The Union Of INDIA And Others Through Assistant Commissioner Centra GST And Central Excise vs. M/S Skoda Auto PVT LTD
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1 ca 11055.19 IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD CIVIL APPLICATION NO. 11055 OF 2019 IN WRIT PETITION NO. 2022 OF 2010 THE UNION OF INDIA AND OTHERS, THROUGH THE ASSISTANT COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE VERSUS M/S SKODA AUTO PVT. LTD. ... Advocate for Applicants : Mr. Ladda Dwarkadas S ... CORAM: S. V. GANGAPURWALA & ANIL S. KILOR, JJ. DATE: 13 th SEPTEMBER, 2019 PER COURT:
The civil application is moved for vacating the interim orders passed by this Court on 05.07.2011. The interim orders are passed after hearing the parties. The said prayer cannot be considered.
Fix the petition for final hearing in the week commencing from 25.11.2019. 3. The civil application stands disposed of. [ANIL S. KILOR, J.] [S. V. GANGAPURWALA, J.] marathe
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