Bombay High Court GST Judgments — 2022

148 judgments, newest first. Page 2 of 2.

M/S. Shakti Developers Through Ramesh N Patel vs. The Union Of INDIA Through The Revenue Secretary, Ministry Of Finance, Dept. Of Revenue And Ors

WP/11686/2019HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

Sai Point Automobiles Private Limited vs. The Union Of INDIA Through Chief Commissioner Of GST And Central Excise Mumbai And Anr

WP/3347/2020HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

Mohite Motors PVT. LTD vs. The Union Of INDIA Thru The Secreary, Ministry Of Law And Justice And Ors

WP/14416/2018HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

Mohite Auto Services, Kolhapur vs. The Union Of INDIA Thru The Secreary, Ministry Of Law And Justice And Ors

WP/1749/2019HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

Pradeep Kumar Siddha vs. Union Of INDIA Thr Central Govt. Advocates And Ors

WP/8915/2021HC Bombay02 May 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

M/S. Deccan Retreat And M/S Regent Bhairvai vs. Maharashtra State Road Development Corporation LTD. And Anr

IA/2833/2022HC Bombay28 Apr 2022

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE

C Kluster Expotrade PVT. LTD vs. The Principal Additional Director General Of GST Intelligence And Ors

WP/5076/2022HC Bombay25 Apr 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

M/S Paras Krushi Kendra Through Its Partner Chetan Sunil Bothra vs. The Union Of INDIA And Others

WP/12989/2021HC Bombay25 Apr 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. G. MEHARE

Ajjimullah Naim Choudhary And Anr vs. The State Of Maharashtra

ABA/1087/2022HC Bombay21 Apr 2022

Bench: HON'BLE SHRI JUSTICE VINAY JOSHI

Ajay Amrutlal Bora vs. Ajit Anil Aavsarkar

WP/3943/2022HC Bombay19 Apr 2022

Bench: HON'BLE SHRI JUSTICE N. B. SURYAWANSHI

Manish Mutha vs. Superintendent Of GST And Central Excise And Anr

BA/1228/2022HC Bombay19 Apr 2022

Bench: HON'BLE SHRI JUSTICE VINAY JOSHI

White Opal Expo Trade PVT. LTD vs. The Principal Addi. Director General Of GST And Ors

WP/4600/2022HC Bombay18 Apr 2022

Bench: HON'BLE SHRI JUSTICE S.V. GANGAPURWALA,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

M/S Ds Techno Roll Forms LLP Through Partner Umesh Ramesh Dhoot vs. The Union Of INDIA And Others

WP/5283/2020HC Bombay13 Apr 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. G. MEHARE

M/S Elements Techno Fab PVT LTD Through Director Umesh Ramesh Dhoot vs. The Union Of INDIA And Others

WP/4453/2020HC Bombay13 Apr 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. G. MEHARE

Balaji Agro Agency Through Proprietor Shivprasad Papalal Chandak vs. The Union Of INDIA And Others

WP/6072/2019HC Bombay13 Apr 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. G. MEHARE

Balaji Krishi Sewa Kendra Through Proprietor Govind Shivprasad Chandak vs. The Union Of INDIA And Others

WP/6125/2019HC Bombay13 Apr 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. G. MEHARE

Shital Agro Through Partner Ramvilas Bhagwandas Mantri vs. The Union Of INDIA And Others

WP/2254/2020HC Bombay13 Apr 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. G. MEHARE

Gajanan Krushi Bhandar Through Proprietor Ganesh Manikrao Shengule vs. The Union Of INDIA And Others

WP/13347/2019HC Bombay13 Apr 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. G. MEHARE

Kisan Traders Through Proprietor vs. The Union Of INDIA And Others

WP/6124/2019HC Bombay13 Apr 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. G. MEHARE

Ambica Fertiflizers Through Partner Shrikant Dwarkadas Bhutada vs. The Union Of INDIA And Others

WP/1690/2019HC Bombay13 Apr 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. G. MEHARE

Vijay Agro Center Through Sole Proprietor Vijaykumar Ramnath Somani vs. The Union Of INDIA And Others

WP/2251/2020HC Bombay13 Apr 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. G. MEHARE

Shree Ambika Fertilizers Through Its Partner Shrikant Dwarkadas Bhutada vs. The Union Of INDIA And Others

WP/6123/2019HC Bombay13 Apr 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. G. MEHARE

Mahesh Agro Agencies Through Proprietor Jaikishore Rupchand Biyani vs. The Union Of INDIA And Others

WP/6111/2019HC Bombay13 Apr 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. G. MEHARE

Suresh Kishanchand Bharati vs. The State Of Maharashtra

ABA/2723/2021HC Bombay05 Apr 2022

Bench: HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI

Mahesh Mathuradas Ahuja vs. The State Of Maharashtra And Anr

IA/2905/2021HC Bombay05 Apr 2022

Bench: HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI

Prashant Radhekrishna Upadhyay vs. The State Of Maharashtra

ABA/685/2022HC Bombay21 Mar 2022

Bench: HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI

Sujit Abhiram Jha vs. The State Of Maharashtra

ABA/686/2022HC Bombay21 Mar 2022

Bench: HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI

Prince Pratap Shah vs. The Superintendent And Anr

ABA/700/2022HC Bombay17 Mar 2022

Bench: HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI

M/S J. K. Construction And Company Through Its Partner Khan Jafarkhan Usmankhan vs. The State Of Maharashtra And Others

WP/14926/2021HC Bombay11 Mar 2022

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE S. G. DIGE

M/S J.K. Construction And Company Through Its Partner Khan Jafarkhan Usmankhan vs. The State Of Maharashtra And Others

WP/14927/2021HC Bombay11 Mar 2022

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE S. G. DIGE

Pernod Ricard INDIA (P) LTD., Thr. Their Aut. Sign, Manoj Mishra vs. State Of Goa, Thr. The Finance Secretary And 2 Ors

WP/402/2021HC Bombay04 Mar 2022

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE R. N. LADDHA

Prolific Systems And Technologies PVT LTD. And Ors vs. Union Of INDIA Through The Secretary, Ministry Of Law And Justice And Ors

WP/741/2022HC Bombay21 Feb 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. M. MODAK

D. K. Clearing And Shipping Agency PVT. LTD vs. Union Of INDIA (Through The Secretary) Ministry Of Law And Justice And Ors

WP/3458/2021HC Bombay21 Feb 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. M. MODAK

Avana Logistek Limited Formerly Known As Shreyas Relay Systems LTD vs. Union Of INDIA Through The Joint Secretary Department Of Revenue, Ministry Of Commerce And Anr

WP/2533/2021HC Bombay18 Feb 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. M. MODAK

C.P Ravindranath Menon And Anr vs. Union Of INDIA And Ors

WP/2157/2021HC Bombay14 Feb 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. M. MODAK

Jubil Circuti INDIA PVT. LTD vs. Union Of INDIA And Ors

WP/1167/2022HC Bombay11 Feb 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. M. MODAK

Mahle Anand Thermal Systems Private Limited Thr. Head Finace Abhinay Kumar Gupta vs. Union Of Inida Thr. Secretary Ministry Of Finance Dept. Of Revenue And Ors

WP/1174/2022HC Bombay11 Feb 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. M. MODAK

M/S Interproductec Virtual Labs PVT. LTD vs. The Union Of INDIA Thr The Ministry Of Law And Justice And Ors

WP/761/2022HC Bombay11 Feb 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. M. MODAK

Ashwini Builders And Developers PVT LTD vs. Assistant Commissioner Central Excise And Sercvice Tax And Ors

WP/8793/2021HC Bombay08 Feb 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. M. MODAK

Krishna Murari Singh vs. Union Of INDIA And Ors

IA/3682/2021HC Bombay01 Feb 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. M. MODAK

M/S. Globus Petroadditions PVT. LTD vs. The Union Of INDIA And Ors

WP/3298/2021HC Bombay01 Feb 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. M. MODAK

Serum Institute Of INDIA PVT. LTD vs. Union Of INDIA And Ors

WP/889/2022HC Bombay31 Jan 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. M. MODAK

Ucc Infrastucture PVT.LTD.Through Its Director Mr.Monty R. Khushalani vs. Union Of INDIA, New Delhi And Ors

WP/574/2022HC Bombay31 Jan 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. M. MODAK

Laxmi Organics Industries Limited vs. Union Of INDIA Through Secretary, Ministry Of Finance (Department Of Revenue) And Ors

WP/9395/2021HC Bombay24 Jan 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE N. R. BORKAR

Orchid Foams And Bubbles PVT LTD Through Its Director vs. The State Of Maharashtra And Others

WP/8731/2021HC Bombay19 Jan 2022

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE SHRIKANT D. KULKARNI

Sunil Jay Prakash Singh vs. Union Of INDIA And Ors

WP/8905/2021HC Bombay10 Jan 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. M. MODAK

M/S Maso Automotive PVT LTD Through Manager vs. The Union Of INDIA And Others

WP/4929/2021HC Bombay04 Jan 2022

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE S. G. DIGE

Maha Arvind Roadways PVT. LTD vs. Commissioner Of Central Tax And Ors

WP/5138/2021HC Bombay03 Jan 2022

Bench: HON'BLE SHRI JUSTICE R.D. DHANUKA,HON'BLE SHRI JUSTICE S. M. MODAK

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