BharatTaxGST

Madras High Court GST Judgments — 2023

245 judgments, newest first. Page 3 of 3.

Rajan Thirumalai Muthu vs. The Superintendent Of CGST And C.Excise

WP(MD)/7270/2023HC Madras05 Apr 2023

Bench: HONOURABLE MS. JUSTICE P.T. ASHA

Tvl. Jr Prince Mall (Opc) Private Limited vs. The Deputy Commercial Tax Officer

WP(MD)/5948/2023HC Madras05 Apr 2023

Bench: HONOURABLE MS. JUSTICE P.T. ASHA

M/S.Jeevan Auto Motor PVT. LTD vs. The Assistant Commissioner (St)

WP(MD)/7203/2023HC Madras31 Mar 2023

Bench: HONOURABLE MS. JUSTICE P.T. ASHA

M/S. Kottaiyenthal Kanmai Ayakkattuthararkal Nala Sangam vs. The State Tax Officer

WP(MD)/6915/2023HC Madras30 Mar 2023

Bench: HONOURABLE MS. JUSTICE P.T. ASHA

Ravichandran.V vs. The State Tax Officer

WP(MD)/6916/2023HC Madras30 Mar 2023

Bench: HONOURABLE MS. JUSTICE P.T. ASHA

Syed Abdul Khader Shajrey Ielahi vs. The Assistant Commissioner

WP(MD)/7022/2023HC Madras30 Mar 2023

Bench: HONOURABLE MS. JUSTICE P.T. ASHA

M/S. Central Industrial Security Services vs. The Assistant Commissioner (Circle)

WP(MD)/6583/2023HC Madras28 Mar 2023

Bench: HONOURABLE MS. JUSTICE P.T. ASHA

M/S. Rmh Engineering vs. The Assistant Commissioner (Circle)

WP(MD)/6460/2023HC Madras27 Mar 2023

Bench: HONOURABLE MS. JUSTICE P.T. ASHA

M/S. Mani Enterprises vs. The Addtional Commissioner Of GST (Appeals)

WP(MD)/5944/2023HC Madras27 Mar 2023

Bench: HONOURABLE MS. JUSTICE P.T. ASHA

Vasanthakumar S vs. The Commissioner

WP(MD)/4900/2023HC Madras24 Mar 2023

Bench: HONOURABLE MS. JUSTICE P.T. ASHA

Tamilselvam vs. The Commissioner Of Municipal Administration

WP(MD)/5660/2020HC Madras23 Mar 2023

Bench: HONOURABLE MS. JUSTICE P.T. ASHA

M/S. R.A. Enterprises vs. The Deputy Commissioner (St)

WP(MD)/6157/2023HC Madras21 Mar 2023

Bench: HONOURABLE MS. JUSTICE P.T. ASHA

Rajendran Pari vs. The Additional Commissioner (Appeals)

WP(MD)/5576/2023HC Madras21 Mar 2023

Bench: HONOURABLE MS. JUSTICE P.T. ASHA

Tvl. Standard Electric Company vs. The Commissioner Of Commercial Taxes

WP(MD)/26960/2022HC Madras20 Mar 2023

Bench: HONOURABLE MS. JUSTICE P.T. ASHA

Thiruvenkadam .R vs. The Assistant Commissioner (St)

WP(MD)/5695/2023HC Madras20 Mar 2023

Bench: HONOURABLE MS. JUSTICE P.T. ASHA

Tvl. Nataraja Oil Mills (P) LTD vs. The Commercial Tax Officer

WP(MD)/5809/2023HC Madras17 Mar 2023

Bench: HONOURABLE MS. JUSTICE P.T. ASHA

M/S. P. Samiappa Gounder And Bros vs. Public Works Department

WP(MD)/484/2023HC Madras17 Mar 2023

Bench: HONOURABLE MS. JUSTICE P.T. ASHA

U.Sangilimurugan vs. The Inspector Of Police

CRL OP(MD)/4872/2023HC Madras15 Mar 2023

Bench: HONOURABLE MR JUSTICE G.ILANGOVAN

Shanmugam.A vs. The Assistant Commissioner (Circle)

WP(MD)/1051/2023HC Madras14 Mar 2023

Bench: HONOURABLE MS. JUSTICE P.T. ASHA

R.B.Nandini vs. The Inspector Of Police

CRL OP(MD)/2653/2022HC Madras08 Mar 2023

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

Mani.A vs. The District Collector

WP(MD)/27411/2022HC Madras06 Mar 2023

Bench: HONOURABLE MS. JUSTICE P.T. ASHA

Chellam .C vs. The Rural Development And Panchayat Raj Department

WP(MD)/1633/2023HC Madras02 Mar 2023

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Muthukumar Medical Agencies vs. The Superintendent Of CGST And Central Excise

WP(MD)/3967/2023HC Madras02 Mar 2023

Bench: HONOURABLE MR JUSTICE P.D.AUDIKESAVALU

Vijayakumar vs. The District Collector

WP(MD)/28380/2022HC Madras27 Feb 2023

Bench: HONOURABLE MR JUSTICE P.D.AUDIKESAVALU

M. Balamurugan vs. The Prinicipal Secretary

WP(MD)/6889/2015HC Madras27 Feb 2023

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Karthick vs. The District Collector

WP(MD)/28381/2022HC Madras21 Feb 2023

Bench: HONOURABLE MR JUSTICE P.D.AUDIKESAVALU

M/S.Agathyaz Traders vs. The Authorised Officer

WP(MD)/3169/2023HC Madras16 Feb 2023

Bench: HONOURABLE MR JUSTICE D. KRISHNAKUMAR,HONOURABLE MRS JUSTICE L.VICTORIA GOWRI

N.Suresh vs. The Commissioner

WP(MD)/2587/2023HC Madras15 Feb 2023

Bench: HONOURABLE MR JUSTICE P.D.AUDIKESAVALU

S. Muthu Rakkaiah vs. The Inspector Of Police

CRL OP(MD)/15073/2021HC Madras15 Feb 2023

Bench: HONOURABLE MR JUSTICE A.D.JAGADISH CHANDIRA

E.Subbiah vs. The Principal Chief

WP(MD)/5955/2018HC Madras09 Feb 2023

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

Ravichandran.N vs. The Superintendent Of CGST And Excise

WP(MD)/28191/2022HC Madras08 Feb 2023

Bench: HONOURABLE MR JUSTICE P.D.AUDIKESAVALU

M/S.J.K.Traders vs. The Principal Secretary /

WP(MD)/25387/2022HC Madras07 Feb 2023

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Periyannan Rajendran vs. The Deputy Commissioner Of Central GST And Central Excise

WP(MD)/2198/2023HC Madras03 Feb 2023

Bench: HONOURABLE MR JUSTICE P.D.AUDIKESAVALU

M/S. Benit And Co., Electronics (P) LTD vs. The Superintendent (Audit) Team-1

WP(MD)/1704/2023HC Madras03 Feb 2023

Bench: HONOURABLE MR JUSTICE P.D.AUDIKESAVALU

M/S. Kodai Automobiles Limited vs. The Authorized Officer

WP(MD)/27921/2022HC Madras03 Feb 2023

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S. Atchaya Agencies vs. The Superintendent Of CGST And Central Excise

WP(MD)/2203/2023HC Madras03 Feb 2023

Bench: HONOURABLE MR JUSTICE P.D.AUDIKESAVALU

P.Arjun vs. Prashant M.Wadnere, I.A.S

CONT P(MD)/713/2020HC Madras02 Feb 2023

Bench: HONOURABLE DR JUSTICE G. JAYACHANDRAN,HONOURABLE MR JUSTICE SUNDER MOHAN

Pichaimuthu Naveenkumar vs. The Superintendent

WP(MD)/27910/2022HC Madras24 Jan 2023

Bench: HONOURABLE MR JUSTICE P.D.AUDIKESAVALU

Tvl. Ramana Textiles Private Limited vs. The Commissioner Of State Of GST And Commercial Taxes

WP(MD)/1026/2023HC Madras20 Jan 2023

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl. Ramana Textiles Private Limited vs. The Commissioner Of State Of GST And Commercial Taxes

WP(MD)/1027/2023HC Madras20 Jan 2023

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Ayyasamy @ Sadaikutti vs. The District Collector

WP(MD)/29200/2022HC Madras19 Jan 2023

Bench: HONOURABLE MR JUSTICE D. KRISHNAKUMAR,HONOURABLE MR JUSTICE R.VIJAYAKUMAR

Mohammed Ibrahim Ahamed vs. The Assistant Commissioner Of Central GST And Central Excise

WP(MD)/809/2023HC Madras12 Jan 2023

Bench: HONOURABLE MR JUSTICE P.D.AUDIKESAVALU

Senthilkumar.S.D vs. The Government Of INDIA

WP(MD)/24535/2022HC Madras06 Jan 2023

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

Natarajan Muniasamy.M vs. The Government Of INDIA

WP(MD)/24557/2022HC Madras06 Jan 2023

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

M/S. Vv Iron And Steel Company Private Limited vs. Tamil Nadu Generation And Distribution Corporation Limited

WP(MD)/29065/2022HC Madras04 Jan 2023

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

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