The Principal Chief Commissioner And Ors. vs. Harichandra Joma Mhatre
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civil wp 232418.doc RMA
IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION WRIT PETITION NO. 2324 OF 2018 The Principal Chief Commissioner, Central GST & CX., Mumbai Zone & Ors .. Petitioners Versus Harichandra Joma Mhatre .. Respondent ................... Appearances Mr. A.R. Gole Advocate for the Petitioners ................... CORAM : SMT. V.K. TAHILRAMANI, Acting C.J. & M.S. SONAK, J. DATE : JUNE 19, 2018. P.C.:
Not on board. Mentioned. Taken on board.
Pursuant to the praecipe, time period mentioned in the order dated 25.4.2018 is extended by a period of six weeks from today.
Praecipe disposed of. [ M.S. SONAK, J ] [ ACTING CHIEF JUSTICE ] jfoanz vkacsjdj 1 of 1
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