Madras High Court GST Judgments — 2026

1,505 judgments, newest first. Page 1 of 16.

Tvl. Devaerakkam Mercy Mary vs. The Assistant Commissioner (St)

WP(MD)/31425/2026HC Madras04 Nov 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Subash Petroleum vs. The Deputy Commissioner (GST)

WMP(MD)/19596/2025HC Madras27 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Sutha vs. The State Tax Officer(Inspection-3)

WP(MD)/30306/2026HC Madras27 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

M/S.Shree Balamurugan Spinners vs. The State Tax Officer/Commercial Tax Officer

WP(MD)/30459/2026HC Madras23 Oct 2026

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl. Pooja Shri Traders vs. The Deputy State Tax Officer - 1

WP(MD)/30350/2026HC Madras23 Oct 2026

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Kumaran Transports (Tuticorin) Private Limited vs. The Assistant Commissioner

WP(MD)/29915/2026HC Madras16 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Tvl. Sri Sr Rice Mill Deppo vs. The Deputy State Tax Officer - 1

WP(MD)/29913/2026HC Madras16 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

P.Sheik Dawood vs. The State Tax Officer

WP(MD)/30084/2026HC Madras16 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Virudhunagar District Quarry Owners Welfare Association vs. The State Of Tamilnadu Represented By

WP(MD)/6585/2022HC Madras16 Oct 2026

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI,HONOURABLE MR.JUSTICE N.DILIP KUMAR

Venkadeswara Grill Works vs. The Joint Commissioner (St)

WP(MD)/28407/2026HC Madras16 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Mufti Clothing And Co vs. The Assistant Commissioner (St)

WP(MD)/29784/2026HC Madras16 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

U Days Garments vs. The Adjudication Officer

WP(MD)/30314/2026HC Madras16 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

M/S.Sreeshobi Enterprises vs. The Appellate Authority

WP(MD)/28517/2026HC Madras16 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

S.T.Promotors vs. The Commercial Tax Officer

WP(MD)/29834/2026HC Madras16 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

M/S. Vk Construction vs. The Deputy State Tax Officer - Ii

WP(MD)/29652/2026HC Madras15 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Tvl. Sri Bhuvaneshwari And Co vs. The Deputy Commissioner (St)

WP(MD)/29565/2026HC Madras15 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Giri Paints vs. The Assistant Commissioner (St)

WP(MD)/29752/2026HC Madras15 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

S.Murugesan vs. The Deputy Commercial Tax Officer

WP(MD)/29706/2026HC Madras15 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Tvl. Annai Garden vs. The Commercial Tax Officer / The State Tax Officer

WP(MD)/29475/2026HC Madras15 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Tvl.Dev Construction vs. The Proper Officer

WP(MD)/29455/2026HC Madras15 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Tvl Saravanan vs. The Deputy State Tax Officer - 1/ The Deputy Commercial Tax Officer

WP(MD)/28738/2026HC Madras14 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Lyyanan Eswaran vs. The Assistant Commissioner (St)

WP(MD)/29328/2026HC Madras14 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Ayan Steels vs. The Assistant Commissioner (St)

WP(MD)/29442/2026HC Madras14 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Tvl. Jeyarani Shopping Centre vs. The Deputy State Tax Officer -1/The Deputy Commercial Tax Officer

WP(MD)/29464/2026HC Madras14 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Iyyanan Eswaran vs. The Appellate Deputy Commissioner (St) (GST)

WP(MD)/29452/2026HC Madras14 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

M Sundaravel vs. The Assistant Commissioner Of Central GST And Central Excise

WP(MD)/29557/2026HC Madras13 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

A.Merchy Clara vs. The Commissioner Of GST And Central Excise (Appeals)

WP(MD)/29272/2026HC Madras13 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Nallathambi Thangaraj vs. The Deputy State Tax Officer - I

WP(MD)/29115/2026HC Madras13 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Iyyanan Eswaran vs. The Appellate Deputy Commissioner (St) (GST)

WP(MD)/29269/2026HC Madras13 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Sathiyanarayanan vs. The Deputy Commissioner

CMP(MD)/12441/2026HC Madras12 Oct 2026

Bench: HONOURABLE MR JUSTICE P.VELMURUGAN,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

Tvl.Raja Computer vs. The Deputy Commercial Tax Officer (St) -1

WP(MD)/28930/2026HC Madras12 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Tvl.Rr Traders vs. The Proper Officer / The Deputy Commercial Tax Officer

WP(MD)/28921/2026HC Madras12 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

M/S Ambresh And Co vs. The Assistant Commissioner

WP(MD)/28917/2026HC Madras12 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Devarasan R vs. The Assistant Commissioner (St)

WP(MD)/16615/2025HC Madras12 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Tvl. Aishwarya Infrastructures vs. The Assistant Commissioner (St)

WP(MD)/29017/2026HC Madras12 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

M/S. South INDIA Krishna Oil And Fats PVT LTD vs. The Assistant Commissioner Of GST - Central Tax Central Excise

WA(MD)/1323/2026HC Madras09 Oct 2026

Bench: HONOURABLE MR JUSTICE P.VELMURUGAN,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

Arumugam Krishnakumar .A vs. The Commissioner

WP(MD)/26176/2023HC Madras06 Oct 2026

Bench: HONOURABLE MRS JUSTICE L.VICTORIA GOWRI

Tvl. Sri Murugan Tyres vs. The Deputy State Tax Officer-1/ The Deputy Commercial Tax Officer

WP(MD)/28843/2026HC Madras06 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

M/S Sri Kamatchi Agencies vs. The Deputy Commissioner (Appeal)

WP(MD)/28733/2026HC Madras06 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Dr S.Surya Prakash vs. The Secretary TO Government

WP(MD)/28729/2026HC Madras06 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Tvl.Surya Agro Fuels vs. The Commissioner Of Commercial Taxes

WP(MD)/28749/2026HC Madras06 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Tvl. S.G. Fab vs. The Assistant Commissioner (St)

WP(MD)/28730/2026HC Madras06 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Danusri Builders vs. The Deputy Commissioner

WP(MD)/28574/2026HC Madras05 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Dsk Engineering Works vs. The Assistant Commissioner (St)

WP(MD)/28571/2026HC Madras05 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

M/S. Von Industries vs. The Appellate Deputy Commissioner (St)

WP(MD)/28527/2026HC Madras05 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Chinnakovilankulam Primary Agriculture Co-Op Credit Society vs. The Commercial Tax Officer

WP(MD)/28449/2026HC Madras05 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Tvl.Raja Computer vs. The Deputy Commercial Tax Officer

WP(MD)/28695/2026HC Madras05 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Sree Sakthi Timber Depot vs. The Appellate Deputy Commissioner, Goods And Services Tax (Appeals)

WP(MD)/28714/2026HC Madras05 Oct 2026

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Ramesh Agency vs. The Assistant Commissioner (St)

WP(MD)/28677/2026HC Madras01 Oct 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Kms Traders vs. The State Tax Officer

WP(MD)/28690/2026HC Madras01 Oct 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Naveen Sports Wears vs. The Superintendent Of CGST And Central Excise

WP(MD)/28675/2026HC Madras01 Oct 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Iyyanan Eswaran vs. The Deputy Commissioner Of CGST And Central Excise

WP(MD)/28231/2026HC Madras01 Oct 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Muthukumar vs. The Director

WP(MD)/28192/2026HC Madras01 Oct 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.M.Shanthi vs. The Assistant Commissioner (State Tax)

WP(MD)/28255/2026HC Madras01 Oct 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Nandhi Fabrics vs. The Deputy State Tax Officer-2

WP(MD)/28166/2026HC Madras01 Oct 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Mehta Traders vs. The Proper Officer

WP(MD)/28448/2026HC Madras01 Oct 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Green Slam International vs. The Deputy State Tax Officer (Int)

WP(MD)/28361/2026HC Madras01 Oct 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

D.Rajendran vs. The Commercial Tax Officer /

WP(MD)/28398/2026HC Madras01 Oct 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Nandhi Fabrics vs. The State Tax Officer(Fac)

WP(MD)/28167/2026HC Madras01 Oct 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.V.V.Amman Store vs. The Deputy State Tax Officer - 1

WP(MD)/28323/2026HC Madras01 Oct 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.V.V.Amman Store vs. The Deputy State Tax Officer - 1

WP(MD)/28324/2026HC Madras01 Oct 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Manoharan Alexpandi vs. The Superintendent

WP(MD)/28335/2026HC Madras01 Oct 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tniamp-2019-20 Trichy Farmer Producer Company Limited vs. The Commercial Tax Officer

WP(MD)/28436/2026HC Madras01 Oct 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

R.Selvaraj vs. The State Tax Officer - Ii

WP(MD)/28229/2026HC Madras30 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Ravisankaran vs. The Deputy Commissioner Of CGST And Central Excise

WP(MD)/28170/2026HC Madras29 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl Kannika Agencies vs. The State Tax Officer

WP(MD)/28059/2026HC Madras29 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.A.K And Co vs. The Proper Officer

WP(MD)/28048/2026HC Madras29 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Madurai Janath Co Op Stores Limited vs. The State Tax Officer

WP(MD)/27905/2026HC Madras29 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Sri. Sokkupillai Balan vs. The Deputy State Tax Officer - I

WP(MD)/28015/2026HC Madras29 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Mpk Stores vs. The Deputy Commissioner (Appeal)

WP(MD)/28031/2026HC Madras29 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Hotel Staar World vs. The Deputy State Tax Officer 1

WP(MD)/28064/2026HC Madras29 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Hotel Staar World vs. The Deputy State Tax Officer 1

WP(MD)/28061/2026HC Madras29 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. S R C Saamy Traders vs. The Assistant Commissioner (State Tax)

WP(MD)/27944/2026HC Madras29 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S Sri Lakshmi Ayyangar Cake Shop vs. The Deputy Commercial Tax Officer / State Tax Officer

WP(MD)/27977/2026HC Madras29 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Balaji Constructioins vs. The Commercial Tax Officer

WP(MD)/28008/2026HC Madras29 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.V.Madasamy vs. The Commercial Tax Officer

WP(MD)/28014/2026HC Madras29 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Sivan Muruganantham Thamarai Selvan vs. The Commercial Tax Officer

WP(MD)/27942/2026HC Madras29 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Thai Medicals And Generals vs. The Deputy State Tax Officer-1

WMP(MD)/21150/2026HC Madras29 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Selvakumar vs. The District Superintendent Of Police

WP Crl.(MD)/5178/2026HC Madras28 Sept 2026

Bench: HONOURABLE DR.JUSTICE P.MURUGAN

Ma.Vetrivel vs. The Commissioner

WP(MD)/24754/2026HC Madras21 Sept 2026

Bench: HONOURABLE MRS JUSTICE L.VICTORIA GOWRI

Manickavel Edible Oils Private Limited vs. State Tax Officer (Review)

WA(MD)/1466/2026HC Madras18 Sept 2026

Bench: HONOURABLE MR JUSTICE C.V. KARTHIKEYAN,HONOURABLE MR.JUSTICE R.SAKTHIVEL

T Ashok Kumar vs. The State Tax Officer

WP(MD)/26957/2026HC Madras18 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

T Ashok Kumar vs. The Deputy State Tax Officer - 2

WP(MD)/26958/2026HC Madras18 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Malik Hardwares vs. The Assistant Commissioner (St)

WP(MD)/26946/2026HC Madras18 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Revathi Steel And Cement vs. The Commercial Tax Officer

WP(MD)/26928/2026HC Madras18 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Bhuvana Industries vs. The State Tax Officer -1

WP(MD)/26632/2026HC Madras18 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

T. Ashok Kumar vs. The Deputy State Tax Officer-2

WP(MD)/26904/2026HC Madras18 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Suvrat Suri Traders vs. The Proper Officer

WP(MD)/26774/2026HC Madras18 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Rpm Engineering Works And Contracts vs. The Assistant Commissioner Of GST And Central Excises

WP(MD)/26761/2026HC Madras18 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Parani Store vs. The State Tax Officer/The Commercial Tax Officer

WP(MD)/26778/2026HC Madras18 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

B Chenthil Kumar vs. The Deputy State Tax Officer-2

WP(MD)/26924/2026HC Madras18 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Ratheesh Ponnaian vs. The Assistant Commissioner (St)

WP(MD)/26843/2026HC Madras18 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Kaveri Timber Depot vs. The Superintendent Of GST And Central Excise

WP(MD)/26781/2026HC Madras18 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Senior Postmaster Trichy vs. The Deputy Commissioner (CT)

WP(MD)/26914/2026HC Madras18 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Murugan vs. The Appellate Deputy Commissioner (St) (GST)

WP(MD)/26910/2026HC Madras18 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Skb Agencies vs. The Appellate Deputy Commissioner (GST)

WP(MD)/26907/2026HC Madras18 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Murugan vs. The Appellate Deputy Commissioner (St) (GST)

WP(MD)/26929/2026HC Madras18 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Noor Jewellers vs. The State Tax Officer

WP(MD)/26903/2026HC Madras18 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Jhonson Sundarraj vs. The Additional Commissioner Of GST And Central Excise

WP(MD)/26817/2026HC Madras18 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Karur Vysya Bank LTD vs. Commissioner Of GST And Central Excise

CMA(MD)/1121/2026HC Madras16 Sept 2026

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN,HONOURABLE MRS.JUSTICE M.D.SUMATHI

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