BharatTaxGST

Madras High Court GST Judgments — 2026

1,505 judgments, newest first. Page 16 of 16.

Tvl. Vallapa A Traders vs. The Deputy State Tax Officer - 2

WP(MD)/36691/2025HC Madras02 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Chendur Pandi Engineering Works vs. The Deputy Commissioner (GST)

WP(MD)/36591/2025HC Madras02 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Sri Samy Agencies vs. The Commissioner Of Commercial Taxes

WP(MD)/36775/2025HC Madras02 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.Premium Tyres Private Limited vs. The Assistant Commissioner

WP(MD)/36605/2025HC Madras02 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Mathan Timber Traders vs. The Commercial Tax Officer

WP(MD)/36694/2025HC Madras02 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

← 2025