BharatTaxGST

Madras High Court GST Judgments — 2022

253 judgments, newest first. Page 3 of 3.

Ramnath.S vs. The Commissioner Of Municipal Administration

WP(MD)/7453/2022HC Madras20 Apr 2022

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

M/S. Sadhurmugan Traders vs. The State Tax Officer (Insp)

WP(MD)/7199/2022HC Madras18 Apr 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Sekkappan vs. The Revenue Divisional Officer

WP(MD)/3615/2022HC Madras13 Apr 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Vetrivel Explosives PVT. LTD vs. Union Of INDIA

WP(MD)/8250/2021HC Madras13 Apr 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

V.Balakrishnan vs. The Inspector Of Police

CRL OP(MD)/5920/2022HC Madras12 Apr 2022

Bench: HONOURABLE MR JUSTICE K.MURALI SHANKAR

M/S.Black Gold Technologies vs. The Joint Commissioner Of Customs

WP(MD)/13225/2021HC Madras11 Apr 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Thulasiram vs. The Deputy Commissioner Of GST And Central Excise

WP(MD)/3255/2022HC Madras11 Apr 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Sadayaramanujam C vs. The Assistant Commissioner (St)

WP(MD)/22874/2021HC Madras11 Apr 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Numicouslmpex (I) PVT. LTD vs. The Commissioner Of Customs

WP(MD)/20468/2021HC Madras08 Apr 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Kalpaka Chemicals Private LTD vs. The Commissioner Of GST And Central Excise

WP(MD)/5986/2022HC Madras06 Apr 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Peetee Coach Builders Private Limited vs. Union Of INDIA

WP(MD)/2133/2021HC Madras06 Apr 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Algae Labs PVT.LTD vs. State Tax Officer- I

WP(MD)/4958/2022HC Madras04 Apr 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Jai Guru Cables vs. The Princial Chief Commissioner Of GST And Central Excise

WP(MD)/4260/2022HC Madras01 Apr 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Arun Structurals vs. The State Tax Officer

WP(MD)/8681/2021HC Madras01 Apr 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Real Timbers PVT. LTD vs. The Joint Secretary

WP(MD)/12751/2010HC Madras30 Mar 2022

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

M/S. Smart Roofing Private Limted vs. The State Tax Officer (Int)

WP(MD)/5720/2022HC Madras30 Mar 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Dhananjay Timber And Hardware vs. The State Tax Officer

WP(MD)/5274/2022HC Madras24 Mar 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Suthahar.T vs. The Commissioner

WP(MD)/3160/2022HC Madras23 Mar 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Sanmar Foundries LTD vs. The Joint Secretary

WP(MD)/393/2015HC Madras23 Mar 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Krishnan.T vs. The Assistant Commissioner Of CGST And Central Excise

WP(MD)/2510/2021HC Madras23 Mar 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Stellar Fashion Incorp vs. The Commissioner Of Commercial Taxes

WP(MD)/5079/2021HC Madras22 Mar 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Hashidhahani vs. Mubarak

CMP(MD)/9070/2021HC Madras22 Mar 2022

Bench: HONOURABLE DR JUSTICE R.N.MANJULA

Ggn Spinning Mills (P) LTD vs. Sadayaramanujam C

WMP(MD)/3423/2022HC Madras21 Mar 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Balasubramanian V vs. The Southern Railways

WP(MD)/325/2022HC Madras17 Mar 2022

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

Tvl. Ashok Trading Company vs. The State Tax Officer

WP(MD)/4355/2022HC Madras11 Mar 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Alamelu Contracts vs. The Commissioner Of Commercial Taxes

WP(MD)/4264/2022HC Madras10 Mar 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

The Commissioner vs. The Deputy Commissioner (St)

WP(MD)/4185/2022HC Madras09 Mar 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

The Commissioner vs. The Commissioner Of GST And Central Excise

WP(MD)/4178/2022HC Madras09 Mar 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Ashok Trading Company vs. The State Tax Officer

WP(MD)/4120/2022HC Madras08 Mar 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Atc Tires Private Limited vs. Joint Commissioner Of GST And Central Excise (Appeals)

WP(MD)/949/2022HC Madras08 Mar 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Dhananjay Traders vs. The State Tax Officer

WP(MD)/4083/2022HC Madras07 Mar 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Suriya Engineering Works vs. The Office Of Superintendent Of Control GST

WP(MD)/7377/2020HC Madras04 Mar 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

P.Preetha, Proprietrix vs. The Goods And Service Tax Council

WP(MD)/11614/2020HC Madras04 Mar 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Avatar Petro Chemicals PVT. LTD vs. Goods And Service Tax Council

WP(MD)/7093/2020HC Madras04 Mar 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Rajasekar.I vs. The Principal Chief Commissioner Of GST And Central Excise

WP(MD)/5350/2021HC Madras01 Mar 2022

Bench: HONOURABLE MR JUSTICE S.M. SUBRAMANIAM

M/S. Hari And Co vs. The Assistant Commissioner (St) (Fac)

WP(MD)/3787/2022HC Madras01 Mar 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Jagadeesan vs. Pudukottai Municipality

WP(MD)/13644/2020HC Madras24 Feb 2022

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

Sri Desikanathar Textiles P LTD vs. Union Of INDIA

WP(MD)/7252/2020HC Madras24 Feb 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Mrm Ramaiya Enterprises vs. The State Of Tamil Nadu

WP(MD)/1959/2018HC Madras23 Feb 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Ambigapathi vs. The District Collector

WP(MD)/27295/2019HC Madras23 Feb 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Rahamadulla vs. Pudukottai Municipality

WP(MD)/13643/2020HC Madras21 Feb 2022

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

M/S. The Metal Powder Company vs. The Assistant Commissioner(CT)

WP(MD)/2212/2013HC Madras18 Feb 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Kannabiran Motors vs. The Commercial Tax Officer

WP(MD)/8030/2014HC Madras17 Feb 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Dheenadhayalan vs. The Commissioner

WP(MD)/761/2022HC Madras15 Feb 2022

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

M/S.Maris Associates PVT. LTD vs. The State Of Tamilnadu

WP(MD)/3922/2020HC Madras14 Feb 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Thagirakani.M vs. The Superintendent Of Customs

CRL OP(MD)/11258/2021HC Madras11 Feb 2022

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

M/S. Sri. M.S.P. Velayutha Nadar vs. The Assistant Commissioner (St) (Fac)

WP(MD)/2814/2022HC Madras11 Feb 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Muthuraman Purushothaman vs. The Secretary

WP(MD)/2649/2022HC Madras09 Feb 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Shri Ramalinga Mills LTD vs. The Assistant Commissioner(CT)

WP(MD)/4926/2018HC Madras08 Feb 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

The Chief Engineer vs. Subaya Constructions Company Limited

WA(MD)/1267/2021HC Madras01 Feb 2022

Bench: HONOURABLE MRS JUSTICE PUSHPA SATHYANARAYANA,HONOURABLE MR JUSTICE P.VELMURUGAN

Gandhi Selvam vs. The Inspector Of Police

CRL OP(MD)/19474/2021HC Madras11 Jan 2022

Bench: HONOURABLE MR JUSTICE K.MURALI SHANKAR

Karuppiah.M vs. The District Manager

WP(MD)/710/2021HC Madras04 Jan 2022

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

M/S.M.S.Marketing vs. The State Tax Officer

WP(MD)/23217/2021HC Madras03 Jan 2022

Bench: HONOURABLE MR JUSTICE M. SUNDAR

← 20212023 →