Bombay High Court GST Judgments — 2017

4 judgments, newest first.

Deepak Ganesh Muthe vs. The Commissioner, Greater Bombay Municipal Corporation And Ors

WP/10151/2013HC Bombay15 Nov 2017

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE,HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI

Shri. Anil Menon vs. Union Of INDIA And Ors

PIL/108/2017HC Bombay09 Nov 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE M.S. SONAK

M/S Gangamai Industries And Constructions LTD., Ahmednagar vs. The Commissioner Of Customes, Central Excise And Service Tax, GST, A.Bad Now The Com. GST Nashik

CA/11275/2017HC Bombay08 Sept 2017

Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE MANGESH S. PATIL

Maharashtra Rajya Hatkagad Utpadak Sang Pune vs. Maharashtra State Khadi And Village Industries And Anr

WP/2353/2001HC Bombay14 Jul 2017

Bench: HON'BLE SHRI JUSTICE SANGITRAO S. PATIL,HON'BLE SHRI JUSTICE T.V. NALAWADE