BharatTaxGST

Madras High Court GST Judgments — 2025

1,242 judgments, newest first. Page 10 of 13.

M/S. Shalom Greentech vs. The Deputy Commissioner (CT)

WP(MD)/9819/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Kj And Co vs. The State Tax Officer (St)

WP(MD)/9792/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Sri Sarguru Steel vs. The State Tax Officer

WP(MD)/9836/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Sri Sarguru Steel vs. The State Tax Officer

WP(MD)/9834/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Sri Sarguru Steel vs. The State Tax Officer

WP(MD)/9835/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Sri Maruthi Agencies vs. The Deputy State Tax Officer -1

WP(MD)/9790/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. A.2075 Thimmananallur Primary Agricultural Co-Operative Society vs. The Commissioner Of Commercial Taxes

WP(MD)/9811/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl.Arun Traders vs. The Union Of INDIA

WP(MD)/9817/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl.Kajah Enterprises (P) LTD vs. The Assistant Commissioner (Inspection) (St-Iu)

WP(MD)/9775/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl.Kajah Enterprises (P) LTD vs. The Assistant Commissioner (Inspection) (St-Iu)

WP(MD)/9778/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl.Kajah Enterprises (P) LTD vs. The Assistant Commissioner (Inspection) (St-Iu)

WP(MD)/9777/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl.Kajah Enterprises (P) LTD vs. The Assistant Commissioner (Inspection) (St-Iu)

WP(MD)/9776/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl.Kajah Enterprises (P) LTD vs. The Assistant Commissioner (Inspection) (St-Iu)

WP(MD)/9773/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl.Kajah Enterprises (P) LTD vs. The Assistant Commissioner (Inspection) (St-Iu)

WP(MD)/9774/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Pandiyan vs. The Assistant Commissioner

WP(MD)/9807/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl.N V R Sons vs. Union Of INDIA

WP(MD)/9947/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Ramaraj Textiles vs. The Union Of INDIA

WP(MD)/12367/2024HC Madras08 Apr 2025

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. Ak Used Cars Private Limited vs. The Superintendent

WP(MD)/9787/2025HC Madras08 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Rown Metal Scrps vs. The Deputy Commissioner (CT)

WP(MD)/9576/2025HC Madras07 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Ananthi Telelink vs. State Tax Officer

WP(MD)/9783/2025HC Madras07 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Rojaa Fabrics vs. The State Tax Officer (Fac)

WP(MD)/9673/2025HC Madras07 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl.Sorna Earth Movers And Contractors vs. The Deputy State Tax Officer - 2

WP(MD)/9574/2025HC Madras07 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

P Thirupathi vs. The State Tax Officer

WP(MD)/9631/2025HC Madras07 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Lrs And Co vs. Deputy Commissioner (CT)

WP(MD)/9781/2025HC Madras07 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Tvl Sri Deepika Agency vs. The State Tax Officer

WP(MD)/9571/2025HC Madras07 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. P T Nadar Con vs. The Deputy State Tax Officer-I

WP(MD)/9649/2025HC Madras07 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Snekha Agency vs. Commercial Tax Officer

WP(MD)/9676/2025HC Madras07 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Sethu Medicals vs. The Assistant Commissioner (St) (Fac)

WP(MD)/9655/2025HC Madras07 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Sri Ramakrishna Agencies vs. The Commissioner Of Commercial Taxes

WP(MD)/9432/2025HC Madras04 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl.Sathya Jyothis Motors Private Limited vs. The Assistant Commissioner (St)

WP(MD)/9503/2025HC Madras04 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Sri Sarguru Steel vs. The State Tax Officer

WP(MD)/9504/2025HC Madras04 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Winner Agencies vs. The State Tax Officer

WP(MD)/9103/2025HC Madras04 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Sri Vaari Packers vs. The Commissioner Of Commercial Taxes

WP(MD)/9331/2025HC Madras04 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Barani Hotels vs. The State Tax Officer (St) / The Commercial Tax Officer

WP(MD)/9519/2025HC Madras04 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. R R Enterprises vs. The Commissioner Of CGST And Central Excise

WP(MD)/9536/2025HC Madras04 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

The Goods And Service Tax Council vs. Tvl.Innovative Motors Rep By Its Partner M. Balamurugan

WA(MD)/1479/2021HC Madras02 Apr 2025

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN,HONOURABLE MR.JUSTICE M.JOTHIRAMAN

Tvl Dra Sp Vm Joint Venture vs. The State Tax Officer

WP(MD)/5020/2025HC Madras02 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. K B Hallow Blocks vs. The Commercial Tax Officer

WP(MD)/9076/2025HC Madras02 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl Dra Sp Vm Joint Venture vs. The State Tax Officer

WP(MD)/5021/2025HC Madras02 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Saravana Health Care vs. The Deputy State Tax Officer - I

WP(MD)/8931/2025HC Madras02 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Dra. Sp. Vm. Joint Venture vs. The State Tax Officer

WP(MD)/5022/2025HC Madras02 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Dra.Sp.Vm. Joint Venture vs. The State Tax Officer

WP(MD)/5023/2025HC Madras02 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Sri Neelakanda Vinayaga Urakkadai vs. The Assistant Commissioner(St)

WP(MD)/8716/2025HC Madras01 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Thangam Endo Supply Materials vs. The Deputy State Tax Officer Ii

WP(MD)/8617/2025HC Madras01 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Thangam Endo Supply Materials vs. The Deputy State Tax Officer Ii

WP(MD)/8616/2025HC Madras01 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Monarch Industrial Products I PVT LTD vs. The Assistant Commissioner (CT)

WP(MD)/8729/2025HC Madras01 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Monarch Industrial Products I PVT LTD vs. The Assistant Commissioner (CT)

WP(MD)/8730/2025HC Madras01 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Sri Neelakanda Vinayaga Urakkadai vs. The Assistant Commissioner (St)

WP(MD)/8718/2025HC Madras01 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Sri Neelakanda Vinayaga Urakkadai vs. The Assistant Commissioner (St)

WP(MD)/8717/2025HC Madras01 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Subramanian Rajagopal vs. The Superintendent Of CGST And Central Excise

WP(MD)/8632/2025HC Madras01 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Leeways Integrated Services Private Limited vs. The Commissioner Of GST

REV.APLW(MD)/185/2024HC Madras28 Mar 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Sri Ulaganayagi Amman Traders vs. The Deputy State Tax Officer -1

WP(MD)/8535/2025HC Madras27 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

C Selvaraj vs. The Assistant Commissioner

WP(MD)/8464/2025HC Madras27 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Sri Balaji Tollways Madurai Private Limited vs. The Deputy State Tax Officer- 2

WP(MD)/8618/2025HC Madras27 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Tvl J G Urecone vs. The State Tax Officer

WP(MD)/8675/2025HC Madras27 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Sita Advertisers vs. The State Tax Officer (St)

WP(MD)/8296/2025HC Madras26 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

J Syed Ibrahim vs. The Deputy State Tax Officer-2

WP(MD)/8382/2025HC Madras26 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Tarun Tyres vs. The Assistant Commissioner (St)

WP(MD)/8395/2025HC Madras26 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Tarun Tyres vs. The Assistant Commissioner (St)

WP(MD)/8396/2025HC Madras26 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Mps Pari Construction vs. The State Tax Officer V

WP(MD)/8336/2025HC Madras26 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Mps Pari Construction vs. The State Tax Officer V

WP(MD)/8335/2025HC Madras26 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Vincent And Sons vs. The Deputy Commissioner (GST Appeal)

WP(MD)/8377/2025HC Madras26 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

5 No. Beedi Factory vs. The Assistant Commissioner (St)

WP(MD)/8374/2025HC Madras26 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Cholamandalam Investment And Finance Company Limited vs. The Assistant Commissioner

WP(MD)/4250/2025HC Madras26 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Sathyadeva Enterprises vs. The Superintendent

WP(MD)/8428/2025HC Madras26 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Haji Kpm Abdul Kareem vs. Assistant Commissioner

CMP(MD)/5208/2025HC Madras25 Mar 2025

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU,HONOURABLE MRS JUSTICE S.SRIMATHY

M/S.New Sky Fireworks Industries vs. The State Tax Officer - 1

WP(MD)/8302/2025HC Madras25 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Kandasamy vs. The Principal Secretary TO Government

WP(MD)/6241/2025HC Madras25 Mar 2025

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU,HONOURABLE MRS JUSTICE S.SRIMATHY

Tvl. J J Spares And Selvakumar vs. The State Tax Officer

WP(MD)/8165/2025HC Madras25 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. J J Spares And Selvakumar vs. The State Tax Officer

WP(MD)/8166/2025HC Madras25 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Tvl Vijay Steel vs. The Assistant Commissioner(St)

WP(MD)/8297/2025HC Madras25 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Kumar Brothers And Co vs. The Deputy State Tax Officer (St) Ii

WP(MD)/8179/2025HC Madras25 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Jaya Medicals Agencies vs. The Appellate Authority

WP(MD)/8222/2025HC Madras25 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Uthayam vs. The Commissioner Of CGST And Central Excise

WP(MD)/8223/2025HC Madras25 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Diamond Nuts vs. The Commissioner Of Customs

WA(MD)/1406/2022HC Madras24 Mar 2025

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN,HONOURABLE MR.JUSTICE M.JOTHIRAMAN

Tvl. New Santha Stores vs. The Deputy State Tax Officer - 1

WP(MD)/8094/2025HC Madras24 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Madakkan Durai vs. The Deputy State Tax Officer - Ii

WP(MD)/7818/2025HC Madras21 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Ginu Construction vs. The Deputy State Tax Officer 2

WP(MD)/7722/2025HC Madras21 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Amr Enterprise vs. Deputy State Tax Officer - I

WP(MD)/29130/2024HC Madras21 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. N N Engineering Works vs. The State Tax Officer (Ins) Iii

WP(MD)/7838/2025HC Madras21 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. N N Engineering Works vs. The State Tax Officer (Ins) Iii

WP(MD)/7839/2025HC Madras21 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.N.N.Engineering Works vs. The State Tax Officer (Ins) Iii

WP(MD)/7842/2025HC Madras21 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. N.N. Engineering Works vs. The State Tax Officer (Ins) Iii

WP(MD)/7841/2025HC Madras21 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

T.Saravanan vs. The Commissioner Of CGST And Central Excise

WP(MD)/7793/2025HC Madras21 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

The Commissioner Of Customs vs. M K A Chinnasamy Nadar And Sons

CMA(MD)/764/2022HC Madras21 Mar 2025

Bench: HONOURABLE DR JUSTICE G. JAYACHANDRAN,HONOURABLE MS.JUSTICE R. POORNIMA

The Commissioner Of Customs vs. M/S.Gt Jayanthi Agro Chem (INDIA) PVT. LTD

CMA(MD)/683/2022HC Madras21 Mar 2025

Bench: HONOURABLE DR JUSTICE G. JAYACHANDRAN,HONOURABLE MS.JUSTICE R. POORNIMA

M/S. N N Engineering Works vs. The State Tax Officer (Ins) Iii

WP(MD)/7840/2025HC Madras21 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Arputham Transport vs. The State Tax Officer

WP(MD)/7796/2025HC Madras21 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.B V Traders vs. The Assistant Commissioner (St)

WP(MD)/7519/2025HC Madras20 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.B.V.Traders vs. The Assistant Commissioner (St)

WP(MD)/7521/2025HC Madras20 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Thamarai Builders vs. The State Tax Officer - 1

WP(MD)/7678/2025HC Madras20 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl.Sri Maruthi Traders vs. The State Tax Officer

WP(MD)/7677/2025HC Madras20 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Smt. Jemina Begum vs. The Additional Commissioner Of Customs

WP(MD)/7368/2025HC Madras19 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Shyju Kumar Johan Rose vs. The Assistant Commissioner (St)

WP(MD)/7392/2025HC Madras19 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Siva Traders vs. The Superintendent Of CGST And C. Excise

WP(MD)/7411/2025HC Madras19 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Guru Medicals vs. The Deputy Commissioner (CT)

WP(MD)/7345/2025HC Madras18 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

K.Sasikala vs. The Assistant Commissioner Of GST And Central Excise

WP(MD)/7281/2025HC Madras18 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl V Sankar (Died) vs. The Assistant Commissioner Of CGST And Central Excise

WP(MD)/7330/2025HC Madras18 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Syed Mohamed Pattani vs. The Deputy State Tax Officer

WA(MD)/549/2025HC Madras17 Mar 2025

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU,HONOURABLE MRS JUSTICE S.SRIMATHY

Jayaraj vs. The Assistant Commissioner (St)

WP(MD)/6880/2025HC Madras14 Mar 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

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