Madras High Court GST Judgments — 2026

1,505 judgments, newest first. Page 10 of 16.

Tvl.Punitha Antony Store vs. The State Tax Officer (Roving Squad-2)

WP(MD)/14715/2026HC Madras03 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Sekar Varatharaju vs. The Assistant Commissioner (St)

WP(MD)/14677/2026HC Madras03 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Alexan Jose vs. The Commercial Tax Officer

WP(MD)/14606/2026HC Madras02 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Manoharan vs. The State Tax Officer

WP(MD)/14609/2026HC Madras02 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Chidambaram Pillai Sankaran vs. The Deputy State Tax Officer - 1 (St)

WP(MD)/14608/2026HC Madras02 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Vars Enterprises vs. The State Tax Officer

WP(MD)/14611/2026HC Madras02 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Shiv Shankar Singh vs. The Deputy Commissioner (GST Appeal)

WP(MD)/14490/2026HC Madras02 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Ladu Singh Bhati vs. The State Tax Officer

WP(MD)/14605/2026HC Madras02 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Gp Cell Point vs. The Deputy State Tax Officer-1

WP(MD)/14612/2026HC Madras02 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Swamy Moorthi vs. The Commercial Tax Officer

WP(MD)/14607/2026HC Madras02 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Kodeeswaran Jewellers vs. The Commissioner Of Commercial Taxes

WA(MD)/774/2026HC Madras01 Jun 2026

Bench: HONOURABLE MR JUSTICE N. SATHISH KUMAR,HONOURABLE MR.JUSTICE M.JOTHIRAMAN

Tvl.Narumanam Spices vs. The Superintendent Of CGST And Central Excise

WP(MD)/13982/2026HC Madras01 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Reganathan And Sons vs. Additional Commissioner Of GST And Central Excise

WP(MD)/26461/2025HC Madras01 Jun 2026

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tamilnadu Quarry And Crusher Owners Welfare Association vs. The Commissioner Of Geology And Mining

WP(MD)/10568/2026HC Madras01 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Sri Ram Automobiles vs. The Deputy State Tax Officer-I

WP(MD)/14079/2026HC Madras01 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

T943 Vickrapandiyam Primary Agricultural Cooperative Credit Society LTD vs. The Chief Commissioner Of Income Tax

WP(MD)/7261/2026HC Madras01 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

S.Balasubramani vs. The State Tax Officer

WP(MD)/14254/2026HC Madras20 May 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Dharmarathina Textile Private Limited vs. The Deputy Commissioner (St), (GST)

WP(MD)/14285/2026HC Madras20 May 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

S.Balasubramani vs. The State Tax Officer

WP(MD)/14244/2026HC Madras20 May 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S Dharmarathinatextile Private Limited vs. The Assistant Cornmissioner (St)

WP(MD)/14310/2026HC Madras20 May 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

S Balasuramai vs. The State Tax Officer

WP(MD)/14253/2026HC Madras20 May 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Dharmarathina Textile Private Limited vs. The Assistant Commissioner (St)

WP(MD)/14308/2026HC Madras20 May 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Arss Traders vs. The Deputy Director

WP(MD)/14167/2026HC Madras13 May 2026

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

Tvl Enviro Care INDIA Private Limited - Unit 1 vs. The Assistant Commissioner

WP(MD)/13794/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Global Systems vs. The State Tax Officer

WP(MD)/13814/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.The Best Comsec vs. Assistant Commissioner (St)

WP(MD)/13879/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Yashir Rahuman.M vs. The State Tax Officer / Commercial Tax Officer

WP(MD)/14014/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Yasir Rahuman.M vs. The State Tax Officer / Commercial Tax Officer

WP(MD)/14011/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M. Yashir Rahuman vs. The Deputy State Tax Officer / Deputy Commercial Tax Officer

WP(MD)/14010/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Yasir Rahuman.M vs. The State Tax Officer / Commercial Tax Officer

WP(MD)/14009/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Yashir Rahuman.M vs. The State Tax Officer / Commercial Tax Officer

WP(MD)/14012/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Yasir Rahuman.M vs. The State Tax Officer / Commercial Tax Officer

WP(MD)/14013/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Easy Bakes vs. The Commissioner Of Commercial Taxes

WP(MD)/13886/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

John Britto vs. The State Of Tamil Nadu Rep By

WP Crl.(MD)/2537/2026HC Madras30 Apr 2026

Bench: HONOURABLE MRS JUSTICE L.VICTORIA GOWRI

N.Sridhar vs. The State Of Tamilnadu

CRL MP(MD)/9076/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR. JUSTICE P.DHANABAL

Venkateswararaja vs. The Deputy Commissioner (St)

WP(MD)/14018/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Rajeswari Vilas vs. The Deputy Commissioner Tax Officer / State Tax Officer

WP(MD)/13756/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Karthika Material Suppliers vs. The State Tax Officer

WP(MD)/13804/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. M-S Global Choice Coco Products vs. The Deputy State Tax Officer Ii

WP(MD)/13785/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Super Rubber Products vs. State Tax Officer

WP(MD)/13558/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Alagarsamy Power Constructions Private Limited vs. The State Tax Officer Iv

WP(MD)/13780/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Karthika Material Suppliers vs. The State Tax Officer

WP(MD)/13801/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Vel Engineering Services vs. The Assistant Commissioner

WP(MD)/14005/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Amutha Petrol Bunk vs. The Appellate Deputy Commissioner (St)

WP(MD)/13786/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.City Markettings vs. The State Tax Officer

WP(MD)/13914/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Jumbo Fireworks INDIA Private Limited vs. The Assistant Commissioner (St)

WP(MD)/13987/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Shaiek Dawood vs. The Deputy State Tax Officer -1 (St)

WP(MD)/13839/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

S.R. Agencies vs. The Deputy State Tax Officer - 1(Fac)

WP(MD)/13792/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Cape Infrastructure (P) LTD vs. The State Tax Officer

WP(MD)/13567/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Rukmani Stores vs. The Deputy State Tax Officer

WP(MD)/13820/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Amutha Petrol Bunk vs. The Appellate Deputy Commissioner (St)

WP(MD)/13778/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Asura Begam vs. The Commercial Tax Officer

WP(MD)/13781/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Pathmakiruthiga Enterprises vs. The Additional Commissioner/ Joint Commissioner Of GST

WMP(MD)/10110/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Glory Graphics vs. Assistant Commissioner (St)

WP(MD)/13765/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Karthika Material Suppliers vs. The State Tax Officer

WP(MD)/13951/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Sunshine International Agri Tech vs. The Deputy Commissioner (St)

WP(MD)/14060/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

B Harishkumar vs. The Assistant Commissioner (St)

WP(MD)/13927/2026HC Madras30 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Mary Elizabeth vs. The Assistant Commissioner Of CGST

WP(MD)/13384/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Abi Brothers Ice Plant vs. The Superintendent

WP(MD)/13439/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Muruga Boopathik Shanmugasundaamm vs. The Superintendent

WP(MD)/13430/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Daas Super Market vs. The Assistant Commissioner (State Tax)

WP(MD)/13373/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Hotel Sun World vs. The Commercial Tax Officer

WP(MD)/13494/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Kavin Hp Gas Gramin Vitrak vs. The Commissioner Of Commercial Taxes

WP(MD)/13189/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.M.Ravichandran Contractor vs. The Commissioner Of Commercial Taxes

WP(MD)/13086/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Spartans Marine Services Private Limited vs. The Assistant Commissioner (St)

WP(MD)/7760/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Hotel Sun World vs. The Commercial Tax Officer

WP(MD)/13493/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Velmurugan vs. The Apellat Deputy Commissioner (GST) (Appeals)

WP(MD)/13479/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

G.Murugan vs. The Deputy State Tax Officer-2

WP(MD)/13421/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Hotel Sun World vs. The Commercial Tax Officer

WP(MD)/13492/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Sivakumar vs. The State Tax Officer

WP(MD)/13063/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Rathnavathi vs. The Appellate Deputy Commissioner (GST)

WP(MD)/13783/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Rathnavathi vs. The Appellate Deputy Commissioner (GST)

WP(MD)/13803/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tgs Agencies vs. The State Tax Officer

WP(MD)/13431/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Rathnavathi vs. The Appellate Deputy Commissioner (GST)

WP(MD)/13795/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Velmurugan vs. The Apellat Deputy Commissioner (GST) (Appeals)

WP(MD)/13478/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Srinivasan vs. The Commercial Tax Officer

WP(MD)/13596/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Rk Industries vs. Deputy State Tax Officer Ii

WP(MD)/13465/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Badrakali Amman Paul Pannai vs. The Deputy State Tax Officer-Ii/The Deputy Commercial Tax Officer

WP(MD)/13527/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Spartans Marine Services Private Limited vs. The Assistant Commissioner (St)

WP(MD)/7759/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Coffee County Resorts vs. The Deputy State Tax Officer - I

WP(MD)/13523/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Jk Traders vs. The Deputy State Tax Officer 2

WP(MD)/13396/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

G Murugan vs. The Deputy State Tax Officer -2

WP(MD)/13401/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. G Murugan vs. The Deputy State Tax Officer-2

WP(MD)/13426/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Hotel Haja Palace vs. Deputy State Tax Officer

WP(MD)/13397/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Ideal Marketing vs. The Deputy State Tax Officer 1

WP(MD)/13566/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Hotel Sun World vs. The Commercial Tax Officer

WP(MD)/13491/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Tma Infrastructure Private Limited vs. The Assistant Commissioner Of GST And Central Excise

WP(MD)/13380/2026HC Madras29 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

P. Venkatesan vs. The Deputy State Tax Officer

WP(MD)/13012/2026HC Madras28 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Bon Ai Solutions vs. The Deputy State Tax Officer-Ii

WP(MD)/12808/2026HC Madras28 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Mjd Construction And Engineering Contractors Private Limited vs. The Assistant Commissioner (St)

WP(MD)/12978/2026HC Madras28 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S J Infra vs. The State Tax Officer

WP(MD)/12878/2026HC Madras28 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Ammal Constructions vs. The Deputy State Tax Officer-2

WP(MD)/12845/2026HC Madras28 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Spt And Co vs. The State Tax Officer

WP(MD)/13021/2026HC Madras28 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Vedantu Innovations Private Limited vs. The Commissioner Of CGST And Central Excise

WP(MD)/13002/2026HC Madras28 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Ammal Constructions vs. The Deputy State Tax Officer 2

WP(MD)/12846/2026HC Madras28 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S Selvi Communication vs. The Assistant Commissioner (St)

WP(MD)/13027/2026HC Madras28 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Ammal Constructions vs. The Deputy State Tax Officer

WP(MD)/12844/2026HC Madras28 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Murali Store vs. The State Tax Officer

WP(MD)/12782/2026HC Madras28 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Ammal Constructions vs. The Deputy State Tax Officer 2

WP(MD)/12847/2026HC Madras28 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Kvs Printers vs. The Deputy State Tax Officer - 2

WP(MD)/12391/2026HC Madras27 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

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