Madras High Court GST Judgments — 2023
99 judgments.
WP(MD)/30721/2023·
WP(MD)/30294/2023·
WP(MD)/28856/2023·
WP(MD)/29413/2023·
WP(MD)/28953/2023·
WP(MD)/28471/2023·
WP(MD)/28242/2023·
WP(MD)/27806/2023·
WP(MD)/7173/2023·
WP(MD)/5963/2023·
Ishithore v. The Senior Intelligence Officer
Record onlyCRL OP(MD)/19733/2023·
Amsavalli. M v. The Commissioner
Record onlyWP(MD)/23993/2023·
WP(MD)/26398/2023·
WP(MD)/9226/2014·
REV.APLW(MD)/139/2023·
WP(MD)/1220/2015·
WP(MD)/23969/2023·
WP(MD)/24012/2023·
WP(MD)/23820/2023·
WP(MD)/23853/2023·
M/S. C. Siva Anand, Anand Hardwares And Electricals v. The Superintendent Of GST And Central Excise
Record onlyWP(MD)/23752/2023·
WP(MD)/23680/2023·
WP(MD)/23413/2023·
WP(MD)/23414/2023·
WP(MD)/23393/2023·
WP(MD)/23178/2023·
WP(MD)/23345/2023·
WP(MD)/23279/2023·
M/S.South INDIA Krishna Oil And Fats PVT LTD. v. The Assistant Commissioner Of GST - Central Tax
Record onlyWP(MD)/19991/2023·
WP(MD)/22967/2023·
WP(MD)/23075/2023·
WP(MD)/23061/2023·
WP(MD)/22532/2023·
WP(MD)/6485/2023·
WP(MD)/22165/2023·
WP(MD)/22148/2023·
WP(MD)/18707/2023·
WP(MD)/21393/2023·
WP(MD)/21160/2023·
WP(MD)/21097/2023·
WP(MD)/17162/2023·
WP(MD)/9198/2023·
WP(MD)/20303/2023·
P.R. Hardwares v. The State Tax Officer(Fac)
Record onlyWP(MD)/16748/2023·
WP(MD)/15291/2023·
M/S. Sree Kaderi Ambal Steels LTD. v. The Assistant Commissioner Of CGST And Central Excise
Record onlyWP(MD)/18815/2023·
WP(MD)/17987/2023·
WP(MD)/19092/2023·
WP(MD)/28500/2022·
WP(MD)/17461/2023·
WP(MD)/21646/2019·
WP(MD)/6506/2023·
WP(MD)/15504/2023·
WP(MD)/25380/2022·
Venkatesh.R v. The District Collector
Record onlyWP(MD)/17179/2023·
WP(MD)/15425/2023·
WA(MD)/950/2023·
WP(MD)/15526/2023·
WP(MD)/15244/2023·
WP(MD)/27647/2022·
WP(MD)/14027/2023·
WP(MD)/4575/2023·
WP(MD)/1902/2023·
WP(MD)/13972/2023·
WP(MD)/11794/2022·
WP(MD)/6570/2023·
WP(MD)/6572/2023·
WA(MD)/668/2023·
WP(MD)/11631/2023·
WP(MD)/9591/2023·
WP(MD)/9369/2023·
WP(MD)/7608/2023·
WP(MD)/8119/2023·
WP(MD)/7300/2023·
WP(MD)/7303/2023·
WP(MD)/7255/2023·
WP(MD)/7270/2023·
WP(MD)/5948/2023·
WP(MD)/7203/2023·
WP(MD)/6915/2023·
Ravichandran.V v. The State Tax Officer
Record onlyWP(MD)/6916/2023·
WP(MD)/7022/2023·
WP(MD)/6583/2023·
WP(MD)/6460/2023·
WP(MD)/5944/2023·
WP(MD)/6157/2023·
WP(MD)/5576/2023·
WP(MD)/26960/2022·
WP(MD)/5695/2023·
WP(MD)/5809/2023·
WP(MD)/484/2023·
WP(MD)/3967/2023·
WP(MD)/28191/2022·
M/S.J.K.Traders v. The Principal Secretary /
Record onlyWP(MD)/25387/2022·
WP(MD)/1704/2023·
WP(MD)/27921/2022·
WP(MD)/2203/2023·
Senthilkumar.S.D v. The Government Of INDIA
Record onlyWP(MD)/24535/2022·
WP(MD)/24557/2022·