M/S Vidyut Power Through Partner Dhananjay Bhaskarrao Patwari vs. Commissioner Aeals GST And Central Excise And Others
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1 wp 535.19 IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD WRIT PETITION NO. 535 OF 2019 M/s Vidyut Power Through Partner Dhananjay Bhaskarrao Patwari .. Petitioner Versus Commissioner Appeals GST and Central Excise and others .. Respondents Shri Satyaji S. Bora, Advocate for the Petitioner. Shri Dwarkadas S. Ladda, Advocate for Respondent Nos. 1 and 2 CORAM : S. V. GANGAPURWALA AND SHRIKANT D. KULKARNI, JJ. DATE : 29TH JANUARY, 2020. FINAL ORDER : . Mr. Bora, the learned counsel for the petitioner submits that, he has been instructed to withdraw the writ petition.
In the light of that, the writ petition is disposed of as withdrawn. No costs. [SHRIKANT D. KULKARNI, J.] [S. V. GANGAPURWALA, J.] bsb/Jan. 20
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