Madras High Court GST Judgments — 2026

1,505 judgments, newest first. Page 2 of 16.

Elamalai Cardamom Trading Private Limited vs. The Union Of INDIA

WP(MD)/17894/2022HC Madras16 Sept 2026

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI,HONOURABLE MR.JUSTICE N.DILIP KUMAR

Sri Balaji Agency vs. The Commissioner Of State Tax

WP(MD)/25703/2026HC Madras15 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Unique Electronics vs. The Assistant Commissioner Of CGST And C.Excise

WP(MD)/26358/2026HC Madras14 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Ssap Traders vs. The Deputy Commissioner (CT)

WP(MD)/26344/2026HC Madras11 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Karthic Kumar vs. The Additional Director General (Adg)

WP(MD)/25085/2026HC Madras10 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Ramu.P.S vs. The Commissioner

WP(MD)/27492/2022HC Madras07 Sept 2026

Bench: HONOURABLE MRS JUSTICE L.VICTORIA GOWRI

M/S.Vignesh Paper Link vs. The Assistant Commissioner (St)-1

WP(MD)/25482/2026HC Madras07 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Prd Construction vs. The Deputy State Tax Officer -1

WP(MD)/25614/2026HC Madras07 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Vijay Bikes vs. Superintendent Of CGST And Ce

WP(MD)/25522/2026HC Madras07 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Rajasekaran vs. The Deputy Commissioner

WP(MD)/25518/2026HC Madras07 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Nagathevar Manikandan vs. The Superintendent (CGST)

WP(MD)/25499/2026HC Madras07 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

The Block Development Officer (Block Panchayat) vs. The Deputy Sales Tax Officer No.1

WP(MD)/25584/2026HC Madras07 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

D.Balakrishnan vs. The Assistant Commissioner Of Central GST And Central Excise

WP(MD)/25573/2026HC Madras07 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Dhinesh Kumar Mohandass vs. The Deputy State Tax Officer -I / Deputy Commercial Tax Officer

WP(MD)/25492/2026HC Madras07 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Vignesh Paper Link vs. The Assistant Commissioner (St)-1

WP(MD)/25481/2026HC Madras07 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Sri Saravana Constructions vs. The Assistant Commissioner

WP(MD)/24460/2026HC Madras03 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

P.K.Muthu vs. The Commissioner Of CGST And Central Excise (Appeals) Coimbatore

WP(MD)/25455/2026HC Madras03 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Ram Coconut Traders vs. The Deputy State Tax Officer Ii

WP(MD)/25445/2026HC Madras03 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Sri Vinayaga Chemicals vs. The Deputy State Tax Officer-1

WP(MD)/25437/2026HC Madras03 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

S.S.B. Sekar Maligai vs. The State Tax Officer

WP(MD)/25545/2026HC Madras03 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Adhavan Coir Products vs. The Assistant Commissioner (St)

WP(MD)/25449/2026HC Madras03 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Ashish Mundra vs. The Commissioner Of Customs

WP(MD)/25576/2026HC Madras03 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

The Union Of INDIA vs. Anand Distributors

WA(MD)/2191/2021HC Madras02 Sept 2026

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI,HONOURABLE MR.JUSTICE N.DILIP KUMAR

Tvl. Simple Medical Solutions Private Limited vs. The Deputy State Tax Officer - Ii

WP(MD)/25236/2026HC Madras02 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Hotel Bilal vs. The Deputy State Tax Officer Ii

WP(MD)/25257/2026HC Madras02 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl Saaral Agro Products P LTD vs. The State Tax Officer

WP(MD)/25259/2026HC Madras02 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl Rasi Hardwares vs. The Proper Officer/State Tax Officer

WP(MD)/25288/2026HC Madras02 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl Thangammal Petroleum vs. The Appellate Deputy Commissioner (GST)

WP(MD)/25256/2026HC Madras02 Sept 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

A.Govindasamy vs. The Commissioner Of Commercial Taxes

WP(MD)/12017/2025HC Madras01 Sept 2026

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

M/S. M.Kamal Batcharaja Stores vs. The Assistant Commissioner (St)

WP(MD)/24879/2026HC Madras31 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Shona vs. The Deputy State Tax Officer - 1 / The Deputy Commercial Tax Officer

WP(MD)/24944/2026HC Madras31 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Ooty Masala vs. The Deputy State Tax Officer - 2

WP(MD)/24925/2026HC Madras31 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.B.Manikandan vs. The Deputy State Tax Officer-1

WP(MD)/25011/2026HC Madras31 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Arumugam Mayan Perumal vs. Assistant Commissioner(St)

WP(MD)/24936/2026HC Madras31 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Amritha vs. The Superintendent (CGST)

WP(MD)/24941/2026HC Madras31 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl Namo Namo Transport vs. The Deputy State Tax Officer

WP(MD)/24832/2026HC Madras31 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Uma Electronics vs. The Deputy State Tax Officer-2 /

WP(MD)/24913/2026HC Madras31 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Sri Saravanaa Building Solutions vs. The Joint Commissioner (St) (Intelligence)

WP(MD)/24638/2026HC Madras27 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M Kamardeen vs. The Commercial Tax Officer

WP(MD)/24589/2026HC Madras27 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.R.Muthukumar Contractor vs. The Deputy State Tax Officer

WP(MD)/24802/2026HC Madras27 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Thiruman Nagaraj vs. The State Tax Officer

WP(MD)/24711/2026HC Madras27 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Tcrp Constructions vs. The Deputy Commissioner (St)

WP(MD)/24783/2026HC Madras27 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Tcrp Constructions vs. The Deputy Commissioner (St)

WP(MD)/24786/2026HC Madras27 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. R. Muthukumar Contractor vs. The State Tax Officer

WP(MD)/24801/2026HC Madras27 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Tcrp Constructions vs. The Deputy Commissioner (St)

WP(MD)/24785/2026HC Madras27 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. R. Muthukumar Contractor vs. The State Tax Officer

WP(MD)/24800/2026HC Madras27 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Tcrp Constructions vs. The Deputy Commissioner (St)

WP(MD)/24782/2026HC Madras27 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Tcrp Constructions vs. The Deputy Commissioner (St)

WP(MD)/24784/2026HC Madras27 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. S.M.Traders vs. The State Tax Officer

WP(MD)/24748/2026HC Madras27 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Tcrp Constructions vs. The Deputy Commissioner (St)

WP(MD)/24787/2026HC Madras27 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

G.N. Sivakumar vs. The Deputy Commissioner (CT)(Appeals)

WP(MD)/24730/2026HC Madras27 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Mz2 Fabrication vs. Deputy State Tax Officer - 2

WP(MD)/24715/2026HC Madras27 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Veenus Promoters vs. The Deputy State Tax Officer - 1

WP(MD)/24479/2026HC Madras25 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Peruvalam P.A.C.B.LTD.903 vs. The Deputy State Tax Officer

WP(MD)/24445/2026HC Madras25 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Thiruman Nagaraj vs. The State Tax Officer

WP(MD)/24597/2026HC Madras25 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Srirangam Traders vs. The Deputy Commissioner (GST Appeals) (State Tax)

WP(MD)/24438/2026HC Madras25 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Servo Life Sciences vs. The Assistant Commissioner(St)

WP(MD)/24561/2026HC Madras25 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Servo Life Sciences vs. The Assistant Commissioner (St)

WP(MD)/24560/2026HC Madras25 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M.Balaji, M/S.Balaji Rough Stone Quarry vs. The State Tax Officer Cum Commercial Tax Officer

WP(MD)/24594/2026HC Madras25 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

G.V. Granites vs. The Additional Commissioner (Appeals)

WP(MD)/11649/2024HC Madras25 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Uthandan Enterprises vs. The Deputy Commissioner (GST)(Appeal) (State Tax)

WP(MD)/24449/2026HC Madras25 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Sahul Hameed vs. The State Tax Officer (Data Analytics)

WP(MD)/24468/2026HC Madras25 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M. Palanikumar vs. The Deputy Commissioner (Appeal)

WA(MD)/1209/2026HC Madras25 Aug 2026

Bench: HONOURABLE MR JUSTICE C.V. KARTHIKEYAN,HONOURABLE MR.JUSTICE R.SAKTHIVEL

Tvl. Jeyabarathi Restaurant vs. The State Tax Officer

WP(MD)/24481/2026HC Madras25 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M.Balaji, M/S.Balaji Rough Stone Quarry vs. The State Tax Officer Cum Commercial Tax Officer

WP(MD)/24596/2026HC Madras25 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M.Balaji vs. The State Tax Officer Cum Commercial Tax Officer

WP(MD)/24595/2026HC Madras25 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Immanuvel vs. The Assistant Commissioner (St)

WP(MD)/24499/2026HC Madras25 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Simple Medical Solutions Private Limited vs. The Deputy State Tax Officer - 1

WP(MD)/24470/2026HC Madras25 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

K.K.Daniel Mathi vs. The District Registrar

WP(MD)/24402/2026HC Madras24 Aug 2026

Bench: HONOURABLE MRS JUSTICE L.VICTORIA GOWRI

Ohm Srinivasa Paper Board Private Limited vs. Union Of INDIA

WP(MD)/24513/2022HC Madras24 Aug 2026

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI,HONOURABLE MR.JUSTICE N.DILIP KUMAR

3E Infotech vs. The Assistant Commissioner Of CGST And Central Excise

WA(MD)/1542/2021HC Madras24 Aug 2026

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI,HONOURABLE MR.JUSTICE N.DILIP KUMAR

R Janaki vs. The Commissioner Of CGST Central Excise

WP(MD)/24230/2026HC Madras24 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

S.Rajasekaran vs. The Deputy State Tax Officer-Ii

WP(MD)/24510/2026HC Madras24 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Rgl Agencies vs. The Assistant Commissioner (St)

WP(MD)/24591/2026HC Madras24 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Eminent Textile Mills Private Limited vs. The Assistant Commissioner (St)

WP(MD)/24371/2026HC Madras24 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Unnikrishnan vs. The Union Of INDIA

WP(MD)/2128/2024HC Madras24 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Mvs Veera Traders vs. The Deputy State Tax Officer

WP(MD)/24364/2026HC Madras24 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Tetra Agencies Private Limited vs. The Deputy State Tax Officer - 2 /

WP(MD)/24451/2026HC Madras24 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Thiyagarajan vs. State Of Tamil Nadu Rep. By The Inspector Of Police

CRL OP(MD)/18003/2026HC Madras24 Aug 2026

Bench: HONOURABLE MR JUSTICE K.MURALI SHANKAR

Tvl. P.A.C.A.R. Traders vs. The State Tax Officer

WP(MD)/24269/2026HC Madras24 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Senthil Traders vs. The Assistant Commissioner (St)

WP(MD)/24251/2026HC Madras24 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Mvs Veera Traders vs. The Deputy State Tax Officer

WP(MD)/24363/2026HC Madras24 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Rajalakshmi Traders vs. The Deputy State Tax Officer -2 /

WP(MD)/24268/2026HC Madras24 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Ootuvalmadam Pacby 296 vs. The Deputy State Tax Officer - 1

WP(MD)/24469/2026HC Madras24 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Sahayarani Medicals vs. The Assistant Commissioner (St)

WP(MD)/24239/2026HC Madras24 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Eminent Textile Mills Private Limited vs. The Proper Officer / Assistant Commissioner (St)

WP(MD)/24370/2026HC Madras24 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Sahul Hameed vs. The Assistant Commissioner (St)

WP(MD)/24443/2026HC Madras24 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Queens Aqua Farm vs. The Deputy Commercial Tax Officer

WP(MD)/24472/2026HC Madras21 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Vaasan Medical Centre (INDIA) Private Limited vs. The State Tax Officer (St)

/24091/2026HC Madras21 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Aliyar Shahul Hameed vs. Deputy State Tax Officer (St) -I

WP(MD)/24123/2026HC Madras21 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Ethan Exports vs. The State Tax Officer

WP(MD)/24185/2026HC Madras21 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Hashini Traders vs. The State Tax Officer

WP(MD)/24247/2026HC Madras21 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Muthamil Selvi Bharath Gas Gramin Vithrak vs. The Deputy Commissioner (CT), GST - Appeals

WP(MD)/24193/2026HC Madras21 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Muthamil Selvi Bharath Gas Gramin Vithrak vs. The Deputy Commissioner (CT), GST - Appeals

WP(MD)/24196/2026HC Madras21 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

A Apma Kaja vs. The Deputy State Tax Officer - 1

WP(MD)/24187/2026HC Madras21 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Anandam Contracter vs. The Commercial Tax Officer

WP(MD)/24126/2026HC Madras21 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Ethan Exports vs. The State Tax Officer

WP(MD)/24184/2026HC Madras21 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Muthamil Selvi Bharath Gas Gramin Vithrak vs. The Deputy Commissioner (CT), GST - Appeals

WP(MD)/24195/2026HC Madras21 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

A. Apma Kaja vs. The Deputy State Tax Officer - 1

WP(MD)/24188/2026HC Madras21 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Kulavi Tobacco Industry vs. The Deputy Commissioner (St)

WP(MD)/25317/2025HC Madras21 Aug 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

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