Bharat Udyog Limited And And Anr v. State Of Maharashtra Thr. Dept. Of Finance And Ors
- Court
- Bombay High Court
- Case number
- IA/18253/2023
- Date of judgment
- 20 Dec 2023
- Bench
- HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN
- Petitioner
- BHARAT UDYOG LIMITED AND AND ANR
- Respondent
- STATE OF MAHARASHTRA THR. DEPT. OF FINANCE AND ORS
- CNR
- HCBM010006292023
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