Bharat Udyog LTD. And Anr v. The State Of Maharashtra And Anr

Court
Bombay High Court
Case number
WP/15928/2023
Date of judgment
20 Dec 2023
Bench
HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN
Petitioner
BHARAT UDYOG LTD. AND ANR
Respondent
THE STATE OF MAHARASHTRA AND ANR
CNR
HCBM010364302021

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