Bharat Udyog LTD. And Anr v. The State Of Maharashtra Thr Ministry Of Finance And Ors

Court: Bombay High Court
Case number: WP/14430/2023
Date of judgment: 20 Dec 2023
Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN
Petitioner: BHARAT UDYOG LTD. AND ANR
Respondent: THE STATE OF MAHARASHTRA THR MINISTRY OF FINANCE AND ORS
CNR: HCBM010364252021

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