Vikram P. Jain vs. Superintendent O/O The Commissioner Of CGST And Cx Thane Rural And Anr.
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1/1 902 ABA 2930-22.doc IN THE HIGH COURT OF JUDICATURE AT BOMBAY CRIMINAL APPELLATE JURISDICTION ANTICIPATORY BAIL APPLICATION NO. 2930 OF 2022 Vikram P. Jain .. Applicant Versus The Superintendent o/o The Commissioner of CGST and CS Thane Rural and Anr .. Respondents … Mr. Pankaj Jain i/b P.D.Jain for the applicant. Mr.Jitendra Mishra with Ashutosh Mishra for respondent no.
Pankaj Kadian, Superintendent CGST from Thane Rural present. Mr.S.V.Gavand, APP for the State. CORAM: BHARATI DANGRE, J.
DATED : 19th OCTOBER, 2022 P.C:- 1 Since it is informed that the applicant has directly approached this Court without availing the remedy available to him of approaching the Sessions Court, application is dismissed. He is at liberty to avail the appropriate remedy. ( SMT. BHARATI DANGRE, J.) Tilak
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