BharatTaxGST

Madras High Court GST Judgments — 2026

1,505 judgments, newest first. Page 5 of 16.

Tvl.Mercy Hardware vs. The Superintendent Of CGST

WP(MD)/21216/2026HC Madras28 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Hd Supply Chain Solutions vs. The State Of Tamil Nadu

WP(MD)/21154/2026HC Madras28 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.M.M. Scrap vs. The Deputy State Tax Officer-2

WP(MD)/21282/2026HC Madras28 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Jumbo Sweets And Bakery (33Abbfm6490N1Zv) vs. The Deputy State Tax Officer 11

WP(MD)/21062/2026HC Madras27 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Sri Velmurugan Starch Industries vs. The State Tax Officer

WP(MD)/20875/2026HC Madras27 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Sri Venkateswara Fuel Station vs. The Commercial Tax Officer/The State Tax Officer (Fac)

WP(MD)/20943/2026HC Madras27 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Mukesh Steels vs. The Commissioner Of Central GST And Central Excise

WP(MD)/21166/2026HC Madras27 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Sri Velmurugan Starch Industries vs. The State Tax Officer

WP(MD)/20876/2026HC Madras27 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl Ambresh And Co vs. The State Tax Officer-Ii (Intelligence)

REV.APLW(MD)/115/2026HC Madras27 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Nesta vs. The State Tax Officer / The Commercial Tax Officer

WP(MD)/20784/2026HC Madras27 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

R.Chinnathambi vs. The Appellate Authority

WP(MD)/20804/2026HC Madras27 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl Annai Enterprises vs. The Deputy State Tax Officer- Ii / The Deputy Commercial Tax Officer

WP(MD)/21116/2026HC Madras27 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Guru Santhosh Electricals And Store vs. The State Tax Officer (Fac) Cum

WP(MD)/21052/2026HC Madras27 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Jebamani Nader Traders vs. The Deputy State Tax Officer - 2 / The Deputy Commercial Tax Officer

WP(MD)/20777/2026HC Madras27 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Jumbo Sweets And Bakery (33Abbfm6490N1Zv) vs. The Deputy State Tax Officer 11

WP(MD)/21063/2026HC Madras27 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Uzhavar Sangam vs. The Deputy State Tax Officer-2/

WP(MD)/21054/2026HC Madras27 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Vasanth Enterprises vs. The State Tax Officer

WP(MD)/20782/2026HC Madras27 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Tans INDIA Brushes vs. The Superintendent Of CGST And Central Excise

WP(MD)/20940/2026HC Madras24 Jul 2026

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

Tvl. Amarnath Vijai Kumar vs. The State Tax Officer (Circle)

WP(MD)/21131/2026HC Madras24 Jul 2026

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

M/S.Vinayaka Motor Private Limited vs. The Assistant Commissioner

WP(MD)/20766/2026HC Madras23 Jul 2026

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

Tvl. Sankarnagar Overhead Construction Company vs. The Assistant Commissioner (St)

WP(MD)/20793/2026HC Madras23 Jul 2026

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

M/S.Smaart Home Furniture vs. The Assistant Commercial (St)

WP(MD)/20790/2026HC Madras23 Jul 2026

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

Sri Karuppaiya Milk Agency vs. The Deputy State Tax Officer - 2

WP(MD)/20781/2026HC Madras23 Jul 2026

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

Bagavathi Shipping Services vs. The Deputy State Tax Officer (St-2)

WP(MD)/20903/2026HC Madras23 Jul 2026

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

Tvl. N V R And Co vs. The State Tax Officer/ Commercial Tax Officer

WP(MD)/260/2026HC Madras23 Jul 2026

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

M/S. Aswath Industries vs. The State Tax Officer

WP(MD)/20729/2026HC Madras22 Jul 2026

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

Devimeenakshi vs. The Assistant Commissioner

WP(MD)/20665/2026HC Madras22 Jul 2026

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

Tvl. Shalom Associates vs. The State Tax Officer

WP(MD)/20664/2026HC Madras22 Jul 2026

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

Vedantu Innovations Private Limited vs. Additional Commissioner Of GST And Central Excise

WP(MD)/20769/2026HC Madras22 Jul 2026

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

Tvl. Mohammed Traders vs. The State Tax Officer (Fac) / Proper Officer / The Deputy Commercial Tax Officer

WP(MD)/20764/2026HC Madras22 Jul 2026

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

M/S. Aswath Industries vs. The State Tax Officer

WP(MD)/20730/2026HC Madras22 Jul 2026

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

M/S. Rjr Construction vs. The Superintendent Of CGST And C.Ex

WP(MD)/20685/2026HC Madras22 Jul 2026

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

M/S.Udaya Granite Point vs. The Commercial Tax Officer

WP(MD)/20550/2026HC Madras21 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl Balaji Constructions vs. The Deputy State Tax Offrcer- 1 / Deputy Commercial Tax Officer

WP(MD)/20544/2026HC Madras21 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Chellam Agency vs. The State Tax Officer

WP(MD)/20548/2026HC Madras21 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Uthandan Enterprises vs. The Deputy Commissioner (GST) (Appeal) (State Tax)

WP(MD)/20537/2026HC Madras21 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Devi Readymades vs. The Deputy State Tax Officer

WP(MD)/20572/2026HC Madras21 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Royal Paints vs. The Assistant Commissioner (St)

WP(MD)/20563/2026HC Madras21 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Sivamurugan Maligai vs. The Deputy State Tax Officer-2

WP(MD)/20425/2026HC Madras21 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Madurai Meenakshi Traders vs. The Commercial Tax Officer / The State Tax Officer

WP(MD)/20397/2026HC Madras21 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Sri Eswar Agency vs. The Assistant Commissioner (St)

WP(MD)/20454/2026HC Madras20 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Sree Annai Petroleum vs. The Commissioner Of Commercial Taxes

WP(MD)/20324/2026HC Madras20 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Geea Traders vs. The Deputy State Tax Officer -1

WP(MD)/20326/2026HC Madras20 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Lakshmi Agency vs. The Deputy State Tax Officer - 2

WP(MD)/20251/2026HC Madras20 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Balaji Construction vs. The Assistant Commissioner (State Taxes)

/26480/2024HC Madras20 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Sonali Constructions vs. The Appellate Deputy Commissioner (St)(Appeals)

WP(MD)/20533/2026HC Madras20 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Manickavel Edible Oils Private Limited vs. State Tax Officer (Review)

WP(MD)/20511/2026HC Madras20 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M Tex International vs. The State Tax Officer

WP(MD)/18154/2026HC Madras20 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Thomsun Jewellery vs. The Deputy Commissioner

WP(MD)/3950/2026HC Madras20 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Mathan Pattasu Kadai vs. The Joint Commissioner Intelligence (St)

WP(MD)/20276/2026HC Madras20 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Land Coordinates Technology vs. The Assistant Commissioner (Audit)

WP(MD)/20103/2026HC Madras17 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

P G Metal vs. The Additional Director General (Adg)

WP(MD)/20207/2026HC Madras17 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Harish Constructions vs. The Assistant Commissioner (St)

WP(MD)/20228/2026HC Madras17 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Sri Murugan Agencies vs. The Assistant Commissioner

WP(MD)/20269/2026HC Madras17 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Noor Jewellers vs. The State Tax Officer

WP(MD)/20108/2026HC Madras17 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Jothi Bharat Gas Agency vs. The State Tax Officer

WP(MD)/20094/2026HC Madras17 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Kumarasamy Thenmozhi vs. The Principal Commissioner

WP(MD)/19970/2026HC Madras16 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. A.K.Hollow Bricks And Interlocks vs. The State Tax Officer (Adjudication And Legal)/

WP(MD)/19993/2026HC Madras16 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Sri Kala Hardwares vs. The Assistant Commissioner (State Tax)

WP(MD)/19910/2026HC Madras16 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. A.K. Hollow Bricks And Interlocks vs. The State Tax Officer (Adjudication And Legal) / The Commercial Tax Officer

WP(MD)/19992/2026HC Madras16 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. A.K.Hollow Bricks And Interlocks vs. The State Tax Officer (Adjudication And Legal)/ The Commercial Tax Officer

WP(MD)/19994/2026HC Madras16 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Sri Vaira Balaji Fireworks vs. The Commissioner Of Commercial Tax

WP(MD)/18566/2026HC Madras16 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. A.K.Hollow Bricks And Interlocks vs. The State Tax Officer (Adjudication And Legal)/

WP(MD)/19991/2026HC Madras16 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.S.Pandian Garlic Mundy vs. The Superintendent Of CGST And Central Excise

WP(MD)/20122/2026HC Madras16 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S Petra Pavers vs. The Deputy State Tax Officer - 1

WP(MD)/19867/2026HC Madras15 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Somu Jothibasu vs. The Principal Commissioner

WP(MD)/19913/2026HC Madras15 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Soumiyaa Fuels vs. The State Tax Officer

WP(MD)/19755/2026HC Madras15 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Babitha vs. The Commercial Tax Officer

WP(MD)/19686/2026HC Madras15 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Maheswari Trading Company vs. The State Tax Officer

WP(MD)/19906/2026HC Madras15 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. M. Mani vs. The Deputy State Tax Officer

WP(MD)/19920/2026HC Madras15 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Pgs Traders vs. The State Tax Officer/Commercial Tax Officer

WP(MD)/19621/2026HC Madras14 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. V.P.Sivasakthi Maligai vs. The Deputy State Tax Office - 1(Fac)

WP(MD)/19630/2026HC Madras14 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Vindhya Spinning Mills Private Limited vs. The Assistant Commissioner Of CGST And Central Excise

WP(MD)/16757/2025HC Madras14 Jul 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Shaharaa Tex vs. The State Tax Officer (Fac)

WP(MD)/19618/2026HC Madras14 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. New Krishna Sweets Bakery vs. State Tax Officer (St)

WP(MD)/19608/2026HC Madras14 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Amarnath K vs. The Superintendent Of GST And Central Excise

WP(MD)/18877/2026HC Madras14 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Global Stones vs. The Assistant Commissioner (State Taxes)

WP(MD)/19761/2026HC Madras14 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

P.Jeyamani vs. The Deputy Commissioner Of CGST And Central Excise

WP(MD)/19647/2026HC Madras14 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Vishwanath Industries Infra Solutions PVT LTD vs. The Assistant Commissioner Of Customs

WP(MD)/4849/2026HC Madras14 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Gandhi Nimmi Van Dee Fabrikaree vs. The Superintendent Of CGST And Central Excise

WP(MD)/19719/2026HC Madras14 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Ramalakshmi vs. The Superintendent Of CGST And Central Excise

WP(MD)/19568/2026HC Madras14 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Sri Dhariyam Ayurveda vs. The Appellate Deputy Commissioner

WP(MD)/19531/2026HC Madras14 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Dindigul Industrial Products vs. The Appellate Deputy Commissioner (State Tax) - GST

WP(MD)/19636/2026HC Madras14 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl Sona Pipe Traders vs. The Deputy State Tax Officer-1 (St)/The Deputy Commercial Tax Officer

WP(MD)/19605/2026HC Madras14 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Kumkee Packaging vs. The State Tax Officer

WP(MD)/19716/2026HC Madras14 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Kumkee Packaging vs. The State Tax Officer

WP(MD)/19745/2026HC Madras14 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Siva Siva Construction vs. The Commissioner Of CGST And Central Excise (Appeals) Coimbatore

WP(MD)/19807/2026HC Madras14 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

A C R D Rengarajan vs. The Assistant Commissioner (St)

WP(MD)/19517/2026HC Madras13 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

A C R D Rengarajan vs. The Assistant Commissioner (St)

WP(MD)/19515/2026HC Madras13 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Commander Wirenetting vs. The Joint Commissioner (GST Appeals) (State Tax)

WP(MD)/19518/2026HC Madras13 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl Cisil Kumar vs. The State Tax Officer /The Commercial Tax Officer

WP(MD)/19599/2026HC Madras13 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Sivasubramanian Chitra vs. Deputy State Tax Officer 1

WP(MD)/19574/2026HC Madras13 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Muhamed Ibrahim vs. The Deputy State Tax Officer 2

WP(MD)/19596/2026HC Madras13 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Renga Plastic vs. The State Tax Officer

WP(MD)/19572/2026HC Madras13 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

A C R D Rengarajan vs. The Assistant Commissioner (St)

WP(MD)/19516/2026HC Madras13 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl Shree Saraa Tex vs. The State Tax Officer (Fac)

WP(MD)/19600/2026HC Madras13 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Kaliappan Kannan vs. The Assistant Commissioner

WP(MD)/19571/2026HC Madras10 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Madhura A Electrikals vs. The Deputy State Tax Officer - 2

WP(MD)/19565/2026HC Madras10 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Subha Handlooms vs. State Tax Officer / Commercial Tax Officer

WP(MD)/19457/2026HC Madras10 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

American Agencies vs. The Commissioner Of Taxes

WP(MD)/19420/2026HC Madras10 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

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