Essa Ismail Merchant vs. Union Of INDIA And Ors
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21 iast.doc ISM IN THE HIGH COURT OF JUDICATURE AT BOMBAY CRIMINAL APPELLATE JURISDICTION INTERIM APPLICATION (ST) NO. 19391 OF 2021 IN ANTICIPATORY BAIL APPLICATION NO. 978 OF 2021 MR. ESSA ISMAIL MERCHANT ….APPLICANT V/s. UNION OF INDIA AND ANR …..RESPONDENTS Ms. Megha Gupta i/b Hedgehog for LLP for the applicant Mr. Jitendra Mishra a/w Ashutosh Mishra for respondent GST CORAM : NITIN W. SAMBRE, J. DATE: DECEMBER 21, 2021. P.C.: Not on board. Mentioned. Taken on board. 1] By consent, Ad-interim protection which was in operation shall continue to operate till 07/01/2022. 2] Interim application stands disposed of.
[NITIN W. SAMBRE, J.] 1/1 IRESH SIDDHARAM MASHAL IRESH SIDDHARAM MASHAL Date: 2021.12.23 15:48:17 +0530
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