Madras High Court GST Judgments — 2025

M/S. Spt And Co vs. The State Tax Officer

Bench: HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

M/S.Sun Ark Aluminium Industries Private Limited vs. The Appellate Deputy Commissioner (GST), Madurai And Tirunelveli

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Ravichandran Traders vs. The Commissioner Of Commercial Taxes

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Ravichandran Traders vs. The Commissioner Of Commercial Taxes

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Enfive Systems Private Limited vs. The Commissioner Of Commercial Taxes

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Ravichandran Traders vs. The Commissioner Of Commercial Taxes

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Ravichandran Traders vs. The Commissioner Of Commercial Taxes

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl M.Muthukumar Store vs. The Commissioner Of Commercial Taxes

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S S R Transports vs. The State Tax Officer

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Uma Sigamani vs. The Commercial Tax Officer

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.By4Pets vs. The Commissioner Of CGST And Central Excise

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

The Sri Vetri Cars Private Limited vs. The State Tax Officer

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Muthusamy Nataraj (33Afapn9126K2Zc) vs. State Tax Officer Palani I Assessment Circle

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Elango Constructions vs. The State Tax Officer

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Sun Chemical Oil Industries vs. The State Tax Officer

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Madhu Shree Granites vs. The Assistant Commissioner (St)

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Sri Annai Agro Foods vs. The Assistant Commissioner (St) -Ii

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Voylla Fashions Private Limited vs. The Assistant Commissioner (St) (Fac)

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Harisankar Paperboards Private Limited vs. The State Tax Officer

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Grace Traders vs. The Deputy State Tax Officer-1

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Uzhavan Enterprises vs. The Deputy State Tax Officer-2

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Nvn Enterprises And Sri Kalavathi Agencies vs. Deputy State Tax Officer

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Kvs Company vs. The Commercial Tax Officer/State Tax Officer

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.Jeya Traders vs. The Deputy State Tax Officer-2

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

P.Ramalingam vs. The Secretary TO Government

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Syedsirajudeen vs. Deputy Commercial Tax Officer

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Brijmohan Avinash Chachan vs. The Deputy State Tax Officer - Ii

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Selvam Traders vs. The Appellate Authority (State GST - Tn)

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. P Kumaravel And Sons vs. Deputy Commissioner Of CGST And Central Excise

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

The Assistant Commissioner Of Central GST And Central Excise vs. M/S. Ohm Srinivasa Paper Boards PVT LTD

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Muthusamy Mukesh vs. The Appellate Deputy Commissioner (St)

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Sri Mahalakshmi Blue Metals vs. The Assistant Commissioner (St) (Fac)

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Dehens Store vs. The Deputy Commissioner (GST-Appeal) (State Tax)

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Sri Mahalakshmi Biue Metal vs. The Assistant Commissioner(St)(Fac)

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.Mars Group Of Firm vs. The Commissioner Of Commercial Taxes

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Shree J.V. Agency vs. The Appellate Deputy Commissioner(GST)

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl R P G Traders vs. The State Tax Officer

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Commissioner Of Police Trichy City Tamil Nadu Police Unit Canteen vs. The Assistant Commissioner Of GST And Central Excise

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Karur Taluk Lorry Owners Association vs. The Commercial Tax Officer

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.Krm Construction vs. The Assistant Commissioner

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

V.Karthick vs. The Superintendent / Senior Intelligent Officer

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Fancy Agency vs. The Deputy State Tax Officer - 1

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

A.Apma Kaja vs. The Deputy State Tax Officer-1

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Fancy Agency vs. The Deputy State Tax Officer - 1

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Spk And Co vs. The Additional Commissioner

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Fancy Agency vs. The Deputy State Tax Officer - I

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.Fancy Agency vs. The Deputy State Tax Officer - I

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Neha Motors vs. The Deputy State Tax Officer - 2

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.Aruna Maligai vs. The Deputy State Tax Officer - I (St)

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Creators Engineering Interiors PVT LTD vs. The Commercial Tax Officer/State Tax Officer (Ins) Ii

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.Aruna Maligai vs. The Deputy State Tax Officer - I (St)

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Indian Traders vs. The Commercial Tax Officer

Bench: HONOURABLE DR JUSTICE G. JAYACHANDRAN,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

S Mahendran vs. The Superintendent Of Central CGST And Excise

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

S.Santhakumar vs. The Regional Passport Officer

Bench: HONOURABLE MR JUSTICE R.VIJAYAKUMAR

G.Shenbagam vs. The Joint Commissioner Of Labour

Tvl Arockya Agencies vs. The Commissioner Of Commercial Taxes

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.Annamalai Corporation vs. The Commercial Tax Officer

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Dharmarathina Textile Private Limited vs. The Assistant Commissioner (St) (Fac)

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Bethanachi Amman Traders vs. The Deputy State Tax Officer1/

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl S.P.G Traders vs. The Commissioner Of Commercial Taxes

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Haji Stores vs. The Assistant Commissioner Of CGST And C.Ex

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Swarna Ecocrafts vs. The Commissioner

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

S.Ayyanar vs. The Commissioner

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

The Joint Commissioner / Executive Officer vs. The State Tax Officer (Intelligence Wing)

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Murugesan vs. The Commissioner

Bench: HONOURABLE MS. JUSTICE P.T. ASHA

M/S.Pathmakiruthiga Enterprises vs. The Additional Commissioner/ Joint Commissioner Of GST

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

The Joint Commissioner / Executive Officer vs. The State Tax Officer (Intelligence Wing)

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

C.Maheswari vs. The State Tax Officer

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

C.Maheswari vs. The State Tax Officer

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

The Joint Commissioner / Executive Officer vs. The State Tax Officer (Intelligence Wing)

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

The Joint Commissioner / Executive Officer vs. The State Tax Officer (Intelligence Wing)

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

The Joint Commissioner / Executive Officer vs. The State Tax Officer (Intelligence Wing)

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Sri Muthumariamman Agencies vs. The State Tax Officer

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

C.Maheswari vs. The State Tax Officer

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

The Joint Commissioner / Executive Officer vs. The State Tax Officer (Intelligence Wing)

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl Avl Engineering vs. The State Tax Officer (St)

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Kannan Yogalakshmi vs. The Deputy State Tax Officer - 1

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl. Avl Engineering vs. The State Tax Officer (St)

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl. Avl Engineering vs. The State Tax Officer (St)

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Nagarajan Vr vs. The State Tax Officer

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl Raguram Transport vs. The Deputy State Tax Officer

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl. Avl Engineering vs. The Deputy State Tax Officer (St)Ii

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

V.R.Nagarajan vs. The State Tax Officer

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Pandian vs. The State Tax Officer (St)

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl. Anees Plastic Industries vs. The State Tax Officer / The Commercial Tax Officer

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl. Jmj Plastics vs. The Assistant Commissioner (St)

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

K.Karuppasamy vs. The Deputy Commissioner (GST Appeal)

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Borneo International Exports vs. The State Tax Officer

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Immanuel vs. The Assistant Commissioner

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl Sabari Constructions vs. The Deputy State Tax Officer Ii

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl. Ss Infrastructure And Co vs. The Commissioner Of Commercial Taxes

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Nm Construction vs. The Assistant Commissioner Of CGST And Central Excise

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S Renuka Marketing vs. The Superintendent Of CGST And Central Excise

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl Sri Kaleeswari Stores vs. The Assistant Commissioner

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S. Akj Auto And Two Spares vs. The Commercial Tax Officer

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl. Ganesha Vilas vs. The Deputy Commercial Tax Officer

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

National Textile Corpn.LTD vs. The State Of Tamil Nadu

Bench: HONOURABLE MS. JUSTICE P.T. ASHA

Tvl. Sri Udhayam Pipes And Traders vs. The Assistant Commissioner (St)

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Raja.V vs. The Assistant Inspector Of Labour Cum Legal Metrology Officer

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

M/S. Amritha Marketing vs. The Joint Commissioner Of CGST And Central Excise

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN