BharatTaxGST

Madras High Court GST Judgments — 2025

1,242 judgments, newest first. Page 11 of 13.

M/S. Vishakar Auto vs. The Deputy State Tax Officer-I

WP(MD)/6858/2025HC Madras14 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Odessey vs. The Assistant Commissioner (St) (Fac)

WP(MD)/6943/2025HC Madras14 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl.Ginu Construction vs. The Assistant Commissioner (St)

WP(MD)/6907/2025HC Madras14 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Vasantham Catering vs. The State Tax Officer (St)

WP(MD)/6889/2025HC Madras14 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Rk Diagnostic Supplies vs. The Assistant Commissioner (St)

WP(MD)/6862/2025HC Madras14 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

G.Alexander vs. The State Tax Officer

WP(MD)/6887/2025HC Madras14 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl Mahalakshmi Traders vs. The State Tax Officer (Review)

WP(MD)/6523/2025HC Madras14 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Dcw LTD vs. Commissioner Of Customs

CMA(MD)/124/2018HC Madras14 Mar 2025

Bench: HONOURABLE DR JUSTICE G. JAYACHANDRAN,HONOURABLE MS.JUSTICE R. POORNIMA

The Commissioner Of Customs vs. M/S.Rc Impex

CMA(MD)/919/2019HC Madras14 Mar 2025

Bench: HONOURABLE DR JUSTICE G. JAYACHANDRAN,HONOURABLE MS.JUSTICE R. POORNIMA

Tvl.Annai Security Service vs. The State Tax Officer Cum Commercial Tax Officer

WP(MD)/6783/2025HC Madras14 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Selvamuthu Enterprises vs. The Assistant Commissioner (St)

WP(MD)/6706/2025HC Madras13 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Goldwin vs. The Deputy State Tax Officer

WP(MD)/6719/2025HC Madras13 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Goldwin vs. The Commercial Tax Officer

WP(MD)/6718/2025HC Madras13 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Ramaiah Rajangam vs. The Assistant Commissioner

WP(MD)/6641/2025HC Madras13 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M.Ramesh Aravind vs. The Director Of Municipal Administration

WP(MD)/4417/2025HC Madras12 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Pryme Promoters vs. The State Tax Officer (Adjudication - I)

WP(MD)/6528/2025HC Madras12 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Omega Traders vs. Assistant Commissioner

CMP(MD)/1564/2025HC Madras12 Mar 2025

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU,HONOURABLE MRS JUSTICE S.SRIMATHY

M/S.Ramavilas Tobacco Company vs. Assitant Commissioner

CMP(MD)/1601/2025HC Madras12 Mar 2025

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU,HONOURABLE MRS JUSTICE S.SRIMATHY

M/S.Tajmahal Tobacco Company PVT LTD vs. Assistant Commissioner

CMP(MD)/1561/2025HC Madras12 Mar 2025

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU,HONOURABLE MRS JUSTICE S.SRIMATHY

M/S.M.U.Mohamed Sultan And Co vs. Assistant Commissioner

CMP(MD)/1562/2025HC Madras12 Mar 2025

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU,HONOURABLE MRS JUSTICE S.SRIMATHY

Tvl. Ginu Construction vs. The Assistant Commissioner (St)

WP(MD)/6542/2025HC Madras12 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

N.Natarajan Munisamy vs. The Government Of INDIA

WA(MD)/510/2025HC Madras12 Mar 2025

Bench: HONOURABLE DR JUSTICE G. JAYACHANDRAN,HONOURABLE MS.JUSTICE R. POORNIMA

The Joint Commissioner vs. S.Chidambara Karthikeyan

WA(MD)/342/2025HC Madras12 Mar 2025

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU,HONOURABLE MRS JUSTICE S.SRIMATHY

Mohammed Ali Jinnah Sheik Abdullah vs. The Commercial Tax Officer

WP(MD)/6529/2025HC Madras12 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl Annai Associates Energy Private Limited vs. The Superintendent

WP(MD)/6575/2025HC Madras12 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl.Thiruchenthur Murugan Agencies vs. The Proper Officer/State Tax Officer

WP(MD)/6466/2025HC Madras11 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Jeevan Autozone PVT LTD vs. Deputy Commissioner (CT)

WP(MD)/6473/2025HC Madras11 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M.Raju vs. The Commissioner Of Commercial Taxes

WP(MD)/6301/2025HC Madras11 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl Kanagavel Associates vs. The Deputy State Tax Officer-1

WP(MD)/6126/2025HC Madras11 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Multitask Computer Services vs. The State Tax Officer

WP(MD)/6447/2025HC Madras11 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Royal Gas Service vs. The Deputy Commercial Tax Officer

WP(MD)/6281/2025HC Madras11 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.S.R.M.Keerthika Agency vs. The State Tax Officer

WP(MD)/6363/2025HC Madras11 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

P.Arumugam vs. The Deputy State Tax Officer-1

WP(MD)/6420/2025HC Madras11 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Palanichamy Alaguraja vs. The Commercial Tax Officer

WP(MD)/6317/2025HC Madras11 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S Nikitha Traders vs. The Superintendent Of CGST And Central Excise

WP(MD)/6487/2025HC Madras11 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. A1 Madina Timbers And Saw Mill vs. The Superintendent

WP(MD)/6307/2025HC Madras11 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Hotel Sivas Regency vs. The Deputy Commercial Tax Officer (St)

WP(MD)/6088/2025HC Madras07 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl.Akilam Traders vs. The Deputy State Tax Officer - I

WP(MD)/6008/2025HC Madras07 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

The Commissioner vs. The Deputy Commissioner (St)

WP(MD)/6222/2025HC Madras07 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Annaimeenakshi Egg Centre vs. The Commissioner Of Commercial Taxes

WP(MD)/6022/2025HC Madras07 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Neelakandan Asaithambi vs. The Commercial Tax Officer

WP(MD)/6099/2025HC Madras07 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Mohamed Hanifa Anwar Ali vs. Commercial Taxes And Registration Department

WP(MD)/6004/2025HC Madras07 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

P.Murugan vs. The Commissioner

WP(MD)/5941/2025HC Madras07 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Union Of INDIA vs. Sri Desikanathar Textiles P LTD

WA(MD)/646/2022HC Madras06 Mar 2025

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN,HONOURABLE MR.JUSTICE M.JOTHIRAMAN

Maragatham Deepa vs. The Superintendent Of CGST And Central Excise

WP(MD)/5831/2025HC Madras05 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Madasamy vs. The Commissioner

WP(MD)/16547/2023HC Madras04 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

The Employees State Insurance vs. Adisankara Spinning Mills PVT LTD

CMA(MD)/959/2023HC Madras04 Mar 2025

Bench: HONOURABLE MRS JUSTICE L.VICTORIA GOWRI

V S Veera Paints vs. The State Tax Officer

WP(MD)/5721/2025HC Madras04 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Earayee Agencies vs. State Tax Officer (Inspection)- Iii

WP(MD)/583/2025HC Madras04 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Abi Agency vs. The Secretary TO The Government Ministry Of Finance Department

WP(MD)/1461/2025HC Madras04 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Venkateswara Construction vs. The State Tax Officer

WP(MD)/5570/2025HC Madras03 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Aarathana Fuels vs. The Deputy State Tax Officer 1

WP(MD)/5641/2025HC Madras03 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Pudukkottai City Municipal Corporation vs. The Joint Commissioner

WP(MD)/5527/2025HC Madras03 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

D. Justin Kumar vs. The Assistant Commissioner Of CGST And C.Excise

WP(MD)/5559/2025HC Madras03 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Assistant Commissioner Of Central Excise vs. M/S.Valli Textile Mills

WA(MD)/926/2020HC Madras03 Mar 2025

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN,HONOURABLE MR.JUSTICE M.JOTHIRAMAN

N.V. Boopathi Stores vs. The Deputy Commissioner (Appeal)

WP(MD)/5437/2025HC Madras28 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Arumugam Modern Rice Mill vs. The Assistant Commissioner (St)

WP(MD)/5355/2025HC Madras28 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Sitharevu Gramam vs. The Deputy State Tax Officer-1

WP(MD)/5373/2025HC Madras28 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Nirman Enconprojects Private Limited vs. The State Tax Officer

WP(MD)/5382/2025HC Madras28 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl Nirman Enconprojects Private Limited vs. The State Tax Officer

WP(MD)/5381/2025HC Madras28 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

G.R. Thanasekar vs. The State Tax Officer

WP(MD)/5422/2025HC Madras28 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. S.S.V. Tools vs. The Deputy State Tax Officer

WP(MD)/5390/2025HC Madras28 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Madurai Radha Travels vs. Assistant Commissioner (St) (Fac)

WP(MD)/5364/2025HC Madras28 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Sivasurya Agencies vs. The Deputy State Tax Officer - Ii

WP(MD)/5259/2025HC Madras27 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Srinivas Fine Arts (P) LTD vs. The State Tax Officer (Review)

WA(MD)/6/2025HC Madras27 Feb 2025

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU,HONOURABLE MRS JUSTICE S.SRIMATHY

Sabarnisha vs. The Additional Commissioner Of Customs

WP(MD)/3637/2025HC Madras27 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Agr Sign Boards vs. State Tax Officer

WP(MD)/5125/2025HC Madras26 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Kavitha Eswaran vs. Esther Obed

CMA(MD)/1729/2024HC Madras26 Feb 2025

Bench: HONOURABLE MRS JUSTICE R. KALAIMATHI

M/S. Open Eye Security Services vs. State Tax Officer

WP(MD)/5144/2025HC Madras26 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Royal Phoenix Motors Private Limited vs. The State Tax Officer

WP(MD)/4705/2025HC Madras26 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Ramasamy Venkatachalam vs. The Deputy State Tax Officer -1

WP(MD)/5217/2025HC Madras26 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Sri Ochandamman Granites vs. The State Tax Officer

WP(MD)/5161/2025HC Madras26 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.M M S Iron Corporation vs. The Superintendent Of CGST And C Excise

WP(MD)/5129/2025HC Madras26 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Universal Distributors vs. The Commissioner Of GST And Central Excise Appeals

WP(MD)/2522/2024HC Madras25 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Lilly Whites Garments Private Limited vs. The State Tax Officer (Fac)

WP(MD)/4843/2025HC Madras24 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Greenslam International vs. The Deputy Tax Officer (Int)

WP(MD)/4816/2025HC Madras24 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl Fine Pet vs. The Deputy Commercial Tax Officer Ii

WP(MD)/4847/2025HC Madras24 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

J Velmurugan vs. The Deputy Commissioner

WP(MD)/4898/2025HC Madras24 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Anantha Rama Krishnan vs. Deputy Commercial Tax Officer

WP(MD)/4872/2025HC Madras24 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Shree Pandeyan Electricals And Agencies vs. The Assistant Commissioner (St)

WP(MD)/4921/2025HC Madras24 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl Bro INDIA Beverages vs. The Assistant Commissioner(St)(Fac)

WP(MD)/4851/2025HC Madras24 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl Saratha Fancy A TO Z vs. The State Tax Officer

WP(MD)/4880/2025HC Madras24 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Madura Coats PVT. LTD vs. Union Of INDIA

WP(MD)/4010/2025HC Madras24 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Subash Petroleum vs. The Deputy Commissioner (GST)

WP(MD)/50/2025HC Madras24 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

The Commissioner Of Customs vs. Madhucon Projects LTD

CMA(MD)/1433/2024HC Madras21 Feb 2025

Bench: HONOURABLE DR JUSTICE G. JAYACHANDRAN,HONOURABLE MS.JUSTICE R. POORNIMA

The Commissioner Of Customs vs. Vincent And Sons

CMA(MD)/1431/2024HC Madras21 Feb 2025

Bench: HONOURABLE DR JUSTICE G. JAYACHANDRAN,HONOURABLE MS.JUSTICE R. POORNIMA

The Assistant Commissioner Of Customs vs. M/S.Modern Indian Products

WA(MD)/1559/2021HC Madras21 Feb 2025

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN,HONOURABLE MR.JUSTICE M.JOTHIRAMAN

Selva Steel Foundry vs. The State Tax Officer

WP(MD)/4785/2025HC Madras21 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Carbolase Technologies vs. The Assistant Commissioner Of Customs (Dbk)

WP(MD)/19678/2020HC Madras21 Feb 2025

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN,HONOURABLE MR.JUSTICE M.JOTHIRAMAN

Avian International vs. The Assistant Commissioner Of Customs

WP(MD)/2/2021HC Madras21 Feb 2025

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN,HONOURABLE MR.JUSTICE M.JOTHIRAMAN

Tvl. Framess59 vs. The Commissioner Of CGST And Central Excise

WP(MD)/4640/2025HC Madras21 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl.Alfa Textiles vs. The Commercial Tax Officer

WP(MD)/4723/2025HC Madras21 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Angayi Traders vs. The Assistant Commissioner (St) (Fac)

WP(MD)/4635/2025HC Madras20 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Rajas vs. Deputy State Commercial Tax Officer - I

WP(MD)/4485/2025HC Madras20 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.The Coronation Fireworks Factory vs. The Joint Director

CMP(MD)/13391/2024HC Madras20 Feb 2025

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU,HONOURABLE MRS JUSTICE S.SRIMATHY

M/S. Alagarsamy Electricals vs. Assistant Commissioner

WP(MD)/4334/2025HC Madras19 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Sathya Agencies vs. The Deputy Commissioner (GST)

WP(MD)/4393/2025HC Madras19 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Ganabathy Traders vs. The Superintendent (Central)

WP(MD)/4371/2025HC Madras19 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Jaidev Constructions vs. Deputy Commercial Tax Officer

WP(MD)/4232/2025HC Madras18 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. The Marthandam Bee Keepers Co-Operative Society LTD vs. The Commissioner Of CGST And Central Excise

WP(MD)/3623/2025HC Madras18 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

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