BharatTaxGST

Madras High Court GST Judgments — 2026

1,505 judgments, newest first. Page 7 of 16.

Snekha Agency vs. The Appellate Deputy Commissioner (GST)

WP(MD)/17480/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Vinayak Enterprises vs. The Deputy Commissioner(St)

WP(MD)/17640/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sri Murugan Store vs. The Deputy State Tax Officer 2

WP(MD)/17654/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Royal Agencies vs. The Deputy State Tax Officer - 1

WP(MD)/17659/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.R .Muthukrishnan vs. The Deputy State Tax Officer -2

WP(MD)/17680/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Suba And Co vs. The Superintendent Of GST Central Excise

WP(MD)/17440/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Payal Silks And Readymades vs. State Tax Officer (St)

WP(MD)/17647/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Mahalakshmi Traders vs. The Joint Commissioner - (St)(Intelligence)

WP(MD)/17525/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Payal Saree Centre vs. State Tax Officer(St)

WP(MD)/17667/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Agniko Industries vs. The Assistant Commissioner St

WP(MD)/17668/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Spr Enterprises vs. The Deputy Commercial Tax Officer Ii

WP(MD)/17648/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Essdee Projects Engineering Private Limited vs. The Assistant Commissioner (St)

WP(MD)/17551/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Habibulla Sait Peer Mohamed vs. The Deputy Commercial Tax Officer

WP(MD)/17610/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Vinayak Enterprises vs. The Deputy Commissioner (St)

WP(MD)/17644/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Muneeswaran vs. The Commissioner Of Commercial Taxes

WP(MD)/17156/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Ponkavi Filaments vs. The Commercial Tax Officer

WP(MD)/17349/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Praveen Industries vs. The State Tax Officer (St)

WP(MD)/17347/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Parvathe Knittings vs. The State Tax Officer (St)

WP(MD)/17348/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. R.Saratha vs. The Deputy State Tax Officer- 2

/17332/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Sri Mahalakshmi Traders vs. The State Tax Officer

WP(MD)/17229/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Loordhusamy vs. The Deputy State Tax Officer-1

WP(MD)/17275/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Raj Store vs. The Deputy Commercial Tax Officer

WP(MD)/17346/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Kaviya Traders vs. The Deputy State Tax Officer 1

WP(MD)/17245/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Parasuraman vs. The Chairman

WP(MD)/4847/2020HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN,HONOURABLE MS.JUSTICE R. POORNIMA

Tvl. A.Duraisamy vs. The Deputy State Tax Officer- 2

/17331/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Albacore Pigments vs. The Commercial Tax Officer

WP(MD)/17233/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Vaibhav Cottex vs. The Deputy State Tax Officer

WP(MD)/17324/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.R.Saratha vs. The Deputy State Tax Officer- 2

/17333/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

K Kirubakaran vs. The Assistant Commissioner (St)

WP(MD)/17328/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S Jenys Logistics vs. The Deputy Commercial Tax Officer

WP(MD)/17320/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Habibulla Sait Peer Mohamed vs. The Deputy Commercial Tax Officer

WP(MD)/17403/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. A.Duraisamy vs. The Deputy State Tax Officer- 2

WP(MD)/17330/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sri Mahalakshmi Traders vs. The Proper Officer / State Tax Officer

WP(MD)/17230/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Kg Industries vs. The State Tax Officer

WP(MD)/17407/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Masood Shahul Hameed vs. The Deputy Commercial Tax Officer - Ii

WP(MD)/17420/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Loordhusamy vs. The Deputy State Tax Officer - 1

WP(MD)/17232/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Sre Ganesh Plywood Agencies vs. Deputy Commissioner (Appeals State)

WP(MD)/17322/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Snow Marys Timber Traders vs. The Deputy Commissioner (CT)

WP(MD)/17249/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M.M. Blue Metal vs. The Deputy State Tax Officer - 1

WP(MD)/17145/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

K.Kirubakaran vs. The Assistant Commissioner (St)

WP(MD)/17329/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

T Rajendran vs. The Commissioner Of CGST And Central Excise (Appeals)

WP(MD)/17209/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. K.G. Industries vs. The State Tax Officer

WP(MD)/17314/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Abijith Associates vs. Deputy Commissioner (Appeals State)

WP(MD)/17321/2026HC Madras23 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sri Kaleeswari Electricals And Pipes vs. The Deputy State Tax Officer / Commercial Tax Officer

WP(MD)/17115/2026HC Madras22 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Dhinakaran Electricals vs. The Deputy State Tax Officer - Ii

WP(MD)/17101/2026HC Madras22 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl S Mariappan vs. The Commissioner (Appeals)

WP(MD)/16974/2026HC Madras22 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Magaliswamy Sriram vs. The State Tax Officer

WP(MD)/17195/2026HC Madras22 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S Yoga Sand And Stones Company vs. The Joint Commissioner (State Tax) (Intelligence)

WP(MD)/16992/2026HC Madras22 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Magaliswamy Sriram vs. The Deputy State Tax Officer - 2

WP(MD)/17130/2026HC Madras22 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Arul Raj Agencies vs. The Deputy Commissioner (St) Appeals

WP(MD)/16266/2026HC Madras22 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Magaliswamy Sriram vs. The Deputy State Tax Officer-2

WP(MD)/17127/2026HC Madras22 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Sree Maruthi Constructions vs. The State Tax Officer

WP(MD)/17189/2026HC Madras22 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Magaliswamy Sriram vs. The Deputy State Tax Officer-1

WP(MD)/17129/2026HC Madras22 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Magaliswamy Sriram vs. The Deputy State Tax Officer 2

WP(MD)/17126/2026HC Madras22 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. R.R. Minerals vs. The Superintendent Of CGST And Central Excise

WP(MD)/6057/2026HC Madras22 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

V.Gopalakrishnan vs. The Government Of Tamil Nadu Rep. By Its Principal Secretary

WP(MD)/17144/2026HC Madras22 Jun 2026

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

Sri Mariyammal Constructions vs. The Executive Engineer

WP(MD)/33158/2025HC Madras22 Jun 2026

Bench: HONOURABLE MR.JUSTICE HEMANT CHANDANGOUDAR

Tvl. Sri Chenthoor Traderss vs. The State Tax Officer

WP(MD)/17093/2026HC Madras22 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Kannan Raju vs. The Assistant Commissioner

WP(MD)/17138/2026HC Madras22 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Pk Associates vs. The Deputy State Tax Officer- 2

WP(MD)/17110/2026HC Madras22 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Magaliswamy Sriram vs. The Deputy State Tax Officer - 2

WP(MD)/17194/2026HC Madras22 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Magaliswamy Sriram vs. The Deputy State Tax Officer - 2

WP(MD)/17193/2026HC Madras22 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl S Alagumani vs. The Superintendent Of GST And Central Excise

WP(MD)/17030/2026HC Madras22 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Pk Associates vs. The Assistant Commissioner (St)

WP(MD)/17163/2026HC Madras22 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Vinayaga Traders vs. The Deputy State Tax Officer- 2 /The Deputy Commercial Tax Officer

WP(MD)/17053/2026HC Madras22 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Magaliswamy Sriram vs. The Deputy State Tax Officer 2

WP(MD)/17128/2026HC Madras22 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Ss Printers vs. The Assistant Commissioner (St)

WP(MD)/16848/2026HC Madras19 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Dhanam Build Mart vs. The Deputy State Tax Officer

WP(MD)/17038/2026HC Madras19 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Ss Printers vs. The Deputy State Tax Officer (St) - 1

WP(MD)/17009/2026HC Madras19 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Tvl.Smartschool Solutions Private Limited vs. The Deputy State Tax Officer-I/

WP(MD)/16980/2026HC Madras19 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Veeralakshmi Electrical vs. The Assistant Commissioner (St)

WP(MD)/17032/2026HC Madras19 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sree Valli Store vs. The State Tax Officer

WP(MD)/17019/2026HC Madras19 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Anilkumar K.V vs. The Hindustan Petroleum Corporation Limited

WP(MD)/3609/2022HC Madras19 Jun 2026

Bench: HONOURABLE MR.JUSTICE HEMANT CHANDANGOUDAR

Tvl.Sekar Agro Foods vs. Deputy State Tax Officer - 1

WP(MD)/17034/2026HC Madras19 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Pearl Enterprises vs. The Deputy State Tax Officer - 1 (St)

WP(MD)/16978/2026HC Madras19 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sree Valli Store vs. The Appellate Deputy Commissioner (GST)

WP(MD)/17050/2026HC Madras19 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

President vs. Michael Builders And Developers Private Limited

CMA(MD)/1081/2025HC Madras19 Jun 2026

Bench: HONOURABLE MR JUSTICE K.MURALI SHANKAR

Tvl Dhanam Build Mart vs. The Deputy State Tax Officer

WP(MD)/17045/2026HC Madras19 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Nnl Travels vs. The State Tax Officer

WP(MD)/16857/2026HC Madras19 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Sri Balaji Traders vs. The State Tax Officer

WP(MD)/16859/2026HC Madras19 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Sri Balaji Traders vs. The State Tax Officer

WP(MD)/16851/2026HC Madras19 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.R.Baakiyam vs. The Deputy State Tax Officer-2

WP(MD)/16892/2026HC Madras19 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Sri Arasan Stores vs. The Deputy State Tax Officer - 1

WP(MD)/17026/2026HC Madras19 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Gven Power Solution vs. The State Tax Officer

WP(MD)/17028/2026HC Madras19 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Kolappan vs. The Deputy State Tax Officer-2

WP(MD)/16736/2026HC Madras18 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S Vijay Engineering Contractor vs. The Assistant Commissioner (State)

WP(MD)/16810/2026HC Madras18 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Pearl Enterprises vs. The Deputy State Tax Officer -1 (St)

WP(MD)/16733/2026HC Madras18 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Maheshwari Enterprises vs. The State Tax Officer

WP(MD)/16799/2026HC Madras18 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Sri Balaji Enterprises vs. The Deputy State Tax Officer Ii

WP(MD)/16738/2026HC Madras18 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl A. Sorimuthu vs. The Assistant Commissioner (St)

WP(MD)/16838/2026HC Madras18 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.M.Raj Pyropark vs. The Commissioner Of CGST And Central Excise

WP(MD)/16657/2026HC Madras18 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Kolappan vs. The Deputy State Tax Officer-2

WP(MD)/16735/2026HC Madras18 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Ravindran vs. The Deputy State Tax Officer/ Deputy Commercial Tax Officer

WP(MD)/16746/2026HC Madras18 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. M.L Traders vs. The Assistant Commissioner (St)-2

WP(MD)/16804/2026HC Madras18 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Vns Vegetables vs. The State Tax Officer

WP(MD)/16714/2026HC Madras18 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Devi Trading Company vs. The Deputy State Tax Officer - 2

WP(MD)/16737/2026HC Madras18 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. A.K.Traders vs. The Deputy State Tax Officer - 1

WP(MD)/16797/2026HC Madras18 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S Vijay Engineering Contractor vs. The Deputy Commercial Tax Officer

WP(MD)/16572/2026HC Madras17 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Yk57T Marudhur Primary Agricultural Co-Operative Credit Society vs. Deputy State Tax Officer-Ii

WP(MD)/16561/2026HC Madras17 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Mm343 Chinthalavadi Primary Agri Co-Operative Credit Society vs. Deputy State Tax Officer Ii

WP(MD)/16560/2026HC Madras17 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

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