Sabareesh Pallikere vs. Commissioner Of Central Tax And GST Thane And Others
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1 909-Wp-421-2021.doc IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION WRIT PETITION NO. 421 OF 2021 Sabareesh Pallikere
…..Petitioner Vs. Commissioner of Central Tax and GST Thane & Ors.
…..Respondents Mr. Ashwin Jain i/by Radha Halbe for Petitioner. Mr. Pradeep S. Jetly, Senior Advocate a/w Ms. Ruju Thakker for Respondents. CORAM : K. R. SHRIRAM & ARIF S. DOCTOR, JJ. DATE : 18th NOVEMBER, 2022 P.C.:-
Mr. Jain seeks leave to withdraw the Petition.
Petition dismissed as withdrawn. (ARIF S. DOCTOR, J.) (K. R. SHRIRAM, J.) Shubham Muley 1/1 MULEY SHUBHAM PRAVINRAO MULEY SHUBHAM PRAVINRAO Date: 2022.11.21 13:56:11 +0530
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