BharatTaxGST

Madras High Court GST Judgments — 2022

253 judgments, newest first. Page 1 of 3.

Rajesh Gurusamy vs. The Deputy Commissioner Of CGST And Central Excise

WP(MD)/22452/2021HC Madras22 Dec 2022

Bench: HONOURABLE MR JUSTICE P.D.AUDIKESAVALU

Thirumurugan vs. The District Collector

WP(MD)/24796/2022HC Madras21 Dec 2022

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Shanmuganathan.S vs. The District Collector

WP(MD)/23459/2022HC Madras20 Dec 2022

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Senkiskhan vs. The Special Officer Cum

WP(MD)/23491/2022HC Madras20 Dec 2022

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Ariyamalai.T vs. The Commissioner / Additional Chief Secretary

WP(MD)/28411/2022HC Madras19 Dec 2022

Bench: HONOURABLE MR JUSTICE P.D.AUDIKESAVALU

M/S Sierra Engineering And vs. The State Tax Officer (Intelligence)

WP(MD)/28436/2022HC Madras19 Dec 2022

Bench: HONOURABLE MR JUSTICE P.D.AUDIKESAVALU

Ariyamalai.T vs. The Commissioner / Additional Chief Secretary

WP(MD)/28412/2022HC Madras19 Dec 2022

Bench: HONOURABLE MR JUSTICE P.D.AUDIKESAVALU

M/S Kodai Automobiles Limited vs. The Authorized Offier

WP(MD)/24625/2022HC Madras19 Dec 2022

Bench: HONOURABLE MR JUSTICE D. KRISHNAKUMAR,HONOURABLE MR JUSTICE R.VIJAYAKUMAR

L.Sankar S/O.Lekku Reddiyar vs. The Commissioner Of Custom

WP(MD)/5255/2017HC Madras07 Dec 2022

Bench: HONOURABLE MR JUSTICE P.D.AUDIKESAVALU

L.Sankar vs. The Commissioner

WP(MD)/11544/2017HC Madras07 Dec 2022

Bench: HONOURABLE MR JUSTICE P.D.AUDIKESAVALU

Tvl. Rengasamy Gounder Palanivel vs. The Commissioner Of Commercial Taxes

WP(MD)/27333/2022HC Madras02 Dec 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Green Park Restraurant vs. The The Commissioner Of GST And Central Excise

WP(MD)/27048/2022HC Madras01 Dec 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Chellappa Chokkalingam vs. The Assistant Commissioner (Circle)

WP(MD)/27211/2022HC Madras01 Dec 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Sri Amman Marbles vs. The Commissioner Of Commercial Taxes

WP(MD)/26979/2022HC Madras30 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.J R S And Co vs. The Commissioner Of Commercial Taxes

WP(MD)/26991/2022HC Madras30 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Dilip Buildcon Limited vs. The Assistant Commissioner (CT

WP(MD)/14983/2017HC Madras30 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Rajalakshmi vs. The State Tax Officer (Circle)

WP(MD)/26876/2022HC Madras29 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Nakoda Agencies vs. The Commissioner Of Commercial Taxes

WP(MD)/14172/2020HC Madras29 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Priyanka Bullion Private Limited vs. Union Of INDIA

WP(MD)/26618/2022HC Madras25 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Vanitha Fireworks Industries vs. The Assistant Commissioner(St)-Iii

WP(MD)/13191/2021HC Madras24 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Dharmaraj Murugavel vs. The Assistant Commissioner (Circle)

WP(MD)/26412/2022HC Madras23 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. Cibi Krishna Textiles (P) LTD vs. The Assistant Commissioner (St)

WP(MD)/12570/2022HC Madras22 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Bright Asset Transit PVT LTD vs. The Assistant Commissioner (Circle)

WP(MD)/26319/2022HC Madras22 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Balaguru Kathiresan vs. The Superintendent Of CGST And C. Excise

WP(MD)/26302/2022HC Madras22 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Ramar Andavar vs. The Assistant Commissioner (Circle)

WP(MD)/26244/2022HC Madras21 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Baskar Cements And Products vs. The Assistant Commissioner (St)

WP(MD)/25249/2022HC Madras18 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Trichy Rasi Travels vs. The Commissioner Of GST And Central Excise

WP(MD)/9099/2022HC Madras18 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Sumathi.C vs. The Assistant Commissioner (St)

WP(MD)/26070/2022HC Madras17 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Yentop Manickavel Sons Edible Oils (P) Limited vs. The Assistant Commissioner Of CGST And Central Excise

WP(MD)/25918/2022HC Madras17 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Manickavel Edible Oils Private Limited vs. The Assistant Commissioner Of CGST And Central Excise

WP(MD)/25917/2022HC Madras17 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Yentop Manickam Edible Oils Private Limited vs. The Assistant Commissioner Of CGST And Central Excise

WP(MD)/25920/2022HC Madras17 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Yentop Manickavel Sons Edible Oils (P) Limited vs. The Assistant Commissioner Of CGST And Central Excise

WP(MD)/25919/2022HC Madras17 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Yentop Manickam Edible Oils Private Limited vs. The Assistant Commissioner Of CGST And Central Excise

WP(MD)/25921/2022HC Madras17 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Manickavel Edible Oils Private Limited vs. The Assistant Commissioner Of CGST And Central Excise

WP(MD)/25916/2022HC Madras17 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Immanuel And Co vs. The Divisional Engineer (H) C And M

WP(MD)/25882/2022HC Madras16 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

V.Selva Rathinam vs. The Assistant Commissioner

WP(MD)/594/2019HC Madras16 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Marimuthu Venkateshwaran vs. The Commissioner Of Commercial Taxes

WP(MD)/25865/2022HC Madras15 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Rajalingam.R vs. The Joint Commissioner Of GST (Appeals)

WP(MD)/25861/2022HC Madras15 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Sree Visagan Construction vs. The Commissioner Of Commercial Taxes

WP(MD)/25731/2022HC Madras14 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Pitchaiah Venkateshperumal vs. The Superintendent Of CGST And C.Excise

WP(MD)/25743/2022HC Madras14 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Sunshine International Agritech vs. The Finance Secretary

WP(MD)/24570/2022HC Madras11 Nov 2022

Bench: HONOURABLE MRS JUSTICE V.BHAVANI SUBBAROYAN

R. Ravi vs. The Superintending Engineer

WP(MD)/20042/2014HC Madras10 Nov 2022

Bench: HONOURABLE MR JUSTICE R.VIJAYAKUMAR

M/S.Eraiyarul Construction Material Trading Private Limited vs. Appellate Deputy Commissioner (CT)

WP(MD)/25573/2022HC Madras10 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Udayasankar vs. The Superintendent Of GST And Central Excise

WP(MD)/8898/2021HC Madras09 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Xomox Sanmar LTD vs. The Joint Secretary

WP(MD)/11285/2016HC Madras09 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Amco Batteries Limited vs. The State Tax Officer (Intl.

WP(MD)/25322/2022HC Madras08 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Sakthivel vs. The Commissioner Of Commercial Taxes

WP(MD)/25299/2022HC Madras08 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Chinnamanur Sri Annai Abirami Chit (P) LTD vs. The Assistant Commissioner Of GST And Central Excise

WP(MD)/25291/2022HC Madras08 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Ayyanathan Gnanasekaran vs. The Superintendent Of CGST And C.Excise

WP(MD)/25289/2022HC Madras08 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Manivel Murugen Leelavathy vs. The Deputy Commissioner Of CGST And Central Excise

WP(MD)/23137/2022HC Madras07 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Jeganathan. K vs. The Commissioner / Additional Chief Secretary

WP(MD)/24857/2022HC Madras02 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Balaji.P vs. The Commissioner / Additional Chief Secretary

WP(MD)/24858/2022HC Madras02 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Govindasamy.N vs. The Commissioner / Additional Chief Secretary

WP(MD)/24859/2022HC Madras02 Nov 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Sujipriya.R vs. The Commissioner Of Central GST And Excise

WP(MD)/24755/2022HC Madras01 Nov 2022

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

Ramki Cements Private Limited vs. The State Tax Officer

WP(MD)/24778/2022HC Madras01 Nov 2022

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

Palaniammal.R vs. The Commissioner

WP(MD)/24673/2022HC Madras31 Oct 2022

Bench: HONOURABLE MRS JUSTICE V.BHAVANI SUBBAROYAN

Venkatraman P.R vs. The Commissioner

WP(MD)/24672/2022HC Madras31 Oct 2022

Bench: HONOURABLE MRS JUSTICE V.BHAVANI SUBBAROYAN

Tpc Infra And Green Energies vs. Principal Secretary

WP(MD)/24670/2022HC Madras31 Oct 2022

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

M/S The Ramaraju Surgical Cotton Mills LTD vs. The Additional Commissioner Of CGST And Central Excise

WP(MD)/24665/2022HC Madras31 Oct 2022

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

M/S Bj Builders vs. The Commissioner Of Commercial Taxes

WP(MD)/24530/2022HC Madras28 Oct 2022

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

Giri Ram.J vs. The Superintendent Of GST And Central Excise

CRL MP(MD)/12826/2022HC Madras27 Oct 2022

Bench: HONOURABLE MR JUSTICE A.A.NAKKIRAN

Grv Packages PVT LTD vs. State Industires Promotion Corporatoin Of Tamil Nadu LTD (Sipcot)

WP(MD)/23598/2022HC Madras26 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Velmani Crusher vs. The Commissioner Of Commercial Taxes

WP(MD)/24297/2022HC Madras26 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Muthu Subbiah Ayyadurai vs. The Commissioner Of Commercial Taxes

WP(MD)/24128/2022HC Madras20 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Rathinam Ashokkumar vs. The Commissioner Of Commercial Taxes

WP(MD)/24130/2022HC Madras20 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Jeyamani Raj vs. The Commissioner Of Commercial Taxes

WP(MD)/24129/2022HC Madras20 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Arputharaj vs. The Commissioner Of Commercial Taxes

WP(MD)/24131/2022HC Madras20 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Miracles Sands & Chemicals vs. The Commissioner Of CGST

WP(MD)/13887/2018HC Madras19 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Ambika Cotton Mills Limited Unit-Ii vs. The Assistant Commissioner Of Central Excise

CMP(MD)/6731/2022HC Madras18 Oct 2022

Bench: HONOURABLE MR JUSTICE R. MAHADEVAN,HONOURABLE MR JUSTICE J.SATHYA NARAYANA PRASAD

Rabik Raja.S vs. The Senior Divisional Commercial Manager

WP(MD)/23451/2022HC Madras17 Oct 2022

Bench: HONOURABLE MRS JUSTICE V.BHAVANI SUBBAROYAN

Ari Rama Jeyam.R vs. The Sports Development Authority Of Tamilnadu

WP(MD)/23834/2022HC Madras17 Oct 2022

Bench: HONOURABLE MRS JUSTICE V.BHAVANI SUBBAROYAN

Kailash Kumar K vs. The Director Of Municipal Administration

WP(MD)/19240/2022HC Madras17 Oct 2022

Bench: HONOURABLE MRS JUSTICE V.BHAVANI SUBBAROYAN

Raja Mohammed vs. The District Collector

WP(MD)/21488/2022HC Madras17 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. Sastha Engineering Works vs. The State Tax Officer (Circle)

WP(MD)/23851/2022HC Madras17 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Thenmozhi vs. The Commissioner Of Commercial Taxes

WP(MD)/23821/2022HC Madras17 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. Muthu Enterprises vs. The Assistant Commissioner (St)

WP(MD)/23841/2022HC Madras17 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Matheshwaran.G vs. The Commissioner

WP(MD)/23419/2022HC Madras14 Oct 2022

Bench: HONOURABLE MRS JUSTICE V.BHAVANI SUBBAROYAN

Bharat Heavy Electricals Limited vs. Deputy / Assistant Commissioner Of GST And Central Excise

WP(MD)/13190/2022HC Madras14 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Hotel Theni International vs. The Asst Commissioner(CT)

WP(MD)/25655/2019HC Madras14 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Hotel Theni International vs. The Assistant Commissioner (CT)

WP(MD)/25657/2019HC Madras14 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Hotel Theni International vs. The Assistant Commissioner (CT)

WP(MD)/25654/2019HC Madras14 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Hotel Theni International vs. The Asst.Commissioner(CT)

WP(MD)/25656/2019HC Madras14 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Murugan.R vs. The Commissioner / Additional Chief Secretary

WP(MD)/23593/2022HC Madras13 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Prakash.N vs. The Commissioner / Additional Chief Secretary

WP(MD)/23594/2022HC Madras13 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Vediramasamy. P vs. The Commissioner / Additional Chief Secretary

WP(MD)/23592/2022HC Madras13 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Chinnaraja.M vs. The Commissioner / Additional Chief Secretary

WP(MD)/23590/2022HC Madras13 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Meenatchisundaram vs. The Commissioner / Additional Chief Secretary

WP(MD)/23591/2022HC Madras13 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Devaraj Kathammal vs. The Superintendent Of CGST And C.Excise

WP(MD)/23603/2022HC Madras13 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Subramaniam Rajesh vs. The Joint Commissioner (Appeals)

WP(MD)/23618/2022HC Madras13 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Sastha vs. The Inspector Of Police

CRL OP(MD)/15459/2022HC Madras12 Oct 2022

Bench: HONOURABLE MR JUSTICE A.A.NAKKIRAN

Tvl Kodai Automobiles LTD vs. The Goods And Service Tax Council

WP(MD)/17716/2019HC Madras11 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Sri Sakthi Gas Agencies vs. Goods And Service Tax Council

WP(MD)/11315/2021HC Madras11 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Vetrivel Engineering vs. The Prl.Chief Commissioner

WP(MD)/8907/2019HC Madras11 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Kani Industrial Works vs. The State Of Tamil Nadu

WP(MD)/1612/2020HC Madras11 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Immanuvel Dharmaraja Store vs. The Appellate Deputy Commissioner (GST)

WP(MD)/23179/2022HC Madras10 Oct 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl.Grp Enterprises vs. The Commissioner Of GST And Central Excise

WP(MD)/23091/2022HC Madras30 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Chellaiah Boopathi vs. The Office Of The Commissioner Of GST And Central Excise (Appeals)

WP(MD)/22933/2022HC Madras29 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Tamilnadu Jaibharath Mills vs. The Assistant Commissioner(CT)

WP(MD)/18587/2017HC Madras29 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Saravanan.S vs. The Commissioner / Additional Chief Secretary

WP(MD)/22778/2022HC Madras28 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Subburaj.R vs. The Commissioner / Additional Chief Secretary

WP(MD)/22728/2022HC Madras28 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

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