BharatTaxGST

Bombay High Court GST Judgments — 2018

64 judgments, newest first.

The Commissioner, CGST And Central Exicse vs. Krishna Kumar Kolta

WP/6401/2018HC Bombay18 Dec 2018

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA

Tata Cummins PVT. LTD vs. Superintendent, Central GST, Range-Iv, Lonand And Ors

WP/14243/2018HC Bombay14 Dec 2018

Bench: HON'BLE SHRI JUSTICE M.S. SANKLECHA,HON'BLE SHRI JUSTICE AKIL KURESHI

Meghraj Moolchand Burad vs. Directorate General Of GST Intelligence, Pune

ABA/2333/2018HC Bombay13 Dec 2018

Bench: HON'BLE SHRI JUSTICE A.S. GADKARI

M/S Emco LTD vs. Union Of INDIA Through Joint Secretary And Others

CA/13315/2018HC Bombay29 Oct 2018

Bench: HON'BLE SHRI JUSTICE PRASANNA B. VARALE,HON'BLE SHRI JUSTICE SUNIL K. KOTWAL

Apar Industries Limited vs. Union Of INDIA Through The Secretary And Ors

WP/3985/2018HC Bombay24 Oct 2018

Bench: HON'BLE SHRI JUSTICE R. I. CHAGLA,HON'BLE SHRI JUSTICE M.S. SANKLECHA

Commissioner CGST And Central Excise Nashik Commissionerate, Nashik vs. M/S Eaton Industrial Systems PVT LTD., Ahmednagar

CEA/12/2018HC Bombay05 Oct 2018

Bench: HON'BLE SHRI JUSTICE PRASANNA B. VARALE,HON'BLE SHRI JUSTICE MANISH PITALE

Oerlikon Friction System (INDIA) LTD vs. Union Of INDIA Through The Secretary And Anr

WP/7305/2018HC Bombay04 Oct 2018

Bench: HON'BLE SHRI JUSTICE R. I. CHAGLA,HON'BLE SHRI JUSTICE M.S. SANKLECHA

The Commissioner Central GST And Ors vs. Vivek Ganesh Joshi

WP/11733/2017HC Bombay03 Oct 2018

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE A.S. OKA

Chintanbhai Prakashbhai Shah vs. The State Of Maharashtra

ABA/819/2018HC Bombay25 Sept 2018

Bench: HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI

Miraj Ahamed Khan vs. The State Of Maharashtra

ABA/1897/2018HC Bombay25 Sept 2018

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Kanakia Hotels And Resorts PVT. LTD vs. The Union Of INDIA Through The Secretary And Ors

WP/5946/2018HC Bombay21 Sept 2018

Bench: HON'BLE SHRI JUSTICE R. I. CHAGLA,HON'BLE SHRI JUSTICE M.S. SANKLECHA

Arya Omnitalk Wireless Solutions PVT. LTD vs. Maharashtra State Road Transport Corporation, Through The Managing Director And Ors

WP/2476/2018HC Bombay21 Sept 2018

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE NARESH H. PATIL

M. P. Enterprises And Association LTD. Thru Director vs. The Union Of INDIA Thru The Secretary, Ministry Of Finace, Dept. Of Revenue And Ors

WP/10086/2018HC Bombay18 Sept 2018

Bench: HON'BLE SHRI JUSTICE R. I. CHAGLA,HON'BLE SHRI JUSTICE M.S. SANKLECHA

M. P. Enterprises Thru Partner vs. The Union Of INDIA Thru The Secretary, Ministry Of Finace, Dept. Of Revenue And Ors

WP/10085/2018HC Bombay18 Sept 2018

Bench: HON'BLE SHRI JUSTICE R. I. CHAGLA,HON'BLE SHRI JUSTICE M.S. SANKLECHA

Vishal Prabhakar Kumbhardare vs. Thr Union Of INDIA And Anr

BA/2328/2018HC Bombay10 Sept 2018

Bench: HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI

Axiom Cordages LTD vs. Union Of INDIA Through The Secretary And Ors

WP/8094/2018HC Bombay16 Aug 2018

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

Commissioner Of Customs, Central Excise And Service Tax vs. M/S Jai Corporation LTD

CEA/49/2015HC Bombay06 Aug 2018

Bench: HON'BLE SHRI JUSTICE PRASANNA B. VARALE,HON'BLE SHRI JUSTICE S. M. GAVHANE

Commissioner Of Central Excise And Customs vs. M/S INDIA Coffee And Tea Distributing

CA/4588/2004HC Bombay06 Aug 2018

Bench: HON'BLE SHRI JUSTICE PRASANNA B. VARALE,HON'BLE SHRI JUSTICE S. M. GAVHANE

Commissioner Of Central Excise And Costoms vs. M/S Wipro LTD

FA/648/2006HC Bombay06 Aug 2018

Bench: HON'BLE SHRI JUSTICE PRASANNA B. VARALE,HON'BLE SHRI JUSTICE S. M. GAVHANE

Commissioner Of Central Excise And Customs vs. M/S INDIA Coffee And Tea Distributing Co. LTD., Aurangabad

CA/10075/2018HC Bombay06 Aug 2018

Bench: HON'BLE SHRI JUSTICE PRASANNA B. VARALE,HON'BLE SHRI JUSTICE S. M. GAVHANE

Commissioner Of Central Excise And Customs vs. M/S INDIA Coffee And Tea Distributing Co LTD

FA/914/2004HC Bombay06 Aug 2018

Bench: HON'BLE SHRI JUSTICE PRASANNA B. VARALE,HON'BLE SHRI JUSTICE S. M. GAVHANE

Commissioner Of GST And Central Excise, Aurangabad vs. M/S Jai Corporation LTD

CA/10077/2018HC Bombay06 Aug 2018

Bench: HON'BLE SHRI JUSTICE PRASANNA B. VARALE,HON'BLE SHRI JUSTICE S. M. GAVHANE

Commissioner Of Customs, Central Excise And Service Tax, Aurangabad vs. Goodyear South Asia Tyres PVT. LTD., Aurangabad

CA/10076/2018HC Bombay06 Aug 2018

Bench: HON'BLE SHRI JUSTICE PRASANNA B. VARALE,HON'BLE SHRI JUSTICE S. M. GAVHANE

Commissioner Of GST And Central Excise, Aurangabad vs. M/S Majalgaon Sahakari Sakhar Karkhana LTD

CA/10078/2018HC Bombay06 Aug 2018

Bench: HON'BLE SHRI JUSTICE PRASANNA B. VARALE,HON'BLE SHRI JUSTICE S. M. GAVHANE

Commissioner Of Customs Central Excise And Service Tax vs. M/S Narsinha Ssk LTD. Lohagaon

CEA/41/2015HC Bombay06 Aug 2018

Bench: HON'BLE SHRI JUSTICE PRASANNA B. VARALE,HON'BLE SHRI JUSTICE S. M. GAVHANE

Commissioner Of Customs, Central Excise And Service Tax, Aurangabad vs. Goodyear South Asia Tyres PVT. LTD., Aurangabad

CEA/1/2016HC Bombay06 Aug 2018

Bench: HON'BLE SHRI JUSTICE PRASANNA B. VARALE,HON'BLE SHRI JUSTICE S. M. GAVHANE

Commissioner Of Customs, Central Excise And Service Tax vs. M/S Majalgaon Sahakari Sakhar Karkhana LTD

CEA/8/2013HC Bombay06 Aug 2018

Bench: HON'BLE SHRI JUSTICE PRASANNA B. VARALE,HON'BLE SHRI JUSTICE S. M. GAVHANE

Commissioner Of GST And Central Excise, Aurangabad vs. M/S Wipro LTD

CA/10084/2018HC Bombay06 Aug 2018

Bench: HON'BLE SHRI JUSTICE PRASANNA B. VARALE,HON'BLE SHRI JUSTICE S. M. GAVHANE

Commissioner Of GST And Central Excise, Aurangabad vs. M/S Narsinha Ssk LTD. Lohagaon

CA/9914/2018HC Bombay06 Aug 2018

Bench: HON'BLE SHRI JUSTICE PRASANNA B. VARALE,HON'BLE SHRI JUSTICE S. M. GAVHANE

Commissioner Of Customs, Central Excise And Service Tax vs. M/S. Badve Engineering LTD., Aurangabad

CA/9807/2018HC Bombay30 Jul 2018

Bench: HON'BLE SHRI JUSTICE PRASANNA B. VARALE,HON'BLE SHRI JUSTICE S. M. GAVHANE

Commissioner Of Customs Central Excise And Service Tax, Aurangabad vs. M/S Aditya Enterprises, Aurangabad

CA/9799/2018HC Bombay30 Jul 2018

Bench: HON'BLE SHRI JUSTICE PRASANNA B. VARALE,HON'BLE SHRI JUSTICE S. M. GAVHANE

Jsw Steel Coated Products LTD vs. The State Of Maharashtra, Through Govt. Pleader And Ors

WP/2009/2018HC Bombay26 Jul 2018

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

Deepak Fertilizers And Petrochemicals Corporation LTD vs. The State Of Maharashtra, Through Govt. Pleader And Ors

WP/2424/2018HC Bombay26 Jul 2018

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

Jsw Steel ( Salav) LTD vs. The State Of Maharashtra . Through The Govt. Pleader And Ors

WP/2008/2018HC Bombay26 Jul 2018

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

Jsw Steel LTD vs. The State Of Maharashtra, Through The Govt. Pleader And Ors

WP/2007/2018HC Bombay26 Jul 2018

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

Empire Industries LTD vs. The State Of Maharashtra Through The Govt. Pleader And Ors

WP/3406/2018HC Bombay26 Jul 2018

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

Smartchem Technologies LTD vs. The State Of Maharashtra, Through Govt. Pleader And Ors

WP/2430/2018HC Bombay26 Jul 2018

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

M/S L K Goyal Through Its Partner Premshankar Laxminarayan Agrawal vs. The Union Of INDIA And Others

WP/1623/2018HC Bombay23 Jul 2018

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE SUNIL K. KOTWAL

Cubex Tubings LTD vs. The Asst. Commissioner Of State Tax Inv(D-002) And Ors

WP/7390/2018HC Bombay17 Jul 2018

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

Sadguru Electricls Thr Its Prop. Mali Parmeshwar Rajendra vs. The Commissioner Customs, Central Excise And Service Tax, (Now The Comm. Of CGST And C.E.Comm. Abad

CEA/7/2018HC Bombay12 Jul 2018

Bench: HON'BLE SHRI JUSTICE PRASANNA B. VARALE,HON'BLE SHRI JUSTICE S. M. GAVHANE

Raj Electrical Engineering Works Thr Its Prop. Natha Limbaji Dawkare vs. The Commissioner Customs, Central Excise And Service Tax, (Now The Comm. Of CGST And C.E.Comm. Abad

CEA/6/2018HC Bombay12 Jul 2018

Bench: HON'BLE SHRI JUSTICE PRASANNA B. VARALE,HON'BLE SHRI JUSTICE S. M. GAVHANE

Commissioner CGST And Central Excise Nashik Commissionerate, Nashik vs. M/S Ambika Waste Management Ahmednagar

CA/15126/2017HC Bombay20 Jun 2018

Bench: HON'BLE SHRI JUSTICE PRASANNA B. VARALE,HON'BLE SHRI JUSTICE S. M. GAVHANE

Shri. Mukesh Mulji Shah vs. The Deputy Commissioner, Central GST Range Iii And Ors

WP/12216/2017HC Bombay05 Jun 2018

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

The Principal Chief Commissioner And Ors vs. Harichandra Joma Mhatre

WP/2324/2018HC Bombay25 Apr 2018

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SMT. JUSTICE V.K. TAHILRAMANI

M/S. Arihant Abode Limited vs. The Union Of INDIA, Through Commissioner (GST) And Anr

WP/4604/2018HC Bombay24 Apr 2018

Bench: HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

M/S. Arihant Superstructures Limited vs. The Union Of INDIA, Through Commissioner (GST) And Anr

WP/4615/2018HC Bombay24 Apr 2018

Bench: HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

M/S. Arihant Vatika Realty Private Limited vs. The Union Of INDIA, Through Commissioner (GST) And Anr

WP/4584/2018HC Bombay24 Apr 2018

Bench: HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

Ags Transact Technologies LTD vs. Union Of INDIA Through Its Secretary And Ors

WP/3953/2018HC Bombay24 Apr 2018

Bench: HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

M/S.Arihant Aashiyana Private Limited vs. The Union Of INDIA, Through Commissioner (GST) And Anr

WP/4613/2018HC Bombay24 Apr 2018

Bench: HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

Draeger Safety INDIA PVT. LTD vs. Union Of INDIA Through Its Secretary, And Ors

WP/3695/2018HC Bombay24 Apr 2018

Bench: HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

Abicor And Binzer Technoweld PVT. LTD vs. The Union Of INDIA And Ors

WP/8698/2018HC Bombay24 Apr 2018

Bench: HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

Cobra Personnel And Intelligence Service, Thr. Its Successor, Clayton Rodolfo Savio Fernandes vs. Union Of INDIA, Thr. The Secretary, Ministry Of Finance And 2 Ors

WP/257/2018HC Bombay18 Apr 2018

Bench: HON'BLE SHRI JUSTICE N. M. JAMDAR,HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN

Leighton INDIA Contractors PVT. LTD vs. The State Of Maharashtra Through The Government Pleader, And Ors

WP/1775/2018HC Bombay04 Apr 2018

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

Evergreen Scamless Pipes And Tubes PVT. LTD vs. Union Of INDIA, Through The Secretary Ministry Of Finance Dept And Ors

WP/12378/2017HC Bombay20 Mar 2018

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

Avantor Performance Materials INDIA Limited vs. Union Of INDIA, Through Secretary And Anr

WP/14245/2017HC Bombay20 Mar 2018

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

Onkareshwar Sushikshit Berojgar Seva Sahkari Sanstha Through Its Chairman V K Wagh vs. City And Industrial Development Corporation Maharashtra LTD Through Its Chief Administrator And Ors

WP/12806/2017HC Bombay14 Mar 2018

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

Hindalco Industries Limited vs. The Union Of INDIA Through The Secretary And Ors

WP/11403/2016HC Bombay05 Mar 2018

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

Sajjad Khan Nasarulla Khan And Anr vs. The State Of Maharashtra

ABA/2208/2017HC Bombay22 Feb 2018

Bench: HON'BLE SMT. JUSTICE S.S. JADHAV

Commissioner Of CGST And Central Excise Nashik vs. M/S Dnyaneshwar Trust, Ahmednagar

CEA/12/2017HC Bombay14 Feb 2018

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

Commissioner Of Customs, Central Excise And Service Tax, Nashik-Ii, Nashik vs. Rajhans Agriculture Transport Co. PVT LTD., Ahmednagar

CEA/9/2017HC Bombay14 Feb 2018

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

Dipak Logistics And Forwarders Kharghar Through Its Partner And Anr vs. The State Of Maharshtra And Ors

WP/1273/2018HC Bombay06 Feb 2018

Bench: HON'BLE SHRI JUSTICE RAJESH G. KETKAR,HON'BLE SHRI JUSTICE R.M. BORDE

Dipak Logistics And Forwarders Kharghar Through Its Partner And Anr vs. The State Of Maharshtra And Ors

WP/1274/2018HC Bombay06 Feb 2018

Bench: HON'BLE SHRI JUSTICE RAJESH G. KETKAR,HON'BLE SHRI JUSTICE R.M. BORDE

M/S S K Translines PVT LTD Thru Authorised Representative R D Baviskar Jalgaon vs. The State Of Maharashtra And Others

WP/14847/2017HC Bombay16 Jan 2018

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE

Nizam Shamsudin Ladgi vs. Commissioner Of Customs, Central Excise And Service Tax, Panaji And 2 Ors

WP/34/2018HC Bombay15 Jan 2018

Bench: HON'BLE SHRI JUSTICE SHANTANU S. KEMKAR,HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN

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