Bombay High Court GST Judgments — 2019

93 judgments, newest first.

Goa Tourism Development Corporation LTD., Thr. Its Managing Director, Nikhil U. Desai vs. The Principal Commissioner Of GST And Central Excise, Pune And Anr

WP/1094/2019HC Bombay18 Dec 2019

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SMT. JUSTICE M. S. JAWALKAR

Sigmalon Equipment PVT. LTD. And Anr vs. Maharashtra Industrial Development Corporation

CAW/277/2019HC Bombay27 Nov 2019

Bench: HON'BLE SHRI JUSTICE K.K. TATED,HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL

Dheeraj Harish Thakkar vs. The State Of Maharashtra, Finance Dept. Thru Commissioner Of State Tax And Anr

WP/8828/2019HC Bombay27 Nov 2019

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE M.S. SANKLECHA

Subhash Devidasrao Ingole vs. The Union Of INDIA And Others

WP/14188/2019HC Bombay25 Nov 2019

Bench: HON'BLE SHRI JUSTICE SUNIL P. DESHMUKH,HON'BLE SMT. JUSTICE VIBHA KANKANWADI

Santosh Khandu Torsalle vs. Maharashtra State Transport Corporation Division Dhule Through Its Divisional Controller

WP/13717/2019HC Bombay25 Nov 2019

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE

Zuari Agro Chemicals LTD., Thr. Its Aut. Sign., Naresh Kumar Gupta vs. The Union Of INDIA, Rep. By Its Under Secretary, Ministry Of Finance, New Delhi And 2 Ors

CA/201/2019HC Bombay25 Nov 2019

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN

M/S Shri Saiarihant Enterprises, Aurangabad vs. Commissioner Of Central Excise, Customs And Service Tax (Now GST), Aurangabad

CEA/4/2018HC Bombay19 Nov 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE AVINASH G. GHAROTE

Adinath Agro Processed Foods PVT.LTD Through R. Gandhi vs. The Chief Commissioner Of Goods And Services Tax(Central) And Central Excise And Ors

WP/10782/2019HC Bombay15 Nov 2019

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE M.S. SANKLECHA

Jindal Drugs PVT. LTD vs. The Union Of INDIA And Ors

WP/11583/2019HC Bombay14 Nov 2019

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE M.S. SANKLECHA

Vvf (India) Ltd vs. The State Of Maharashtra Through The Govt. Pleader And Ors

WP/8834/2018HC Bombay08 Nov 2019

Bench: HON'BLE SHRI JUSTICE M. S. KARNIK,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

United Spirits LTD. (Erstwhile Mcdowell And Co. LTD.), Rep. By Its Officer, Suraj Shenvi Pilgaonkar vs. State Of Goa, Through The Chief Secretary And 4 Ors

WP/425/2018HC Bombay16 Oct 2019

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE KUM. JUSTICE NUTAN D. SARDESSAI

United Spirits LTD. (Erstwhile Mcdowell And Co. LTD.), Rep. By Its Officer, Suraj Shenvi Pilgaonkar vs. State Of Goa, Through The Chief Secretary And 4 Ors

WP/424/2018HC Bombay16 Oct 2019

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE KUM. JUSTICE NUTAN D. SARDESSAI

United Spirits LTD. (Erstwhile Mcdowell And Co. LTD.), Rep. By Its Officer, Suraj Shenvi Pilgaonkar vs. State Of Goa, Through The Chief Secretary And 4 Ors

WP/426/2018HC Bombay16 Oct 2019

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE KUM. JUSTICE NUTAN D. SARDESSAI

M/S Akshar Developers vs. City And Industrial Corpo. Of Mah. LTD And Ors

WP/3070/2019HC Bombay16 Oct 2019

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE M.S. SANKLECHA

Commissioner Of Central Excise Customs And Service Tax, Aurangabad vs. Skoda Auto INDIA PVT. LTD., Aurangabad

CA/12238/2019HC Bombay11 Oct 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ANIL S. KILOR

Commissioner Of Central Excise And Customs, Aurangabad (Now Commissioner Of Central GST vs. M/S Shree Om Rolling Mills LTD, Jalna

CA/12239/2019HC Bombay11 Oct 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ANIL S. KILOR

Alkem Laboratories LTD vs. The Union Of INDIA Through The Secretary And Anr

WP/2492/2019HC Bombay09 Oct 2019

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE M.S. SANKLECHA

Sandeep Patil vs. Union Of INDIA And Ors

APPI/8/2019HC Bombay07 Oct 2019

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE,HON'BLE SHRI JUSTICE RANJIT MORE.

Faxon INDIA Trading PVT. LTD. Through Director Shoeb Suleman Dayater And Anr vs. Office Of The Principal Commissioner Of Central Tax And Central Excise, Mumbai And Ors

WP/3356/2019HC Bombay30 Sept 2019

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR,HON'BLE SHRI JUSTICE RANJIT MORE.

Elenya INDIA Trading PVT. LTD. Through Director Shoeb Suleman Dayater And Anr vs. Office Of The Principal Commissioner Of Central Tax And Central Excise, Mumbai And Ors

WP/3355/2019HC Bombay30 Sept 2019

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR,HON'BLE SHRI JUSTICE RANJIT MORE.

Tech Force Composites PVT. LTD. Goa Unit, Rep. By Its Poa, Dileep Naik vs. Union Of INDIA, Thr. Ministry Of Finance, New Delhi And 5 Ors

WP/78/2019HC Bombay27 Sept 2019

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE KUM. JUSTICE NUTAN D. SARDESSAI

Mr. Anil Agrawal vs. Municipal Corporation Of Greater Mumbai And Ors

IA/71/2019HC Bombay25 Sept 2019

Bench: HON'BLE SHRI JUSTICE S.C. GUPTE

Ramchandra Ajitsinh Patankar And Anr vs. The Union Of INDIA Thru The Secretary, Ministry Of Finance, Dept. Of Revenue And Ors

WP/1151/2019HC Bombay25 Sept 2019

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE M.S. SANKLECHA

M/S Siddhiviyanak Construction Company Through Proprietor vs. The State Of Mahrashtra And Others

WP/11481/2019HC Bombay21 Sept 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ANIL S. KILOR

M/S Siddhivinayak Construction Company Through Its Proprietor Arun Sadhu Gondal vs. The State Of Mahrashtra And Others

WP/11483/2019HC Bombay21 Sept 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ANIL S. KILOR

M/S Siddhivinayak Construction Company Through Its Proprietor Arun Sadhu Gondal vs. The State Of Mahrashtra And Others

WP/11484/2019HC Bombay21 Sept 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ANIL S. KILOR

M/S Siddhivinayak Construction Company Through Its Proprietor Arun Sadhu Gondal vs. The State Of Mahrashtra And Others

WP/11482/2019HC Bombay21 Sept 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ANIL S. KILOR

The Union Of INDIA And Others Through Assistant Commissioner Centra GST And Central Excise vs. M/S Skoda Auto PVT LTD

CA/11055/2019HC Bombay13 Sept 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ANIL S. KILOR

Happy Dhakad vs. Union Of INDIA And Ors

WP/4222/2019HC Bombay20 Aug 2019

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR,HON'BLE SHRI JUSTICE RANJIT MORE.

Nisar Pallathukadavil Aliyar vs. Union Of INDIA And Ors

WP/3022/2019HC Bombay20 Aug 2019

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR,HON'BLE SHRI JUSTICE RANJIT MORE.

High Ground Enterprises LTD vs. Union Of INDIA Through Secretary And Anr

WP/8075/2019HC Bombay14 Aug 2019

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE M.S. SANKLECHA

Shree Anukul Industries Private Limited vs. Maharashtra Jeevan Pradhikaran And Anr

AO/880/2019HC Bombay14 Aug 2019

Bench: HON'BLE SHRI JUSTICE S.C. GUPTE

Raymond LTD vs. The Union Of INDIA, Through The Ministry Of Finance And Anr

WP/12780/2018HC Bombay06 Aug 2019

Bench: HON'BLE SHRI JUSTICE M.S. SANKLECHA,HON'BLE SHRI JUSTICE S.C. GUPTE

Nagaraj Rama Kale vs. State Of Goa, Thr. Chief Secretary And 6 Ors

PILWP/35/2019HC Bombay31 Jul 2019

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE KUM. JUSTICE NUTAN D. SARDESSAI

Ashish Jain vs. Union Of INDIA And Ors

WP/3804/2019HC Bombay31 Jul 2019

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE,HON'BLE SHRI JUSTICE RANJIT MORE.

Neelkamal Realtors Towers PVT. LTD. And Anr vs. The Union Of INDIA Throu The Secretary And Ors

WP/8835/2018HC Bombay30 Jul 2019

Bench: HON'BLE SHRI JUSTICE M.S. SANKLECHA,HON'BLE SHRI JUSTICE S.C. GUPTE

Dineshbhai Bhikabhai Malviya vs. The State Of Maharashtra Through The Tahsildar (Revenue Dept.) And Anr

WP/11840/2016HC Bombay25 Jul 2019

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR,HON'BLE SHRI JUSTICE R.M. BORDE

Pankaj C. Mehta And Anr vs. State Of Maharashtra And Ors

WP/1233/2016HC Bombay25 Jul 2019

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR,HON'BLE SHRI JUSTICE R.M. BORDE

Magma Fincorp LTD. Through Its Authorised Representative vs. State Of Maharashtra Through Its Addl. Chief Secretary And Anr

WP/14650/2018HC Bombay19 Jul 2019

Bench: HON'BLE SHRI JUSTICE M.S. SANKLECHA,HON'BLE SHRI JUSTICE S.C. GUPTE

Mandovi Ispat PVT. LTD., Thr. Its Director, Jatinder Singh vs. Union Of INDIA, Thr. Its Secretary, Ministry Of Finance, New Delhi And 2 Ors

WP/485/2019HC Bombay16 Jul 2019

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE KUM. JUSTICE NUTAN D. SARDESSAI

C. M. S. Info Systems LTD vs. The Commissioner, CGST And Ors

WP/5801/2019HC Bombay09 Jul 2019

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE M.S. SANKLECHA

Arvindkumar Jain Dhakad And Ors vs. Union Of INDIA And Ors

WP/2700/2019HC Bombay01 Jul 2019

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE,HON'BLE SHRI JUSTICE RANJIT MORE.

Jindal Drugs PVT. LTD vs. The Union Of INDIA Through Secretary And Ors

WP/1531/2019HC Bombay24 Jun 2019

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE SHRI JUSTICE M.S. SANKLECHA

M/S A G Systems Through Its Proprietor Apurva Girish Kulkarni vs. The Commissioner Central GST And Central Excise And Another

WP/3567/2019HC Bombay20 Jun 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE MANGESH S. PATIL

Mr. Ajay Kumar Upadhyay vs. The Commissioner, CGST And Central Excise And Anr

WP/2412/2019HC Bombay20 Jun 2019

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE M.S. SANKLECHA

Pradeep Dasu Gaikwad vs. The State Of Maharashtra

ABA/1099/2019HC Bombay14 Jun 2019

Bench: HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL

United Spirits LTD. Thrugh Its Authorised Representative vs. The Union Of INDIA Through The Secretary And Anr

WP/8516/2018HC Bombay14 Jun 2019

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE M.S. SANKLECHA

Jrd Printpack PVT. LTD vs. Union Of INDIA Through The Ministry Of Finance And Ors

WP/4332/2019HC Bombay14 Jun 2019

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE M.S. SANKLECHA

Ambey Metallic LTD., Thr. Its Managing Director, Sunil Garg vs. State, Thr. The Chief Secretary And 2 Ors

WP/112/2019HC Bombay07 Jun 2019

Bench: HON'BLE SHRI JUSTICE C. V. BHADANG

Mr. Manoj Gupta vs. State Of Maharashtra And Anr

WP/3888/2019HC Bombay24 Apr 2019

Bench: HON'BLE SHRI JUSTICE M. S. KARNIK,HON'BLE SHRI JUSTICE A.S. OKA

Commisioner Of Central Excise vs. Vicco Laboratories (Goa)

EXA/10/2010HC Bombay24 Apr 2019

Bench: HON'BLE SHRI JUSTICE R. D. DHANUKA,HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN

Mr. Naveen Rambahadur Shukla vs. The State Of Maharashtra Thru Gp And Ors

WP/4905/2019HC Bombay12 Apr 2019

Bench: HON'BLE SHRI JUSTICE A.S. OKA,HON'BLE SHRI JUSTICE M.S. SANKLECHA

The Organic Farming Association Of INDIA, Thr. Its Director, Dr. Claude Alvares vs. The Union Of INDIA, Thr. Finance Secretary, Ministry Of Finance, New Delhi And 3 Ors

MCA/395/2019HC Bombay11 Apr 2019

Bench: HON'BLE SHRI JUSTICE R. D. DHANUKA,HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN

The Organic Farming Association Of INDIA, Thr. Its Director, Dr. Claude Alvares vs. The Union Of INDIA, Thr. The Commissioner Of Central GST, Panjim

WP/859/2018HC Bombay11 Apr 2019

Bench: HON'BLE SHRI JUSTICE R. D. DHANUKA,HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN

Fountainhead Entertainment PVT. LTD., Thr. Its Auth. Rep., Collin Curry vs. State Of Goa, Thr. The Chief Secretary And 5 Ors

WPCR/99/2019HC Bombay10 Apr 2019

Bench: HON'BLE SHRI JUSTICE R. D. DHANUKA,HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN

M/S Saibhumi Construction Chalisgaon Through Partner Manoj Sahebrao Solanke vs. The State Of Maharashtra And Others

WP/8683/2018HC Bombay02 Apr 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

Devyani Bahuuddeshiya Mahila Sanstha Through President Sundarbai Sakharam Patil vs. The State Of Maharashtra And Another

WP/236/2019HC Bombay25 Mar 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE V.M. DESHPANDE

Yashpal Pichholiya vs. Devendra Yadav And Anr

BA/751/2019HC Bombay25 Mar 2019

Bench: HON'BLE SHRI JUSTICE A.S. GADKARI

Axiom Cordages LTD vs. Union Of INDIA Thru The Secretary, Ministry Of Law And Justice, Dept. Of Legal Affairs And Ors

WP/3724/2019HC Bombay15 Mar 2019

Bench: HON'BLE SHRI JUSTICE M. S. KARNIK,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

M/S Patil Construction And Infracture LTD Through Managing Director Suryakant Dasrao Patil vs. Union Of INDIA Through The Chief Engineer And Others

WP/10775/2018HC Bombay12 Mar 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

M/S Patil Construction And Infrastructure LTD Through Authorized Officer Suryakant Dasrao Patil vs. The State Of Maharashtra And Others

WP/10757/2018HC Bombay12 Mar 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

Shankar Engineers And Contractors Through Its Proprietor Samir Prakash Patil vs. The Union Of INDIA And Others

WP/8815/2018HC Bombay11 Mar 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

Deepak Fertilisers And Petrochemicals Corporation LTD vs. The State Of Maharashtra And Ors

WP/2785/2017HC Bombay04 Mar 2019

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

Hindustan National Glass And Industries Limited vs. The State Of Maharashtra And Ors

WP/4563/2013HC Bombay04 Mar 2019

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

Deepak Fertilisers And Petrochemicals Corporation LTD vs. The State Of Maharashtra And Ors

CAW/1079/2017HC Bombay04 Mar 2019

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

M/S Skys Automobil Through Proprietor Shaikh Imran Shakeel vs. The Union Of INDIA And Others

WP/2188/2019HC Bombay28 Feb 2019

Bench: HON'BLE SHRI JUSTICE PRASANNA B. VARALE,HON'BLE SHRI JUSTICE S. M. GAVHANE

Rahul Saraf vs. Office Of The Commissioner Of CGST And Central Excise And Anr

BA/463/2019HC Bombay28 Feb 2019

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Nawalkishor Tekchand Mittal vs. The Union Of INDIA And Others

WP/8821/2018HC Bombay26 Feb 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

Vijay Hingu Yadav vs. The Union Of INDIA And Others

WP/8121/2018HC Bombay26 Feb 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

M/S Anand Buildcon Through Its Proprietor Mahendra Mohanlal Chordiya vs. The Union Of INDIA And Others

WP/8822/2018HC Bombay26 Feb 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

M/S Pitambar Vensi Through Its Partner Pitambar Vensi Tekwani vs. The Union Of INDIA And Others

WP/8125/2018HC Bombay26 Feb 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

M/S Pramod Narayan Sarode Through Its Partner P N Sarode vs. The Union Of INDIA And Others

WP/8820/2018HC Bombay26 Feb 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

Balaji Construction Company Through Its Proprietor Radha Krishnan Bala Krishnan vs. The Union Of INDIA And Others

WP/8128/2018HC Bombay26 Feb 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

M/S Vinodkumar Mohanlal Through Its Partner V M Jadvani vs. The Union Of INDIA And Others

WP/8127/2018HC Bombay26 Feb 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

Navin Ranchoddas Rathod vs. The Union Of INDIA And Others

WP/8126/2018HC Bombay26 Feb 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

M/S Ashok Dodhu Kavathe Through Its Partner Ashok Dodhu Kavathe vs. The Union Of INDIA And Others

WP/8124/2018HC Bombay26 Feb 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

Naresh Bharatlal Agrawal vs. The Union Of INDIA And Others

WP/8130/2018HC Bombay26 Feb 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

Tapi Sjs Through Its Partner Rajesh Suganchand Surana vs. The Union Of INDIA And Others

WP/8823/2018HC Bombay26 Feb 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

M/S B N Agrawal Through Its Partner Ashwin Suresh Agrawal vs. The Union Of INDIA And Others

WP/1619/2018HC Bombay26 Feb 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

M/S S J Surana Engineers And Contractors Through Its Partner Rajesh Suganchand Surana vs. The Union Of INDIA And Others

WP/8120/2018HC Bombay26 Feb 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

Sanjay Shankar Chaudhari vs. The Union Of INDIA And Others

WP/8129/2018HC Bombay26 Feb 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

M/S Aishwarya Construction Through Is Proprietor S D Jagtap vs. The Union Of INDIA And Others

WP/8123/2018HC Bombay26 Feb 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

Abhijit Dnyandev Patil vs. The Union Of INDIA And Others

WP/8122/2018HC Bombay26 Feb 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

M/S Deep Construction Through Its Proprietor D K Jagtap vs. The Union Of INDIA And Others

WP/8132/2018HC Bombay26 Feb 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

M/S Manohar Pitambar Through Its Partner Manohar Pitambar Jadvani vs. The Union Of INDIA And Others

WP/1624/2018HC Bombay26 Feb 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

Ratan Vishvambhardas Agrawal vs. The Union Of INDIA And Others

WP/8134/2018HC Bombay26 Feb 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

Aditya Construction Through Its Proprietor Prasad Suresh Kulkarni vs. The Union Of INDIA And Others

WP/8819/2018HC Bombay26 Feb 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

M/S Sunil B Patil And Company Through Its Proprietor Sunil Bhaskar Patil vs. The Union Of INDIA And Others

WP/8131/2018HC Bombay26 Feb 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

D N Kela Through Its Proprietor Dharmendra Narayandas Kela vs. The Union Of INDIA And Others

WP/8133/2018HC Bombay26 Feb 2019

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

Mahesh Prasad Singh vs. The Additional Commissioner Of Central Excise And Service Tax, Panaji And 2 Ors

WP/417/2018HC Bombay22 Feb 2019

Bench: THE HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE M. S. SONAK

Anagha Pramod Ghawalkar vs. The State Of Maharashtra

ABA/449/2019HC Bombay21 Feb 2019

Bench: HON'BLE SHRI JUSTICE NITIN W. SAMBRE

Sandeep Patil vs. Union Of INDIA And Anr

CRPIL/14/2019HC Bombay06 Feb 2019

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE,HON'BLE SHRI JUSTICE RANJIT MORE.

Arambhan Hospitality Services LTD vs. The Union Of INDIA Through The Secretary And Ors

WP/802/2019HC Bombay29 Jan 2019

Bench: HON'BLE SHRI JUSTICE M. S. KARNIK,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

← 2018 2020 →