Madras High Court GST Judgments — 2024

717 judgments, newest first. Page 1 of 8.

M.Babitha vs. The Assistant Commissioner

WP(MD)/30931/2024HC Madras20 Dec 2024

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

M/S. Kshema Wind Farm Services vs. The Assistant Commissioner Of State Tax

WP(MD)/31245/2024HC Madras20 Dec 2024

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

Tvl. Snt Agencies vs. The Commissioner Of CGST And Central Excise

WP(MD)/31282/2024HC Madras20 Dec 2024

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

Karuppiah.M vs. The Deputy Collector/District Manager

WP(MD)/11723/2022HC Madras19 Dec 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

J. Ambrose vs. The Director

WP(MD)/30949/2024HC Madras19 Dec 2024

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

J Ambrose vs. The Director

WP(MD)/30948/2024HC Madras19 Dec 2024

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

J.Ambrose vs. The Director

WP(MD)/30950/2024HC Madras19 Dec 2024

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

J Ambrose vs. The Director

WP(MD)/30947/2024HC Madras19 Dec 2024

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

J Ambrose vs. The Director

WP(MD)/30951/2024HC Madras19 Dec 2024

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

M. Thiyagarajan vs. The Assistant Commisssioner Of GST And C Excise

WP(MD)/30867/2024HC Madras19 Dec 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

M/S. Sree Vinayagar Transports vs. The Deputy State Tax Officer - 2

WP(MD)/22266/2024HC Madras19 Dec 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

M/S.Arun Prabhu And Co vs. The Assistant Commissioner St

WP(MD)/28324/2024HC Madras18 Dec 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

M/S.Rajalakshmi Spinners vs. The Senior Branch Manager

WP(MD)/9596/2019HC Madras17 Dec 2024

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

M/S.Smart Agencie vs. The Assistant Commissioner (St)

WP(MD)/27939/2024HC Madras17 Dec 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

The Executive Officer vs. The Commissioner Of GST Central Excise

WP(MD)/30497/2024HC Madras17 Dec 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

R. Ramasamy, (Deleted ) R.Ramesh vs. The Principal Secretary/

WP(MD)/19984/2018HC Madras13 Dec 2024

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

M/S.Rethinasamy Chettiar And Bros vs. The Superintendent Of Central Tax

WP(MD)/30279/2024HC Madras13 Dec 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

K.Muthusamy vs. The Deputy State Tax Officer -1

WP(MD)/29713/2024HC Madras10 Dec 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Joint Commissioner Of GST And Central Excise vs. Bharathidasan University

WA(MD)/753/2022HC Madras10 Dec 2024

Bench: HONOURABLE MR JUSTICE RMT. TEEKAA RAMAN,HONOURABLE MR.JUSTICE N.SENTHILKUMAR

Tvl Pandian Infra Private Limited vs. The Commissioner Of CGST And Central Excise

WP(MD)/29417/2024HC Madras06 Dec 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Sreekanth Reddy vs. The State Of Tamil Nadu

WP(MD)/22688/2023HC Madras05 Dec 2024

Bench: HONOURABLE MR JUSTICE N. ANAND VENKATESH

M/S.Tvl. Bharath Transports vs. The State Tax Officer 2 (Inspection)

WP(MD)/28798/2024HC Madras05 Dec 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Quadrantpole Private Limited vs. The Managing Director

WP(MD)/23555/2022HC Madras03 Dec 2024

Bench: HONOURABLE MRS JUSTICE L.VICTORIA GOWRI

Tvl. D.S.M. Builders vs. The Divisional Engineer

WP(MD)/28747/2024HC Madras02 Dec 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl.Annam Metal Industries vs. The State Tax Officer

WP(MD)/28764/2024HC Madras02 Dec 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Sivan Traders vs. The State Tax Officer

WP(MD)/28674/2024HC Madras02 Dec 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

The Union Of INDIA vs. Tara Exports

WA(MD)/929/2020HC Madras02 Dec 2024

Bench: HONOURABLE MR JUSTICE RMT. TEEKAA RAMAN,HONOURABLE MR.JUSTICE N.SENTHILKUMAR

Palanimanickam Shanmugam vs. The Superintendent Of CGST And Central Excise

WP(MD)/28254/2024HC Madras27 Nov 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

K.Radhakrishnan vs. The Commissioner Of CGST And Central Excise

WP(MD)/28251/2024HC Madras27 Nov 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

M. Santhanam vs. The District Manager

WP(MD)/25390/2019HC Madras26 Nov 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

M/S. Indian Overseas Bank vs. The Commissioner GST And Central Excise

WP(MD)/14358/2024HC Madras25 Nov 2024

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

Durgai Pandian vs. The Additional Collector (Development) /

WP(MD)/28048/2024HC Madras25 Nov 2024

Bench: HONOURABLE MRS JUSTICE N. MALA

Ramasamy Sridharan vs. The Deputy State Tax Officer 2

WP(MD)/27957/2024HC Madras25 Nov 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

M/S. Priya Steels Traders vs. The Joint Commissioner Of GST And Central Excise

WP(MD)/27365/2024HC Madras21 Nov 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Vvk Textiles vs. The Commercial Tax Officer (Circle 4)

WP(MD)/27719/2024HC Madras20 Nov 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Vembuambal vs. The Deputy Commissioner Of State Tax (GST Appeals)

WP(MD)/26460/2024HC Madras19 Nov 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

A. Kanmani vs. The Tamilnadu Small Industries Development

WP(MD)/24735/2024HC Madras18 Nov 2024

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

Tvl. Jp Lifts vs. The Commissioner Of Commercial Taxes

WP(MD)/27224/2024HC Madras18 Nov 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

M/S. Ayappa Pharma vs. The Deputy State Tax Officer

WP(MD)/27252/2024HC Madras14 Nov 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Vivekanandan vs. The State Of Tamil Nadu

CRL OP(MD)/18271/2024HC Madras12 Nov 2024

Bench: HONOURABLE MR JUSTICE N. ANAND VENKATESH

Tvl.Vetri Motors Private Limited vs. The State Tax Officer

WP(MD)/26869/2024HC Madras12 Nov 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl. Vetri Motors Private Limited vs. The State Tax Officer

WP(MD)/26868/2024HC Madras12 Nov 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Association Of Health Care vs. State Of Tamilnadu

WP(MD)/11580/2018HC Madras11 Nov 2024

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

M/S.Thirumagal Dyeing Works vs. Joint Commissioner Of GST And Central Excise

WP(MD)/15266/2024HC Madras11 Nov 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl.Sri Thirumalai Bhagavan Traders vs. The Assistant Commissioner

WP(MD)/25830/2024HC Madras08 Nov 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Jamal Mohamed Jahir Hussain vs. The Superintendent Of CGST And Central Excise

WP(MD)/26649/2024HC Madras08 Nov 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl. Kr Traders vs. The Commissioner Of Commercial Taxes

WP(MD)/10567/2024HC Madras07 Nov 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Ms Sri Pathy Associates Ksipl Jv vs. The State Oftamil Nadu

WP(MD)/25948/2024HC Madras05 Nov 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Ms Sri Pathy Assoceates PVT LTD vs. The State Of Tamil Nadu

WP(MD)/25947/2024HC Madras05 Nov 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

M/S. Travel Art Holidays vs. The Commercial Tax Officer

WP(MD)/25843/2024HC Madras05 Nov 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Sri Jeyaram Company vs. The Superintendent Of CGST And Central Excise

WP(MD)/26469/2024HC Madras05 Nov 2024

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Aunestraja vs. The State Of Tamil Nadu

CRL OP(MD)/14942/2024HC Madras30 Oct 2024

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Immanuel Dhinesh vs. The State Of Tamilnadu

CRL OP(MD)/18286/2024HC Madras30 Oct 2024

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. T.S.R. Trading Company vs. The Commissioner Of Commercial Taxes

WP(MD)/10034/2023HC Madras30 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. T.S.R Trading Company vs. The Commissioner Of Commercial Taxes

WP(MD)/11035/2023HC Madras30 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

The Commissioner Of Police vs. Union Of INDIA

WP(MD)/25974/2024HC Madras29 Oct 2024

Bench: HONOURABLE MR JUSTICE R.VIJAYAKUMAR

The Designated Committee Sabkavishwas Legacy Disputes Resolution Scheme, 2019 vs. M/S.Gt Holidays Private LTD

WA(MD)/333/2021HC Madras29 Oct 2024

Bench: HONOURABLE MR JUSTICE P.VELMURUGAN,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

S. Thirugnanam vs. The Imposition Of Tax And Tax Appellate Committee

WP(MD)/25563/2024HC Madras25 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M.G.P. Store vs. The Commissioner

WP(MD)/25272/2024HC Madras25 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

K.Vasuki vs. The Tahsildar

WP(MD)/25604/2024HC Madras25 Oct 2024

Bench: HONOURABLE MR JUSTICE K.MURALI SHANKAR

T P Kannu And Co vs. The State Tax Officer

WP(MD)/25756/2024HC Madras25 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl V M And Co vs. The State Tax Officer

WP(MD)/25760/2024HC Madras25 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S Gmj Paper And Boards Private Limited vs. The Commercial Tax Officer

WP(MD)/23108/2024HC Madras24 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Amirtha Super Market vs. The Deputy State Tax Officer - 2

WP(MD)/25389/2024HC Madras24 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Haji K.P.M.Abdul Kareem vs. The Assistant Commissioner

WP(MD)/12689/2020HC Madras24 Oct 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S Avd Logistics vs. The Assistant Commissioner (St)

WP(MD)/25365/2024HC Madras24 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Azhusundaram Kundumalai vs. The Assistant Commissioner St

WP(MD)/25347/2024HC Madras24 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

The Commissioner Of CGST And Central Excise vs. Vadivel Pyrotech PVT LTD

CMP(MD)/14240/2024HC Madras24 Oct 2024

Bench: HONOURABLE MR JUSTICE P.VELMURUGAN,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

M/S.Pudukottai Municipality vs. The Assistant Commissioner Of Central Tax

WP(MD)/25418/2024HC Madras23 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. V. Kannan vs. The Assistant Commissioner (St) (Fac)

WP(MD)/25200/2024HC Madras23 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Sripathi Paper And Boards PVT LTD vs. The Assistant Commissioner (St)

WP(MD)/17691/2024HC Madras23 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl Hi Tech Overseas vs. The Commissioner Of Commercial Taxes

WP(MD)/25242/2024HC Madras23 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Winet Communications vs. The Superintendent

WP(MD)/23325/2023HC Madras23 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Nadiamman Gas Agency vs. The Deputy State Tax Officer I

WP(MD)/25436/2024HC Madras23 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S Sundar Transport vs. The Deputy Commissioner GST Appeals State Tax

WP(MD)/25361/2024HC Madras22 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M.Sathiyamoorthy vs. The District Collector

WP(MD)/23435/2024HC Madras22 Oct 2024

Bench: HONOURABLE MR JUSTICE R. SUBRAMANIAN,HONOURABLE MR JUSTICE SUNDER MOHAN

Syed Mohamed Pattani vs. The Deputy State Tax Officer

WP(MD)/24926/2024HC Madras22 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

K. Manikandan vs. The District Collector

WP(MD)/24770/2024HC Madras21 Oct 2024

Bench: HONOURABLE MR JUSTICE N. SATHISH KUMAR

Sree Engineering vs. The Assistant Commissioner Of GST And Central Excise

WP(MD)/25146/2024HC Madras21 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

The Joint Director (GST Intelligence) vs. Manonmaniam Sundaranar University

WA(MD)/1926/2021HC Madras21 Oct 2024

Bench: HONOURABLE MR JUSTICE P.VELMURUGAN,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

M/S.K.R.Estates Builders vs. The Assistant Commissioner(St)(Fac)

WP(MD)/20845/2024HC Madras19 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

The State Of Tamil Nadu vs. Tvl.Cethar Vessels LTD

TC(MD)/8/2010HC Madras18 Oct 2024

Bench: HONOURABLE MR JUSTICE P.VELMURUGAN,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

M/S. Sagar Brush Industries vs. The Assistant Commissioner (St) (Fac)

WP(MD)/24475/2024HC Madras18 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Kannan Ponnalagu vs. The Superintendent Of GST And Central Excise

WP(MD)/24496/2024HC Madras18 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Jai Communication vs. The State Tax Officer St

WP(MD)/24673/2024HC Madras18 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Aim Worldwide PVT LTD vs. The Commissioner Of Customs And Central Excise (Appeals)

WP(MD)/24175/2024HC Madras18 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Sri Sadurmugan Traders vs. The Deputy Commissioner (St)

WP(MD)/13939/2023HC Madras18 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Ms Pc World vs. The State Tax Officer

WP(MD)/24608/2024HC Madras18 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Ms Saravanasakthi Engeniuss vs. Deputy State Tax Officer Ii

WP(MD)/24495/2024HC Madras17 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. S. Kumaresan Contractor vs. The Assistant Commissioner (St)

WP(MD)/24355/2024HC Madras17 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. S. Kumaresan Contractor vs. The Assistant Commissioner (St)

WP(MD)/24356/2024HC Madras17 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. S. Kumaresan Contractor vs. The Assistant Commissioner (St)

WP(MD)/24357/2024HC Madras17 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Tvl Thangam Builders vs. The Deputy Commissioner (St) (GST) (Appeal) Erode And Salem

WP(MD)/24352/2024HC Madras17 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

S.Sivakumar, Proprietor vs. The Additional Commissioner Of GST And Central Excise

WP(MD)/8390/2023HC Madras17 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Fashion Care vs. The Commercial Tax Officer (State Taxes)

WP(MD)/24394/2024HC Madras16 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.M.V.S.Fabricators vs. The Deputy State Tax Officer-1

WP(MD)/24107/2024HC Madras16 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Anandha Medicals vs. Deputy State Tax Officer -1

WP(MD)/24211/2024HC Madras16 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

The Commissioner vs. The Commissioner Of GST And Central Excise

WP(MD)/24296/2024HC Madras16 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Muthusamy Mukesh vs. The State Tax Officer

WP(MD)/24108/2024HC Madras16 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Zirconium Complex Rep By Its General Manager M Periasamy vs. The Assistant Commissioner (St)

WP(MD)/6343/2024HC Madras16 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

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