Bharat Udyog Limited And And Anr v. State Of Maharashtra Thr. Dept. Of Finance And Ors

Court
Bombay High Court
Case number
IA/18253/2023
Date of judgment
20 Dec 2023
Bench
HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN
Petitioner
BHARAT UDYOG LIMITED AND AND ANR
Respondent
STATE OF MAHARASHTRA THR. DEPT. OF FINANCE AND ORS
CNR
HCBM010006292023

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