Madras High Court GST Judgments — 2024

717 judgments, newest first. Page 2 of 8.

Tvl Ramsingh Agency vs. The Assistant Commissioner Of CGST And Central Excise

WP(MD)/24229/2024HC Madras16 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Tildenet vs. The Principal Chief Commissioner Of GST And Central Excise

WP(MD)/23725/2024HC Madras14 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S Sri Kaleeswari Stores vs. The Assistant Commissioner

WP(MD)/24110/2024HC Madras14 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

S.Arumugasamy vs. The Principal Secretary TO Government

WP(MD)/23673/2024HC Madras04 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Sri Kannan Mines And Mineral vs. The State Tax Officer(St)

WP(MD)/23855/2024HC Madras04 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. Sri Kannan Mines And Mineral vs. The State Tax Officer (St)

WP(MD)/23856/2024HC Madras04 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl Sri Kannan Mines And Mineral vs. The State Tax Officer (St)

WP(MD)/23857/2024HC Madras04 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Devi Bala vs. The State Of Tamil Nadu

CRL OP(MD)/17061/2024HC Madras04 Oct 2024

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sri Kannan Mines And Mineral vs. The State Tax Officer (St)

WP(MD)/23853/2024HC Madras04 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Sri Kannan Mines And Mineral vs. The State Tax Officer(St)

WP(MD)/23852/2024HC Madras04 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl Sri Kannan Mines And Mineral vs. The State Tax Officer (St)

WP(MD)/23854/2024HC Madras04 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Uvaraj Industries vs. The Appellate Deputy Commissioner (St)

WP(MD)/23735/2024HC Madras04 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Sharp Security Services vs. The Commissioner Of GST And Central Excise

WP(MD)/23590/2024HC Madras03 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Aaradhanaa Shipping Agencies vs. The State Tax Officer

WP(MD)/23528/2024HC Madras03 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Aqua Excel vs. The State Tax Officer (Adjudication)

WP(MD)/22557/2024HC Madras03 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Marksmen Aquatic Products LLP vs. The Commissioner Of CGST And Ce (Appeals)

WP(MD)/23501/2024HC Madras03 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

The Joint Commissioner vs. Madurai Kamaraj University

WA(MD)/2009/2021HC Madras01 Oct 2024

Bench: HONOURABLE MR JUSTICE P.VELMURUGAN,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

Sahul Hameed vs. The Deputy Commissioner (GST Appeal)

WP(MD)/23529/2024HC Madras01 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. A. Rajeshkumar vs. The State Tax Officer

WP(MD)/23469/2024HC Madras01 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

The Commissioner Of Customs vs. M/S.S.R.S.Exports Private Limited

WA(MD)/1349/2019HC Madras01 Oct 2024

Bench: HONOURABLE MR JUSTICE P.VELMURUGAN,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

M/S. Bharath Biologicals vs. The Assistant Commissioner Of CGST And Central Excise

WP(MD)/23387/2024HC Madras01 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Messrs. Sri Ganesha Enterprises vs. Additional Commissioner

WP(MD)/23391/2024HC Madras01 Oct 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Annai Poly Packs vs. Deputy Director

WP(MD)/5447/2018HC Madras01 Oct 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Swasthika Textiles vs. The State Tax Officer (St)

WP(MD)/23275/2024HC Madras30 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. Travel Inn vs. The Deputy State Tax Officer I

WP(MD)/23248/2024HC Madras30 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Sri Surya Earth Movers vs. The Superintendent Of GST And Central Excise

WP(MD)/22716/2024HC Madras27 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.K.Swaminathan vs. Deputy Commercial Tax Officer (State)

WP(MD)/23075/2024HC Madras26 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Chendur Pandi Engineering Works vs. Commercial Tax Officer (State)

WP(MD)/23074/2024HC Madras26 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl Amv Agencies vs. The Deputy State Tax Officer 2

WP(MD)/22898/2024HC Madras26 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl Saleem Stores vs. The Deputy State Tax Officer 2

WP(MD)/22888/2024HC Madras26 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Aonex Creation vs. The Assistant Commissioner Of GST And Central Excise

WP(MD)/22619/2024HC Madras26 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Kpl Steel Private Limited vs. The Assistant Commissioner (Circle)

WP(MD)/23050/2024HC Madras26 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. Anna Steel vs. The Deputy State Tax Officer - Il

WP(MD)/17092/2024HC Madras26 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. Anna Steel vs. The Deputy State Tax Officer-Ii

WP(MD)/17091/2024HC Madras26 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Sri Ayyanar And Co vs. The Commercial Tax Officer

WP(MD)/22852/2024HC Madras25 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. A R A S P V P V Automobiles PVT LTD vs. The Assistant Commissioner (St)

WP(MD)/22936/2024HC Madras25 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl P. Kannan vs. The Deputy State Tax Officer

WP(MD)/22784/2024HC Madras25 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. Vijaya Medicals vs. The State Tax Officer

WP(MD)/22856/2024HC Madras25 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. A R A S P V P V Automobiles Private Limited vs. The Assistant Commissioner (St)

WP(MD)/22935/2024HC Madras25 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.P.Kannan vs. The Deputy State Tax Officer

WP(MD)/22783/2024HC Madras25 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Moorthy Traders vs. The Commissioner Of Customs

WP(MD)/19235/2020HC Madras24 Sept 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Kanagalakshmi vs. Deputy Commissioner (State Tax)

WP(MD)/21756/2024HC Madras20 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Nagul And Co vs. The Deputy State Tax Officer Ii

WP(MD)/22419/2024HC Madras20 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. Sakthi Enterprises vs. The Deputy State Tax Officer-1

WP(MD)/21982/2024HC Madras20 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. Sakthi Enterprises vs. The Deputy State Tax Officer-1

WP(MD)/21984/2024HC Madras20 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. Sakthi Enterprises vs. The Deputy State Tax Officer-2

WP(MD)/21983/2024HC Madras20 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. Sakthi Enterprises vs. The Deputy State Tax Officer-1

WP(MD)/21981/2024HC Madras20 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Aanjaeya Pharmacy vs. The Commissioner Of Commercial Taxes

WP(MD)/21737/2024HC Madras19 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Subramanian I vs. The Commissioner

WP(MD)/4428/2024HC Madras18 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Sri Priya Agencies vs. The State Tax Officer (St)

WP(MD)/22076/2024HC Madras18 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Nagammal Mills Private Limited vs. The State Tax Officer

WP(MD)/22111/2024HC Madras18 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Manickam Company Firm vs. The State Tax Officer

WP(MD)/21808/2024HC Madras18 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Ajb Leather vs. The Commissioner Of Commercial Taxes

WP(MD)/20988/2024HC Madras13 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. Alagar Plasters vs. The Assistant Commissioner (St) (Fac)

WP(MD)/21677/2024HC Madras11 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvi. Annai Abirami Electricals vs. The Commissioner Of Commercial Taxes

WP(MD)/21684/2024HC Madras11 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Ok.M.K.Natarajan Firm vs. The Commissioner Of Commercial Taxes

WP(MD)/21542/2024HC Madras10 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. Mass Garments vs. The Commercial Tax Officer

WP(MD)/21414/2024HC Madras09 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Shasthiri Senthamarai Kannan vs. The Deputy Commercial Tax Officer (St)

WP(MD)/5292/2024HC Madras05 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Sesappan.S vs. The Deputy State Tax Officer-2

WP(MD)/4361/2024HC Madras05 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Shasthiri Senthamarai Kannan vs. The Deputy Commercial Tax Officer (St)

WP(MD)/5293/2024HC Madras05 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Shasthiri Senthamarai Kannan vs. The Deputy Commercial Tax Officer (St)

WP(MD)/5291/2024HC Madras05 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M.Palanikumar vs. The Deputy Commissioner(St) (Fac)

WP(MD)/19452/2024HC Madras05 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. Sri Shanmuga Saw Mill vs. The Superintendent

WP(MD)/15022/2023HC Madras05 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Chidambaram Seeds vs. The Assistant Commissioner(St)

WP(MD)/21105/2024HC Madras05 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. Sripathi Paper And Boards Private Limited vs. Assistant Commissioner (St)

WP(MD)/23670/2023HC Madras05 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Aiyyan Metal Components vs. The Superintendent

WP(MD)/21104/2024HC Madras05 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Merlin Ply Lam vs. The State Tax Officer / The Commercial Tax Officer

WP(MD)/21081/2024HC Madras04 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Pankaj Granites vs. The Assistant Commissioner (St)

WP(MD)/21108/2024HC Madras04 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Sri Sainivedha Enterprises vs. The Appellate Deputy Commissioner (St)

WP(MD)/7101/2024HC Madras04 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Sri Subramanian Industries vs. The Appellate Deputy Commissioner (St)

WP(MD)/7098/2024HC Madras04 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Sri Sainivedha Enterprises vs. The Appellate Deputy Commissioner (St)

WP(MD)/7100/2024HC Madras04 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Sri Subramanian Industries vs. The Appellate Deputy Commissioner (St)

WP(MD)/7097/2024HC Madras04 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Sri Subramanian Industries vs. The Appellate Deputy Commissioner (St)

WP(MD)/7099/2024HC Madras04 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Sri Subramanian Industries vs. The Appellate Deputy Commissioner (St)

WP(MD)/7096/2024HC Madras04 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. Sri Sainiveda Enterprises vs. The Appellate Deputy Commissioner (St)

WP(MD)/7102/2024HC Madras04 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Cape Infrastructure Private Limited vs. Commercial Tax Officer (St)

WP(MD)/20786/2024HC Madras03 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Nigil T vs. The Commissioner Of GST And Central Excise (Appeal)

WP(MD)/20626/2024HC Madras03 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. Srinivasa Agency vs. The Assistant Commissioner (State Tax)

WP(MD)/20973/2024HC Madras03 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Global Hardwares vs. The State Tax Officer

WP(MD)/20885/2024HC Madras03 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Telefine Paper Products vs. The Deputy State Tax Officer-2

WP(MD)/20974/2024HC Madras03 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Spc Infra Projects vs. Deputy State Tax Officer -1

WP(MD)/20975/2024HC Madras03 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Mohanraj vs. The Assistant Commissioner Of GST And Central Excise

WP(MD)/20937/2024HC Madras03 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.J K Traders vs. The State Tax Officer

WP(MD)/20821/2024HC Madras02 Sept 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Angappan vs. The Union Of INDIA

WP(MD)/22644/2023HC Madras30 Aug 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl Milan Footwear vs. The State Tax Officer

WP(MD)/20737/2024HC Madras30 Aug 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl Milan Footwear vs. The State Tax Officer

WP(MD)/20736/2024HC Madras30 Aug 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl Trms Exporters vs. The Deputy State Tax Officer

WP(MD)/20618/2024HC Madras30 Aug 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Home Style Merchandise PVT. LTD vs. Office Of The Superintendent Of Central GST And Central Excise Karur - Ii Range

WP(MD)/20675/2024HC Madras30 Aug 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Bhavadharani Builders vs. The Superintending Engineer And Estate Officer

WP(MD)/15271/2023HC Madras30 Aug 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Sri Chima Note Book Private Limited vs. The Assistant Commissioner (St)

WP(MD)/19995/2024HC Madras30 Aug 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Asian Building Materials Private LTD vs. State Tax Officer

WP(MD)/8001/2024HC Madras29 Aug 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Sri Nagalakshmi Stores vs. The Commissioner Of CGST And Central Excise

WP(MD)/15835/2023HC Madras29 Aug 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Madura Papers vs. The State Tax Officer

WP(MD)/5547/2024HC Madras27 Aug 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Kajah Trading Private LTD vs. The State Tax Officer

WP(MD)/20305/2024HC Madras27 Aug 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Smjr Transport And Construction vs. Assistant Commissioner

WP(MD)/20279/2024HC Madras27 Aug 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. G Tech Services vs. Deputy Commissioner Of GST And Central Excise

WP(MD)/20246/2024HC Madras27 Aug 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

P.Velayutham vs. The Commissioner

WP(MD)/20163/2024HC Madras23 Aug 2024

Bench: HONOURABLE MS. JUSTICE P.T. ASHA

Tvl.A.J.Traders vs. The State Tax Officer (Roving Squard-3)

WP(MD)/12713/2024HC Madras23 Aug 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl A J Traders vs. The State Tax Officer (Roving Squard 3)

WP(MD)/12715/2024HC Madras23 Aug 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. A J Traders vs. The State Tax Officer (Roving Squard-3)

WP(MD)/12716/2024HC Madras23 Aug 2024

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

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