Armstrong Infrastructure Through Director S.A.Kesarkar v. The State Of Maharashtra Through Commissioner Of State Tax And Anr
- Court
- Bombay High Court
- Case number
- WP/13094/2019
- Date of judgment
- 11 Sept 2023
- Bench
- HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN
- Petitioner
- ARMSTRONG INFRASTRUCTURE THROUGH DIRECTOR S.A.KESARKAR
- Respondent
- THE STATE OF MAHARASHTRA THROUGH COMMISSIONER OF STATE TAX AND ANR
- CNR
- HCBM010485242019
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Reproduced from the public record of the Bombay High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.