022HC Bombay18 Jul 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE MILIND N. JADHAV

Pinnacle Life Science PVT. LTD vs. Union Of INDIA And Ors

WP/1198/2022HC Bombay11 Jul 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE MILIND N. JADHAV

Rapid Enterprises PVT. LTD. And Anr vs. Union Of INDIA Through Its Joint Secretary Ministry Of Law And Justice And Anr

WP/8486/2021HC Bombay11 Jul 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE MILIND N. JADHAV

Rajesh Damodar Sankhe And Ors vs. State Of Maharashtra

ABA/1823/2022HC Bombay06 Jul 2022

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE

State Bank Of INDIA vs. The Assistant Commissioner Of Central GST And Anr

WP/2835/2021HC Bombay05 Jul 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE MILIND N. JADHAV

Shambhaji Pandurang Khot And Anr vs. The State Of Maharashtra

ABA/1728/2022HC Bombay05 Jul 2022

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR

Suresh Hukmat Rai Jadhwani vs. Union Of Inda Through Directorate General Of GST Intelligenceand Anr

ABA/659/2022HC Bombay04 Jul 2022

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR

Shri. Aniket Yogendra Singh vs. State Of Maharashtra And Ors

WP/7029/2022HC Bombay21 Jun 2022

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN

Attaaulha Mohammad Naim Chaudhari vs. State Of Maharashtra

ABA/1055/2022HC Bombay10 Jun 2022

Bench: HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE

Balaji Engineering Works Thr. Proprietor Sahebgoud S. Teggeli vs. The Unioin Of INDIA Thr. Commissioner Central Tax And Ors

WP/5394/2022HC Bombay04 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

Mercedes Benz INDIA PVT. LTD Pune vs. The Union Of INDIA Thr The Secretary Dept. Of Revenue Ministry Of Finance And Ors

WP/1697/2022HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

Pearl Surface vs. The Union Of INDIA And Ors

WP/3506/2020HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

Nelco Limited vs. The Union Of INDIA Through Revenue Secretary And Ors

WP/6998/2018HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

Sandvik Asia PVT. LTD vs. The Union Of INDIA Thru The Revenue Secretary, Dept. Of Revenue, Ministry Of Finance And Ors

WP/7960/2019HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

M/S Madhavji And Co. Thru Sole Prop. Kamlesh Madhavji vs. The Union Of INDIA Thru The Secretary, Ministry Of Law And Justice And Anr

WP/4922/2019HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

Nirmal Pran Engineering Private Limited Through Mrs. Aarti Katyal vs. The Union Of INDIA Through Revenue Secretary Ministry Of Finance Dept. And Ors

WP/2937/2020HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

Tatanet Services Limited vs. The Union Of INDIA Through The Revenue, Ministry And Ors

WP/8856/2018HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

M/S. Ferrocare Machines PVT. LTD vs. Union Of INDIA Through Ministry Finance Dept. Revenue Central Board And Ors

WP/10351/2019HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

A Raymond Fasteners INDIA PVT. LTD. And Anr vs. Union Of INDIA Through Jt. Secretary And Ors

WP/7589/2019HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

Msk Electricals Thr. Mangesh S. Kadam vs. The Union Of INDIA Thr. Commissioner Central Tax (CGST) Kolhapur And Ors

WP/5273/2022HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

M/S. Inabata INDIA PVT. LTD. Through Its Authorised Signatory vs. Union Of INDIA Through The Secretary And Ors

WP/8906/2018HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

Navkar Traders vs. The Union Of INDIA And Ors

WP/3222/2020HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

Vertiv Energy PVT. LTD vs. The Union Of INDIA Through Revenue Secretary, Dept. Of Revenue, Ministry Of Finance And Ors

WP/11545/2018HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

M/S. Ankush Enterprises Through Its Partner vs. The Union Of INDIA Through The Secretary And Anr

WP/8254/2019HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

M/S. S S Mirje And Company vs. The Union Of INDIA Thru The Secretary, Ministry Of Law And Justice And Ors

WP/9675/2019HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

Shweta Infrashtrure And Housing (I) Private Limited vs. The Commissioner Of CGST And C.Ex. Division 1 Range 5 And Ors

WP/5256/2022HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

M/S. Trimurti Enterprises Through Its Sole Proprietor Mr Yashwant Vitthal Gunjal vs. The Union Of INDIA Through The Sectretary And Others

WP/12694/2018HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

M/S. Chavan Motor Div. (I) PVT. LTD vs. The State Of Maharashtra Thru Gp High Court And Ors

WP/716/2019HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

Gujarat Nippon International PVT. LTD vs. The Union Of INDIA And Ors

WP/5942/2021HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

M/S Ashoka Buildcon LTD vs. The Union Of INDIA And Others

WP/44/2019HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

Jindal Drugs Private Limited vs. The Union Of INDIA, Through The Secretary( Revenue), Ministry Of Finance, Dept. Of Revenue And Ors

WP/4445/2021HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

Ags Transact Technologies LTD vs. Union Of INDIA Through Its Secretary And Ors

WP/8518/2019HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

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