BharatTaxGST

Bombay High Court GST Judgments — 2020

24 judgments, newest first.

Nilesh Yogesh Jagiwala vs. The Superintendent Anti Evasion Central GST And Central Excise And Anr

APL/520/2020HC Bombay22 Dec 2020

Bench: HON'BLE SHRI JUSTICE C.V. BHADANG

Exim Incorporation vs. The Union Of INDIA And Ors

WP/1898/2020HC Bombay09 Dec 2020

Bench: HON'BLE SHRI JUSTICE UJJAL BHUYAN,HON'BLE SHRI JUSTICE ABHAY AHUJA

Parle International LTD vs. Union Of INDIA Through The Secretary Dept. Of Revenue, Ministry Of Finance And Ors

WP/12904/2019HC Bombay26 Nov 2020

Bench: HON'BLE SHRI JUSTICE UJJAL BHUYAN,HON'BLE SHRI JUSTICE ABHAY AHUJA

Sanjay Bhaskar Vaidya vs. The State Of Maharashtra

BA/3160/2019HC Bombay25 Nov 2020

Bench: HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL

Ashish Kantibhai Nimavat vs. The State Of Maharashtra

BA/289/2020HC Bombay25 Nov 2020

Bench: HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL

Lm Wind Power Blades INDIA PVT. LTD vs. State Of Maharashtra Through Secretary, Dept. Of Finance And Ors

WP/6968/2019HC Bombay15 Sept 2020

Bench: HON'BLE SHRI JUSTICE UJJAL BHUYAN,HON'BLE SHRI JUSTICE ABHAY AHUJA

Nitesh Rameshchand Agroya vs. The State Of Maharashtra And Anr

ABA/599/2020HC Bombay23 Mar 2020

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Commissioner Of Central Excise And Customs, Aurangabad (Now Commissioner Of Central GST And S. Tax vs. M/S Nsl Sugars LTD

CEA/1/2019HC Bombay04 Mar 2020

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE SHRIKANT D. KULKARNI

Commissioner Of Central Excise And Customs, Aurangabad (Now Commissioner Of Central GST And C. Tax vs. M/S Nsl Sugars LTD

CA/3055/2020HC Bombay04 Mar 2020

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE SHRIKANT D. KULKARNI

Trajano D'Mello vs. State Of Goa, Thr. Its Chief Secretary And Anr

PILWP/1/2020HC Bombay28 Feb 2020

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE KUM. JUSTICE NUTAN D. SARDESSAI

Municipal Mazdoor Union, Mumbai And Anr vs. The Municipal Corp. Of Greater Mumbai And Orss

WP/12414/2018HC Bombay25 Feb 2020

Bench: HON'BLE SHRI JUSTICE S.C. GUPTE

Vaijayanta Manik Pawar vs. The State Of Maharashtra

ABA/97/2020HC Bombay24 Feb 2020

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Himanshu Aditya Lohani vs. The State Of Maharashtra

ABA/262/2020HC Bombay24 Feb 2020

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

M/S Real Security Services I Private Limited Thorugh Managing Director vs. Maharashtra State Electricity Transmission Company Limited And Others

WP/13628/2019HC Bombay24 Feb 2020

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE SHRIKANT D. KULKARNI

Indrajit Balaso Mane vs. The State Of Maharashtra And Anr

ABA/1152/2019HC Bombay21 Feb 2020

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Bhaskar Madhav Taske vs. The State Of Maharashtra

ABA/1229/2019HC Bombay21 Feb 2020

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Municipal Corporation Of Greater Mumbai And Anr vs. The Municipal Union

WP/133/2020HC Bombay14 Feb 2020

Bench: HON'BLE SHRI JUSTICE S.C. GUPTE

The Principal Commissioner Of Income Tax, Panaji vs. Manda Narayan Bandekar

TXA/19/2019HC Bombay11 Feb 2020

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SMT. JUSTICE M. S. JAWALKAR

The Principal Commissioner Of Income Tax, Panaji vs. Narayan Rajarm Bandekar

TXA/15/2019HC Bombay11 Feb 2020

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SMT. JUSTICE M. S. JAWALKAR

M/S. Gehna Trading LLP vs. Union Of INDIA Through Secretary Ministry Of Law And Justice And Ors

WP/167/2020HC Bombay30 Jan 2020

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE M. S. KARNIK

Dnb Multitrade INDIA PVT. LTD vs. Union Of INDIA Through Secretary Ministry Of Law And Justice Dept. And Ors

WP/168/2020HC Bombay30 Jan 2020

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE M. S. KARNIK

M/S Vidyut Power Through Partner Dhananjay Bhaskarrao Patwari vs. Commissioner Aeals GST And Central Excise And Others

WP/535/2019HC Bombay29 Jan 2020

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE SHRIKANT D. KULKARNI

Myrayash Hotels PVT. LTD., Thr. Its Director/Aut. Rep., Dhaval Barot vs. The Union Of INDIA, Thr. The Secretary, Minstry Of Law And Justice, New Dlehi And 4 Ors

WP/715/2019HC Bombay21 Jan 2020

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SMT. JUSTICE M. S. JAWALKAR

M/S. Tata Steel Bsl Limited. And Anr vs. The Union Of INDIA Through G.P. And Ors

WP/24/2020HC Bombay15 Jan 2020

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE M. S. KARNIK

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