Parees Overseas PVT. LTD. v. The Principal Additional Director General Of GST Intelligence And Ors

Court: Bombay High Court
Case number: WP/15497/2023
Date of judgment: 19 Dec 2023
Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN
Petitioner: PAREES OVERSEAS PVT. LTD.
Respondent: THE PRINCIPAL ADDITIONAL DIRECTOR GENERAL OF GST INTELLIGENCE AND ORS
CNR: HCBM010414332023

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