Hiten Dhirajlal Sheth vs. The Inspector (Anti Evasion) CGST Bhiwandi Commissionerate And Anr
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Dusane 1/1 28 BA 3465.21.doc IN THE HIGH COURT OF JUDICATURE AT BOMBAY CRIMINAL APPELLATE JURISDICTION BAIL APPLICATION NO.3465 OF 2021 Shri. Hiten Dhirajlal Sheth .... Applicant Vs. The State of Maharashtra & Anr. .... Respondents Ms. Yogita Gogar for Applicant. Ms. A.A. Takalkar, APP for State. Mr. J.B. Mishra a/w Ashutosh Mishra for Respondent/ CGST. Coram : NITIN W. SAMBRE, J. Date : 8th OCTOBER, 2021 P.C.:
Prayer is made for withdrawal of the Bail Application. The Bail Application stands disposed of as withdrawn.
( NITIN W. SAMBRE, J. ) BHALCHANDRA GOPAL DUSANE BHALCHANDRA GOPAL DUSANE Date: 2021.10.08 20:27:31 +0530
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