Rajesh Kumar Proprietor Of Global Rugs Enterprises Thr Its Constituted Attorney v. Union Of INDIA Thr The Principal Chief And Anr

Court: Bombay High Court
Case number: WP/8969/2023
Date of judgment: 1 Aug 2023
Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN
Petitioner: RAJESH KUMAR PROPRIETOR OF GLOBAL RUGS ENTERPRISES THR ITS CONSTITUTED ATTORNEY
Respondent: UNION OF INDIA THR THE PRINCIPAL CHIEF AND ANR
CNR: HCBM010293972023

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