BharatTaxGST

Madras High Court GST Judgments — 2025

1,242 judgments, newest first. Page 9 of 13.

M/S. Kuncharavalli Medical Aid Trust vs. The Assistant Commissioner (St)

WP(MD)/10864/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. A K Constructions vs. The Assistant Commissioner (St)

WP(MD)/11480/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Adityarai Infrastructure Private Limited Represented By Its Director Mr Prahlad Rai Sharma vs. The Deputy State Tax Officer I Formerly Known As Deputy Commercial Tax Officer - I

WP(MD)/11586/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl Aishuvharya Marketing vs. The State Tax Officer

WP(MD)/11722/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. A K Constructions vs. The Assistant Commissioner (St)

WP(MD)/11481/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.A.K.Construction vs. The Assistant Commissioner (St)

WP(MD)/11482/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl Jm Medicals vs. The State Tax Officer

WP(MD)/11708/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Trichy Construction Company vs. The State Tax Officer

WP(MD)/10727/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Trichy Construction Company vs. The State Tax Officer Inspection Ii

WP(MD)/10901/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Trichy Construction Company vs. The State Tax Officer Inspection Ii

WP(MD)/10765/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Trichy Construction Company vs. The State Tax Officer Inspection Ii

WP(MD)/10767/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Trichy Construction Company vs. The State Tax Officer

WP(MD)/10726/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Trichy Construction Company vs. The State Tax Officer

WP(MD)/10725/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Trichy Construction Company vs. The State Tax Officer (Inspection) - Ii

WP(MD)/10766/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. R R Agency vs. The State Tax Officer 2

WP(MD)/11168/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Trichy Construction Company vs. The State Tax Officer (Inspection) - Ii

WP(MD)/10768/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Trichy Construction Company vs. The State Tax Officer Inspection Ii

WP(MD)/10764/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Kannathal Steel Fabrication Industries vs. The Appellate Deputy Commissioner St

WP(MD)/11810/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Sree Devee Medicals And General Stores vs. The Deputy Commissioner (CT)

WP(MD)/11311/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Amir Badhusha Sikkander Badhusha vs. State Tax Officer

WP(MD)/958/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Golden Industries vs. The Deputy State Tax Officer 1

WP(MD)/11536/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Oasys Marketing Agency vs. The Deputy State Tax Officer -2

WP(MD)/11512/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Ms Thirumalai Balaji Constructions vs. The Deputy Commissioner (St)

WP(MD)/11307/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl Chitra Hem Construction Company vs. The State Tax Officer

WP(MD)/11735/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Sri Ktm Synthetics vs. The Assistant Commissioner (St)

WP(MD)/11799/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Dhanees Creation vs. The Assistant Commissioner (St)

WP(MD)/11463/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Shubham Rajendra Himmatbahadur vs. The Assistant Commissioner

WP(MD)/11568/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Jj Bullion Gold Silver vs. The Deputy State Tax Officer-1

WP(MD)/11709/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl Kumaran Store vs. The Deputy State Tax Officer-1(Fac)

WP(MD)/11713/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. T. Selvam vs. The State Tax Officer-4

WP(MD)/11122/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Blueway Sea Foods vs. The Deputy State Tax Officer (St) - 1

WP(MD)/11195/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Senthur Minerals vs. The Superintendent

WP(MD)/11761/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Nikitha Traders vs. The Superintendent Of CGST And Central Excise

WA(MD)/977/2025HC Madras24 Apr 2025

Bench: HONOURABLE DR JUSTICE G. JAYACHANDRAN,HONOURABLE MRS JUSTICE S.SRIMATHY

M.Iniyavan vs. The Director

WP(MD)/11637/2025HC Madras23 Apr 2025

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU,HONOURABLE MRS JUSTICE S.SRIMATHY

M/S.A K Aircon vs. The State Tax Officer

WP(MD)/10970/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.M M Traders vs. Deputy Commercial Tax Officer

WP(MD)/11237/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Anil Kumar vs. The Deputy Commissioner (GST Appeals) (St)

WP(MD)/11200/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Jayam And Co vs. The Assistant Commissioner (St) (Fac)

WP(MD)/10699/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Jayam And Co vs. State Tax Officer (Ins)-Ii

WP(MD)/10700/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Eminent Textiles Mills Private Limited vs. The State Tax Officer

WP(MD)/11150/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Ameen Lineman vs. The Assistant Commissioner (St) (Fac)

WP(MD)/10297/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Cloudscape 15 Represented By Its Proprietor Mr Sanjay Dodeja vs. The Deputy State Tax Officer Formerly Known As Deputy Commercial Tax Officer

WP(MD)/10804/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Veludurai C vs. The Deputy State Tax Officer-1

WP(MD)/10977/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Veludurai C vs. The Deputy State Tax Officer-1

WP(MD)/10975/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

O.S.Hameed Sons vs. Deputy State Tax Officer St 2

WP(MD)/11165/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Rabi Agency vs. The Assistant Commissioner (St) (Fac)

WP(MD)/10296/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. R P Travels vs. The State Tax Officer

WP(MD)/10903/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.R P Travels vs. The State Tax Officer

WP(MD)/10902/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Yes Vee Agencies vs. The Commissioner Of Commercial Taxes

WP(MD)/11167/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Dragon Tube Works vs. The Deputy State Tax Officer-Ii

WP(MD)/10707/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Varun Constructions vs. The Deputy State Tax Officer-2

WP(MD)/10402/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Veludurai C vs. The Deputy State Tax Officer-1

WP(MD)/10976/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Muthuchamy Ds vs. The Commissioner Of Commercial Taxes

WP(MD)/10412/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Sri Durga Pharmaceuticals vs. The State Tax Officer (Inspection)-Ii

WP(MD)/10438/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Sri Durga Pharmaceuticals vs. The State Tax Officer (Inspection)-Iii

WP(MD)/10439/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Veludurai C vs. The Deputy State Tax Officer-1

WP(MD)/10978/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Perumal S vs. The State Tax Officer (Fac)

WP(MD)/10282/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl.Rabi Agency vs. The Assistant Commissioner (St)(Fac)

WP(MD)/10295/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Perumal S vs. The State Tax Officer (Fac)

WP(MD)/10283/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Selvan Traders vs. The Assistant Commissioner (St) (Fac)

WP(MD)/10397/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Preethi Engineering Enterprises vs. The State Tax Officer

WP(MD)/10460/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Sri Durga Pharmaceuticals vs. The State Tax Officer (Inspection)-Iii

WP(MD)/10440/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Sakthivel vs. The State Tax Officer 1

WP(MD)/10421/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Kalaimagal Jawli Store vs. The Deputy State Tax Officer-I

WP(MD)/11116/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Deepika Traders vs. The State Tax Officer (St)

WP(MD)/11129/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Sadhasivam Thiyagarajan vs. The State Tax Officer

WP(MD)/11181/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

D. Vilji vs. The Deputy State Tax Officer

WP(MD)/10965/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Thamarai Selvan K vs. The Superintendent Of CGST And Central Excise

WP(MD)/10850/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Pandidurai M vs. The Commercial Tax Officer

WP(MD)/10837/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl.Kongrock Construction vs. The Assistant Commissioner (St)

WP(MD)/10446/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Velava Construction vs. The Superintendent

WP(MD)/10299/2025HC Madras23 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Anusuya vs. The Inspector Of Police

CRL OP(MD)/3907/2025HC Madras22 Apr 2025

Bench: HONOURABLE MR. JUSTICE P.DHANABAL

Tvl. J.G. Urecone vs. The State Tax Officer

WP(MD)/10462/2025HC Madras17 Apr 2025

Bench: HONOURABLE MR.JUSTICE MUMMINENI SUDHEER KUMAR

Tvl. Kaniyamparampil Steels vs. The Joint Commissioner Of SGST (Intelligence)

WA(MD)/1018/2025HC Madras17 Apr 2025

Bench: HONOURABLE DR JUSTICE G. JAYACHANDRAN,HONOURABLE MS.JUSTICE R. POORNIMA

Pudukottai Green Power PVT LTD vs. Nhpc LTD

WA(MD)/1781/2021HC Madras16 Apr 2025

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN,HONOURABLE MR.JUSTICE M.JOTHIRAMAN

M/S Eastman Spinning Mills (P) vs. Union Of INDIA, Rep. By The

WP(MD)/5582/2019HC Madras09 Apr 2025

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR JUSTICE P.B. BALAJI

M/S. Bharath Motors vs. The State Tax Officer (Data-3)

WP(MD)/10253/2025HC Madras09 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Bharath Motors vs. The State Tax Officer (Data-3)

WP(MD)/10254/2025HC Madras09 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Muthu Krishnan Subramanian vs. The State Tax Officer

WP(MD)/10053/2025HC Madras09 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.M.Sekar Prop Meenakshi Agency vs. The Assistant Commissioner

WP(MD)/10029/2025HC Madras09 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

I. Vahitha vs. The Deputy State Tax Officer (Fac)

WP(MD)/10016/2025HC Madras09 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Heerthanaas vs. The Proper Officer

WP(MD)/10239/2025HC Madras09 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Sri Muneeswara Agency vs. The State Tax Officer

WP(MD)/10220/2025HC Madras09 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Maris Agency vs. The Assistant Commissioner(State Tax)

WP(MD)/10025/2025HC Madras09 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Muthu Krishnan Subramanian vs. The State Tax Officer

WP(MD)/10054/2025HC Madras09 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Morn INDIA Technologies vs. The State Tax Officer

WP(MD)/10009/2025HC Madras09 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Jayam And Co vs. The Deputy State Tax Officer-1

WP(MD)/10066/2025HC Madras09 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Jayam And Co vs. The State Tax Officer (Ins)-Ii

WP(MD)/10065/2025HC Madras09 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Arasu Agencies vs. The Commissioner Of Commercial Taxes

WP(MD)/9810/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

S Vennila vs. The Assistant Commissioner (St)

WP(MD)/9813/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

The Managing Director vs. R.Kumar

WA(MD)/494/2025HC Madras08 Apr 2025

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU,HONOURABLE MRS JUSTICE S.SRIMATHY

Sri Parvathy Muruga Construction vs. The Deputy Commissioner (GST Appeals) (St)

WP(MD)/9771/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Varun Auto vs. The Assistant Commissioner

WP(MD)/9942/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Thillairaj vs. The State Of Tamil Nadu

CRL OP(MD)/6502/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR. JUSTICE P.DHANABAL

Tvl.Guru Ganesh Traders vs. The Union Of INDIA

WP(MD)/13701/2024HC Madras08 Apr 2025

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.English Cotton vs. The Union Of INDIA

WP(MD)/15447/2024HC Madras08 Apr 2025

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Thakshi Infra vs. The Appellate Deputy Commissioner (S.T)

WP(MD)/9830/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Juhi Scoring Works vs. The State Tax Officer (St)

WP(MD)/9846/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Juhi Scoring Works vs. The Deputy State Tax Officer-2 (St)

WP(MD)/9847/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. G P Textiles vs. The Assistant Commissioner (St)

WP(MD)/9803/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

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