Madras High Court GST Judgments — 2026

1,505 judgments, newest first. Page 12 of 16.

M/S Shunmuga Ananth Exim Private Limited vs. The Assistant Commissioner (State)

WP(MD)/10336/2026HC Madras15 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Cryochem Gases vs. The Deputy State Tax Officer-1

WP(MD)/10555/2026HC Madras15 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. C. Kumar vs. The Deputy State Tax Officer - Ii

WP(MD)/10257/2026HC Madras15 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. J.S.S.Contractor vs. The State Tax Officer

WP(MD)/10478/2026HC Madras15 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Avr Silicates Industries vs. The Deputy State Tax Officer - 2

WP(MD)/10267/2026HC Madras15 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. P Ganesan vs. The Deputy State Tax Officer - (St) 2

WP(MD)/10252/2026HC Madras15 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Gail (INDIA) LTD vs. The Additional Commissioner

WP(MD)/13152/2020HC Madras15 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Davidraj Justin Sundar Singh vs. The Deputy State Tax Officer - 2

WP(MD)/10477/2026HC Madras15 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. P. Ganesan vs. The Deputy Commercial Tax Officer

WP(MD)/10254/2026HC Madras15 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. P Ganesan vs. The Deputy State Tax Officer - (St) 2

WP(MD)/10253/2026HC Madras15 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Solsun Lifecare Private Limited vs. The State Tax Officer

WP(MD)/10312/2026HC Madras10 Apr 2026

Bench: HONOURABLE MR.JUSTICE HEMANT CHANDANGOUDAR

Tvl S K Subbareddiar vs. The Assistant Commissioner (St) (Fac)

WP(MD)/10021/2026HC Madras10 Apr 2026

Bench: HONOURABLE MR.JUSTICE HEMANT CHANDANGOUDAR

Sheik Mujeep Rahman vs. The State Tax Officer

WP(MD)/10207/2026HC Madras10 Apr 2026

Bench: HONOURABLE MR.JUSTICE HEMANT CHANDANGOUDAR

Lily Trading Company vs. The State Of Tamil Nadu

TCR(MD)/3/2023HC Madras09 Apr 2026

Bench: HONOURABLE MR JUSTICE N. ANAND VENKATESH,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

The Commissioner Of Service Tax vs. The Tamil Nadu Newsprint And Papers Limited

CMA(MD)/825/2024HC Madras09 Apr 2026

Bench: HONOURABLE MR JUSTICE N. ANAND VENKATESH,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

Tvl Sri Balaji Pharmaceutical vs. The Commissioner Of Comercial Taxes

WP(MD)/9816/2026HC Madras08 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Kathiresan vs. Deputy State Tax Officer- 1

WP(MD)/9832/2026HC Madras08 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Velammal vs. The Deputy State Tax Officer (St)-1

WP(MD)/9739/2026HC Madras08 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

J.Shahul Hameed vs. The District Collector

WP(MD)/8788/2026HC Madras08 Apr 2026

Bench: HONOURABLE MR.JUSTICE HEMANT CHANDANGOUDAR

M/S. Velammal vs. The Deputy State Tax Officer 1

WP(MD)/9738/2026HC Madras08 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M.Shanmugam vs. The District Collector

WP(MD)/8724/2026HC Madras08 Apr 2026

Bench: HONOURABLE MR.JUSTICE HEMANT CHANDANGOUDAR

M/S.Sanmar Matrix Matrix Metals LTD vs. The Commissioner Of GST And Central Excise

CMA(MD)/368/2022HC Madras08 Apr 2026

Bench: HONOURABLE MR JUSTICE N. ANAND VENKATESH,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

Ganesha Vilas vs. The Assistant Commissioner Of CGST And C. Excise

WP(MD)/9450/2026HC Madras07 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl A Ramasamy vs. The Deputy State Tax Officer-2

WP(MD)/9452/2026HC Madras07 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Ravi Coir Pith And Coir Yarn Industry vs. Deputy State Tax Officer - 1

WP(MD)/9592/2026HC Madras07 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Sai Mills vs. The Assistant Commissioner Of CGST And C.Excise

WP(MD)/9609/2026HC Madras07 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Mallihai Pharma vs. Deputy State Tax Officer 2

WP(MD)/9576/2026HC Madras07 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Vasudeve Suppliers vs. The State Tax Officer

WP(MD)/9318/2026HC Madras06 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Vasudeve Suppliers vs. The State Tax Officer

WP(MD)/9319/2026HC Madras06 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Mls Construction vs. The State Tax Officer 1

WP(MD)/9316/2026HC Madras06 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.G.Soundarapandian Talc Gurusamy Nadar Co vs. The Deputy State Tax Officer-1

WP(MD)/9314/2026HC Madras06 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Vasudeve Suppliers vs. The State Tax Officer

WP(MD)/9317/2026HC Madras06 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

S.Meenakshisundaram vs. The Assistant Commissioner

WP(MD)/9338/2026HC Madras06 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S Paper Corporation Represented By Its Proprietrix vs. Assistant Commmissioner

WP(MD)/9321/2026HC Madras06 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Karthikeyan Electricals vs. The Superintendent Of CGST And Central Excise

WP(MD)/7468/2026HC Madras06 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Immanuvel vs. The Assistant Commissioner (St)

WP(MD)/9326/2026HC Madras06 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Bms Construction vs. The Assistant Commissioner (St)

WP(MD)/9323/2026HC Madras06 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Texzone INDIA vs. The State Tax Officer (Fac)

WP(MD)/9329/2026HC Madras06 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Tharanisri Timbers vs. The State Tax Officer

WP(MD)/9324/2026HC Madras06 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Teeam Score vs. The State Tax Officer

WP(MD)/9388/2026HC Madras06 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Thamarai Super Market vs. The Deputy State Tax Officer-Ii

WP(MD)/9141/2026HC Madras02 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Amk Athencottasan Muthamizh Kazhagam Man Power Services vs. The State Tax Officer(Fac)

WP(MD)/9056/2026HC Madras02 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Jaya Roadways vs. The Commissioner Of Commercial Taxes

WP(MD)/9134/2026HC Madras02 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Jasmine Trade vs. The Assistant Commissioner (St)

WP(MD)/8514/2026HC Madras02 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Dr.M.Sundaram Hospital Private Limited vs. The State Tax Officer- Ii (Rs) / The Commercial Tax Officer

WA(MD)/484/2026HC Madras02 Apr 2026

Bench: HONOURABLE MR JUSTICE N. SATHISH KUMAR,HONOURABLE MR.JUSTICE M.JOTHIRAMAN

Tvl. Sri Subramanian Industries vs. The State Tax Officer

WP(MD)/9124/2026HC Madras02 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. P.Ganesan vs. The Commercial Tax Officer

WP(MD)/9125/2026HC Madras02 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.St.John Marketers Private Limited vs. The Proper Officer/ Deputy State Tax Officer-1

WP(MD)/9177/2026HC Madras02 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S Muthukumar R vs. The State Tax Officer

WP(MD)/8938/2026HC Madras01 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. M.Raja vs. The Deputy State Tax Officer 1

WP(MD)/8884/2026HC Madras01 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

K.R.Jeyasudha vs. The Deputy Commissioner Of CGST And Central Excise

WP(MD)/7672/2026HC Madras01 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl V S Tyres vs. The Deputy Commissioner (CT)

WP(MD)/8733/2026HC Madras01 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Sri Pavithra Agencies vs. The Deputy Commissioner (GST Appeal)

WP(MD)/8786/2026HC Madras01 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Vel Nadar Kalanjiyamani vs. The Deputy State Tax Officer -1

WP(MD)/8371/2026HC Madras30 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Rajan Seetharaman Gopalan vs. The Deputy State Tax Officer - 1

WP(MD)/8523/2026HC Madras30 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Vel Associates vs. The Assistant Commissioner (St)

/8584/2026HC Madras30 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Baskar Deepika vs. The Superintendent Of GST And C. Ex

WP(MD)/8652/2026HC Madras30 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Vel Associates vs. The Assistant Commissioner (St)

/8585/2026HC Madras30 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Hadid Traders vs. The Superintendent Of CGST And Central Excise

WP(MD)/8736/2026HC Madras30 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

R. Babu vs. The Principal Director General Of GST Intelligence

WP(MD)/26529/2024HC Madras30 Mar 2026

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR JUSTICE N. SATHISH KUMAR

Tvl.Vel Associates vs. The Assistant Commissioner (St)

/8583/2026HC Madras30 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

C.Thinakaran vs. The Principal Chief Commissioner Of GST And Central Excise

WP(MD)/8486/2026HC Madras30 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Rayalaseema Concrete (P) Limited vs. The State Of Tamilnadu

TCR(MD)/5/2023HC Madras27 Mar 2026

Bench: HONOURABLE MR JUSTICE N. ANAND VENKATESH,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

Aravind Eye Hospital vs. Additional Commissioner

WP(MD)/8609/2026HC Madras27 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Ar A S Appliances Private Limited vs. Assistant Commissioner (St)

WP(MD)/8246/2026HC Madras27 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Texzone INDIA vs. The State Tax Officer (Fac)

WP(MD)/8164/2026HC Madras26 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Texzone INDIA vs. The State Tax Officer (Fac)

WP(MD)/8165/2026HC Madras26 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Smj Traders vs. The Superintendent, GST And CGST And Central Excise

WP(MD)/8222/2026HC Madras26 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sri Rangan Builder Private Limited vs. The Assistant Commissioner (St)(Fac)

WP(MD)/8057/2026HC Madras25 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Sreenivasa Balaji Papers Private Limited Represented By Its Director R Keerthana vs. Assistant Commissioner (St)

WP(MD)/7851/2026HC Madras25 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. The Madurai District Co-Operative Milk Producers Union Limited vs. The State Tax Officer 1 (Intelligence)

WP(MD)/7982/2026HC Madras25 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Karuppannan Kavi Bharathi vs. The Commercial Tax Officer

WP(MD)/8051/2026HC Madras25 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

A Mahalingam vs. The Commissioner (Appeals)

WP(MD)/2624/2026HC Madras25 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

P G Metal vs. The Assistant Commissioner (St)

WMP(MD)/6090/2026HC Madras24 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Sri Pavi Garments vs. The Assistant Commissioner Of CGST And Excise

WA(MD)/395/2026HC Madras24 Mar 2026

Bench: HONOURABLE MR JUSTICE N. SATHISH KUMAR,HONOURABLE MR.JUSTICE M.JOTHIRAMAN

Tvl. Sri Vignesh Traders vs. The State Tax Officer - 2 (Intelligence)

WP(MD)/7508/2026HC Madras23 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Sri Vignesh Traders vs. The State Tax Officer - 2 (Intelligence)

WP(MD)/7507/2026HC Madras23 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sree Balaji Looms vs. The Commissioner Of Commercial Taxes

WP(MD)/7758/2026HC Madras23 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Gsk Tiles Works vs. The Deputy State Tax Officer-1

WP(MD)/7763/2026HC Madras23 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Sri Vignesh Traders vs. The Deputy State Tax Officer-1/ Deputy Commercial Tax Officer

WP(MD)/7506/2026HC Madras23 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Sri Vignesh Traders vs. The State Tax Officer-2(Intelligence) / Commercial Tax Officer

WP(MD)/7509/2026HC Madras23 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Garuda Trans vs. The State Tax Officer

WP(MD)/7707/2026HC Madras23 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Sivanthi Joe Substrates PVT Lid vs. The Assistant Commissioner

WP(MD)/7643/2026HC Madras23 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Madhu Agencies vs. The State Tax Officer

WP(MD)/7794/2026HC Madras23 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Dhanasekaran vs. The Assistant Commissioner Of GST And Central Excise

WP(MD)/7766/2026HC Madras23 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Mohd. Waseem vs. The State Of Tamilnadu

CRL OP(MD)/12427/2025HC Madras23 Mar 2026

Bench: HONOURABLE MR. JUSTICE P.DHANABAL

Tvl Sri Saravana And Co vs. The Commissioner Of Commercial Taxes

WP(MD)/7710/2026HC Madras23 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Big Peat Company vs. The State Tax Officer

WP(MD)/7536/2026HC Madras23 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Shri Lakshmi Indane Gas Agencies vs. The Commissioner Of Central GST And Central Excise

WP(MD)/7660/2026HC Madras23 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Driplex Water Engineering International PVT LTD vs. The Assistant Commissioner (St)- 2

WP(MD)/7675/2026HC Madras18 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Ar Infratech vs. The Assistant Commissioner (St) (Fac)

WP(MD)/7389/2026HC Madras18 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Jeyam Industries vs. The State Tax Officer

WP(MD)/7373/2026HC Madras18 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.New Security Force vs. The Additional Commissioner

WP(MD)/7372/2026HC Madras18 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Esakkiammal Pothilingam Timbers Shamill vs. The State Tax Officer

WP(MD)/7189/2026HC Madras18 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. S. Mariappan vs. The Commissioner (Appeals)

WP(MD)/7385/2026HC Madras18 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Unicone vs. The State Tax Officer/The Commercial Tax Officer

WP(MD)/7358/2026HC Madras18 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Shree Vegetables vs. The State Tax Officer

WP(MD)/6694/2026HC Madras18 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. S. Square Clc Blocks Private Limited vs. The Commissioner Of Commercial Taxes

WP(MD)/7543/2026HC Madras18 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Annai Tiles vs. The State Tax Officer

WP(MD)/7408/2026HC Madras17 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Pandi vs. The Assistant Commissioner (St) -1

WP(MD)/7118/2026HC Madras17 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

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