Bombay High Court GST Judgments — 2021

88 judgments, newest first.

Essa Ismail Merchant vs. Union Of INDIA And Ors

IA/3245/2021HC Bombay21 Dec 2021

Bench: HON'BLE SHRI JUSTICE NITIN W. SAMBRE

Pallavi Constructions Through Its Authorized Partner Sudhakar Ganeshrao Patil vs. The State Of Maharashtra And Others

WP/12709/2021HC Bombay20 Dec 2021

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE S. G. DIGE

M/S. J.K. Construction And Company Through Its Partner Khan Jafarkhan Usmankhan vs. Pallavi Constructions Through Its Authorized Partner Sudhakar Ganeshrao Patil And Others

CA/12996/2021HC Bombay20 Dec 2021

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE S. G. DIGE

Pallavi Constructions Through Its Authorized Partner Sudhakar Ganeshrao Patil vs. The State Of Maharashtra And Others

WP/12769/2021HC Bombay20 Dec 2021

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE S. G. DIGE

M/S. J.K. Construction And Company Through Its Partner Khan Jafarkhan Usmankhan vs. Pallavi Construction Through Its Authorised Partner Sudhakar Ganeshrao Patil And Others

CA/12995/2021HC Bombay20 Dec 2021

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE S. G. DIGE

Primetal Technologies INDIA PVT. LTD vs. Union Of INDIA And Ors

WP/4342/2021HC Bombay14 Dec 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE M. S. KARNIK

Advance Eye Institute PVT. LTD vs. Commissioner CGST And Central Excise Belapur Commissionerate And Ors

WP/8104/2021HC Bombay14 Dec 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE M. S. KARNIK

Concast INDIA LTD vs. Union Of INDIA And Ors

WP/4341/2021HC Bombay14 Dec 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE M. S. KARNIK

Jairaj Devidas And Ors vs. M/S. Arun Bhoomi Corporation, Partnership Firm And Ors

CP/186/2020HC Bombay07 Dec 2021

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE

M/S. Meritas Hotels PVT. LTD vs. The State Of Maharashtra Thr. Gp And Ors

WP/7793/2021HC Bombay03 Dec 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE M. S. KARNIK

Prakash Raghunath Autade vs. The Union Of INDIA And Anr

WP/5753/2021HC Bombay03 Dec 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE M. S. KARNIK

Sandeep Ramsevak Gupta vs. The Union Of INDIA And Anr

ABA/2344/2021HC Bombay01 Dec 2021

Bench: HON'BLE SHRI JUSTICE NITIN W. SAMBRE

Bhushan Kailas Musale vs. The Union Of INDIA And Anr

ABA/2342/2021HC Bombay01 Dec 2021

Bench: HON'BLE SHRI JUSTICE NITIN W. SAMBRE

Ashish Deokinandan Kanodia vs. The Union Of INDIA And Anr

ABA/2343/2021HC Bombay01 Dec 2021

Bench: HON'BLE SHRI JUSTICE NITIN W. SAMBRE

Laxmi Organic Industries LTD vs. Union Of INDIA And Ors

WP/7861/2021HC Bombay30 Nov 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE M. S. KARNIK

Essa Ismail Merchant vs. Union Of INDIA And Ors

ABA/978/2020HC Bombay30 Nov 2021

Bench: HON'BLE SHRI JUSTICE NITIN W. SAMBRE

Suresh Hukmat Rai Jadhwani vs. The State Of Maharashtra

ABA/2775/2021HC Bombay25 Nov 2021

Bench: HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT

Mohammad Shaji Khan S/O. Khadir Ahmed Khan vs. The State Of Maharashtra

ABA/1293/2021HC Bombay22 Nov 2021

Bench: HON'BLE SHRI JUSTICE P. D. NAIK

Indoshell Mould Limited vs. Union Of INDIA And Ors

WP/5593/2021HC Bombay29 Oct 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE M. S. KARNIK

Susheela Gopal Nayak vs. The State Of Goa, Thr. Its Chief Secretary And 2 Ors

WP/386/2021HC Bombay28 Oct 2021

Bench: HON'BLE SMT. JUSTICE REVATI MOHITE DERE,HON'BLE SMT. JUSTICE M. S. JAWALKAR

Premprakash Bansal vs. The State Of Maharashtra

ABA/2027/2021HC Bombay28 Oct 2021

Bench: HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE

Ronak Soni vs. The State Of Maharashtra And Anr

ABA/2537/2021HC Bombay27 Oct 2021

Bench: HON'BLE SHRI JUSTICE NITIN W. SAMBRE

Brezza Exim Private Limited vs. State Of Maharashtra And Ors

WP/3970/2021HC Bombay26 Oct 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE M. S. KARNIK

Akshay Kamal Mittal vs. The State Of Maharashtra And Another

WP/917/2021HC Bombay25 Oct 2021

Bench: HON'BLE SHRI JUSTICE NITIN RUDRASEN BORKAR

Akshay Kamal Mittal vs. The State Of Maharashtra And Another

WP/919/2021HC Bombay25 Oct 2021

Bench: HON'BLE SHRI JUSTICE NITIN RUDRASEN BORKAR

Dinesh Sunil Patil vs. The State Of Maharashtra And Others

WP/11258/2021HC Bombay20 Oct 2021

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE R. N. LADDHA

Snehal Dolatrai Naik vs. The State Of Maharashtra And Anr

BA/3029/2021HC Bombay13 Oct 2021

Bench: HON'BLE SHRI JUSTICE NITIN W. SAMBRE

Src Chemicals Private Limited And Anr vs. Central Board Of Indurect Taxes And Customs Thr. Dept. Of Revenue And Ors

WP/5160/2021HC Bombay12 Oct 2021

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE AMIT BORKAR

Minescape Minerals PVT. LTD., Rep. By Its Aut. Sign., Ashok Antonio Cotta vs. Union Of INDIA, Thr. Ministry Of Finance, New Delhi And 3 Ors

WP/168/2021HC Bombay11 Oct 2021

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SMT. JUSTICE M. S. JAWALKAR

Jindal Drugs Private Limited vs. The Union Of INDIA And Ors

IA/2314/2021HC Bombay08 Oct 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE M. S. KARNIK

M/S. Guru Nanak Motor House Through Proprietor Shri. Charan Singh Surjit Singh Gujral vs. Union Of INDIA Through The Secretary Ministry Of Law And Justice, Dept. Of Legal Affairs, And Ors

WP/3954/2021HC Bombay08 Oct 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE M. S. KARNIK

Hiten Dhirajlal Sheth vs. The Inspector (Anti Evasion) CGST Bhiwandi Commissionerate And Anr

BA/3465/2021HC Bombay08 Oct 2021

Bench: HON'BLE SHRI JUSTICE NITIN W. SAMBRE

Evertime Overseas Private Limited vs. Union Of Inndia Thr. Secretary And Ors

WP/3793/2021HC Bombay08 Oct 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE M. S. KARNIK

G.M. Syntex PVT. LTD vs. Asst. Commissioner CGST And Central Excise Division -Iv, Palghar Commissionerate And Ors

WP/8632/2019HC Bombay05 Oct 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE M. S. KARNIK

State Of Maharashtra Through Secretary, Dept. Of Finance And Anr vs. Lm Wind Power Blades INDIA PVT. LTD.And Ors

IA/1779/2021HC Bombay04 Oct 2021

Bench: HON'BLE SHRI JUSTICE UJJAL BHUYAN,HON'BLE SHRI JUSTICE ABHAY AHUJA

M/S. Monopoly Innovations PVT. LTD vs. Union Of INDIA And Ors

WP/5473/2021HC Bombay24 Sept 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE M. S. KARNIK

Bhupendra Majethia S/O Hargovind Majethia vs. Superitendent(A.E), Investigation-A Mumbai And Anr

ABA/2270/2021HC Bombay23 Sept 2021

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Naitik Paresh Mawani vs. Superitendent And Anr

ABA/2267/2021HC Bombay23 Sept 2021

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Paresh Anubhai Mawani vs. Superitendent And Anr

ABA/2269/2021HC Bombay23 Sept 2021

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Dev Adania vs. The State Of Maharashtra And Anr

ABA/2030/2021HC Bombay23 Sept 2021

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Kamal Arjan Mirchandani Through Her C.A. Satish Nagesh Zore vs. The State Of Maharashtra And Ors

IA/2230/2021HC Bombay15 Sept 2021

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Shikha Sharma And Anr vs. The State Of Maharashtra

ABA/2195/2021HC Bombay15 Sept 2021

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Sarfraz Jaliyawala S/O Humayu Jaliyawala vs. The State Of Maharashtra

ABA/2161/2021HC Bombay14 Sept 2021

Bench: HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL

Excellency Services, Thr. Its Prop., Brian Cosme Fernandes vs. Union Of INDIA, Thr. Its Secretary, Ministry Of Finance, Dept. Of Revenue, New Delhi And 4 Ors

WP/1/2021HC Bombay14 Sept 2021

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SMT. JUSTICE M. S. JAWALKAR

Gayatri Agro Agencies vs. The Union Of INDIA And Others

WP/5878/2020HC Bombay07 Sept 2021

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE S. G. MEHARE

Nitin Shankar Kale vs. The State Of Maharashtra And Another

APEAL/365/2021HC Bombay03 Sept 2021

Bench: HON'BLE SHRI JUSTICE S. P. TAVADE

Jayant Shahuraj Sonawane vs. Indian Oil Corporation LTD And Another

WP/2618/2020HC Bombay27 Aug 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE S.S. SHINDE

Pavwan R. Droliaa vs. The State Of Maharashtra

ABA/1794/2019HC Bombay25 Aug 2021

Bench: HON'BLE JUSTICE REVATI MOHITE DERE

Sai Balaji Extraction And Alloys PVT LTD vs. Directorate General Of Goods And Service Tax Intelligence And Others

WP/2733/2020HC Bombay25 Aug 2021

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE S. G. MEHARE

Mohammed Azharuddin Mazhar @ Iqbal Shaikh vs. The State Of Maharashtra

ABA/1719/2019HC Bombay12 Aug 2021

Bench: HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE

Premprakash Laxminarayan Bansal vs. The State Of Maharashtra

ABA/1800/2021HC Bombay10 Aug 2021

Bench: HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE

Fine Exime PVT LTD vs. Union Of INDIA And Ors

IA/1322/2021HC Bombay10 Aug 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE G. S. KULKARNI

Implement Impex Private Limited vs. State Of Maharashtra Through The P.P.Office

WP/3710/2021HC Bombay04 Aug 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE G. S. KULKARNI

Commissioner Of Customs (Prev), Nhava Sheva Preventies Unit (Nspu) vs. Elanta Exports PVT. LTD. And Ors

IA/1516/2021HC Bombay19 Jul 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE G. S. KULKARNI

The Commissioner Of Customs (Preventive), Nhav Sheva Preventive Unit (Nspu) vs. Boxster Impex PVT. LTD. And Ors

IA/1519/2021HC Bombay19 Jul 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE G. S. KULKARNI

The Commissioner Of Customs (Preventive) Nhava Sheva Preventive Unit (Nspu) vs. Dunox Trading And Exports Private LTD. And Ors

IA/1518/2021HC Bombay19 Jul 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE G. S. KULKARNI

Sodexo INDIA Services Private Limited vs. The Union Of INDIA And Ors

WP/2693/2021HC Bombay13 Jul 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE G. S. KULKARNI

M/S Jaychem Enterprise PVT LTD vs. Additional Director General Nagpur Zonal Unit And Ors

WP/2583/2021HC Bombay08 Jul 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE G. S. KULKARNI

Pradip Hiraman Salavi vs. The State Of Maharashtra

BA/629/2021HC Bombay23 Jun 2021

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Amrit Pal And Anr vs. The State Of Maharashtra

ABA/917/2021HC Bombay21 Jun 2021

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Vinod Mansukhlal Vadhaiya And Anr vs. The State Of Maharashtra And Anr

IA/1567/2021HC Bombay18 Jun 2021

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Nikhil Liladhar Patkar And Anr vs. The State Of Maharashtra And Anr

ABA/1405/2021HC Bombay16 Jun 2021

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Santosh Sudamrao Dhondage vs. The State Of Maharashtra

BA/489/2021HC Bombay15 Jun 2021

Bench: HON'BLE SHRI JUSTICE MANGESH S. PATIL

Rakhi Santosh Totala vs. The State Of Maharashtra

ABA/331/2021HC Bombay15 Jun 2021

Bench: HON'BLE SHRI JUSTICE MANGESH S. PATIL

Abhishek Suresh Belhekar vs. The State Of Maharashtra

ABA/509/2021HC Bombay15 Jun 2021

Bench: HON'BLE SHRI JUSTICE MANGESH S. PATIL

Nagshetty Shivraj Sajjanshetty vs. The State Of Maharashtra

ABA/165/2021HC Bombay07 Jun 2021

Bench: HON'BLE SHRI JUSTICE MANGESH S. PATIL

Western Metal Industries Private Limted vs. Aar Dee Extrusions (INDIA) Private Limited And Othersv

ARP/46/2021HC Bombay27 May 2021

Bench: HON'BLE SHRI JUSTICE M. S. KARNIK

Hindustan Coca-Cola Beverage PVT. LTD vs. The Union Of INDIA Through The Secretary, Ministry Of Finance And Ors

WP/12476/2019HC Bombay21 May 2021

Bench: HON'BLE SHRI JUSTICE UJJAL BHUYAN,HON'BLE SHRI JUSTICE MILIND N. JADHAV

Qualcomm INDIA PVT. LTD vs. The Union Of INDIA And Ors

WP/1775/2020HC Bombay21 May 2021

Bench: HON'BLE SHRI JUSTICE UJJAL BHUYAN,HON'BLE SHRI JUSTICE MILIND N. JADHAV

Saiyad Faiz Hasan vs. The State Of Maharashtra

ABA/818/2021HC Bombay26 Apr 2021

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Shri Saibaba Sansthan Shirdi Through Incharge Chief Executive Officer vs. The State Of Maharashtra And Others

CA/4685/2021HC Bombay20 Apr 2021

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE SHRIKANT D. KULKARNI

Ritesh Ramniklal Parmar And Anr vs. The State Of Maharashtra And Anr

ABA/1071/2021HC Bombay15 Apr 2021

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Pratik Bharatbhai Patel And Anr vs. The State Of Maharashtra And Ors

ABA/1072/2021HC Bombay15 Apr 2021

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Pulkit Purnachandra Mehta And Anr vs. The State Of Maharashtra And Anr

ABA/1068/2021HC Bombay15 Apr 2021

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Vinod Mansukhlal Vadhaiya And Anr vs. The State Of Maharashtra And Anr

ABA/1069/2021HC Bombay15 Apr 2021

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

M/S Gajkesari Steel And Alloys PVT LTD Thr Its Authorised Director Ankush Ashok Agrawal vs. The Union Of INDIA And Others

WP/3791/2021HC Bombay31 Mar 2021

Bench: HON'BLE SHRI JUSTICE UJJAL BHUYAN,HON'BLE SHRI JUSTICE M. G. SEWLIKAR

Essel Propack LTD vs. The Union Of INDIA Through The Secretary Dept. Of Revenue Ministry Of Finance And Ors

WP/2958/2020HC Bombay25 Mar 2021

Bench: HON'BLE SHRI JUSTICE UJJAL BHUYAN,HON'BLE SHRI JUSTICE MILIND N. JADHAV

Goa State Co-Op Milk Producers Union LTD vs. State Of Goa Through Chief Secretary And 2 Ors

WP/105/2010HC Bombay04 Mar 2021

Bench: HON'BLE SHRI JUSTICE T. V. NALAWADE,HON'BLE SMT. JUSTICE BHARATI DANGRE

Nirajkant Subhashchandra Gupta vs. The State Of Maharashtra

ABA/214/2021HC Bombay02 Mar 2021

Bench: HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL

Afzal Hanif Nagaria vs. The Union Of INDIA And Ors

ABA/450/2021HC Bombay02 Mar 2021

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Swapnil Sampat Pawar @ Neel Pawar vs. Pooja Surendra Chopra And Anr

APL/111/2021HC Bombay26 Feb 2021

Bench: HON'BLE SHRI JUSTICE S.S. SHINDE,HON'BLE SHRI JUSTICE MANISH PITALE

The Commissioner Of Central Goods And Service Tax, Mumbai vs. Union Of INDIA And Ors

IA/391/2021HC Bombay24 Feb 2021

Bench: HON'BLE SHRI JUSTICE UJJAL BHUYAN,HON'BLE SHRI JUSTICE MILIND N. JADHAV

The Pr. Additional Director General, Directorate General Of GST Intelligence Mumbai Zonal Unit vs. Dunox Trading And Exports Private LTD

IA/390/2021HC Bombay24 Feb 2021

Bench: HON'BLE SHRI JUSTICE UJJAL BHUYAN,HON'BLE SHRI JUSTICE MILIND N. JADHAV

The Commissioner Of Customers (Preventive) Nhava Sheva Preventive Unit (Nspu) vs. Dunox Trading And Exports Private LTD

IA/388/2021HC Bombay24 Feb 2021

Bench: HON'BLE SHRI JUSTICE UJJAL BHUYAN,HON'BLE SHRI JUSTICE MILIND N. JADHAV

The Commissioner Of Central Goods And Service Tax, Mumbai vs. Union Of INDIA Through Commissioner Of Customs (Prev.) And Ors

IA/387/2021HC Bombay24 Feb 2021

Bench: HON'BLE SHRI JUSTICE UJJAL BHUYAN,HON'BLE SHRI JUSTICE MILIND N. JADHAV

M/S. Arif Fashion House Through Proprietor Shri Shekh Arif Abidhusen vs. Union Of INDIA Through The Secretary, Ministry Of Law And Justice, Dept. Of Legal Affairs And Ors

WP/139/2021HC Bombay17 Feb 2021

Bench: HON'BLE SHRI JUSTICE UJJAL BHUYAN,HON'BLE SHRI JUSTICE MILIND N. JADHAV

Nikhilendra Motilal Lodha vs. Navnath Narayan Gole And Others

APPLN/1818/2020HC Bombay06 Jan 2021

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI

Navnath Narayan Gole And Others vs. The State Of Maharashtra

ABA/848/2020HC Bombay06 Jan 2021

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI

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