Commissioner Of Customs, Central Excise And Service Tax, Nashik-Ii, Nashik v. Rajhans Agriculture Transport Co. PVT LTD., Ahmednagar
- Court
- Bombay High Court
- Case number
- CEA/9/2017
- Date of judgment
- 14 Feb 2018
- Bench
- HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE
- Petitioner
- COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX, NASHIK-II, NASHIK
- Respondent
- RAJHANS AGRICULTURE TRANSPORT CO. PVT LTD., AHMEDNAGAR
- CNR
- HCBM030256162017
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