Mr. Ajay Kumar Upadhyay vs. The Commissioner, CGST And Central Excise And Anr
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wp-2412-2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY APPELLATE SIDE CIVIL JURISDICTION WRIT PETITION NO.2412 OF 2019 Mr. Ajay Kumar Upadhyay .. Petitioner. v/s. The Commissioner, CGST and Central Excise & Another .. Respondents. Dr. Prakash Deshmukh, for the Petitioner. CORAM: M.S.SANKLECHA, &
M.S.SONAK, JJ. DATE : 20th JUNE, 2019. P.C: The learned Counsel appearing in support of the Petition, on instructions, seeks to withdraw this Petition with liberty to take appropriate proceedings before the Madhya Pradesh High Court, as the order impugned has been passed by the Assistant Commissioner of Customs, Indore, Madhya Pradesh. 2 Liberty as prayed for, granted. 3 Petition disposed of as withdrawn with the aforesaid liberty. (M.S.SONAK,J.) (M.S.SANKLECHA,J.)
S.R.JOSHI 1 of 1
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