BharatTaxGST

Madras High Court GST Judgments — 2022

253 judgments, newest first. Page 2 of 3.

M/S.Sanmar Matrix Metals LTD vs. Assistant Commissioner Of CGST And Central Excise

WP(MD)/22726/2022HC Madras28 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Mary Constructions vs. The Principal Secretary / Commissioner Of Commercial Taxes

WP(MD)/21741/2022HC Madras27 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Vadivel Pyrotech Private Limited vs. The Assistant Commissioner (St)

WP(MD)/22642/2022HC Madras27 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Chellam .C vs. The Rural Devlopment And Panchayat Raj Department

WP(MD)/22590/2022HC Madras26 Sept 2022

Bench: HONOURABLE MRS JUSTICE V.BHAVANI SUBBAROYAN

M/S.Yentop Manickam Edible Oils(P) LTD vs. The State Tax Officer-I

WP(MD)/23659/2019HC Madras22 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickavel Sons Edible Oils (P) LTD vs. The State Tax Officer-I

WP(MD)/23609/2019HC Madras22 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickavel Sons Edible Oils (P) LTD vs. The State Tax Officer-I

WP(MD)/23662/2019HC Madras22 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickam Edible Oils(P) LTD vs. The State Tax Officer-I

WP(MD)/23663/2019HC Madras22 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickam Edible Oils(P) LTD vs. The State Tax Officer-I

WP(MD)/23661/2019HC Madras22 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickavel Sons Edible Oils (P) LTD vs. The State Tax Officer-I

WP(MD)/23610/2019HC Madras22 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickam Edible Oils(P) LTD vs. The State Tax Officer-I

WP(MD)/23664/2019HC Madras22 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickavel Sons Edible Oils (P) LTD vs. The State Tax Officer-I

WP(MD)/23660/2019HC Madras22 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickavel Sons Edible Oils (P) LTD vs. The State Tax Officer-I

WP(MD)/23656/2019HC Madras22 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickavel Sons Edible Oils (P) LTD vs. The State Tax Officer-I

WP(MD)/23608/2019HC Madras22 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickavel Sons Edible Oils (P) LTD vs. The State Tax Officer-I

WP(MD)/23627/2019HC Madras22 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickavel Sons Edible Oils (P) LTD vs. The State Tax Officer-I

WP(MD)/23658/2019HC Madras22 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickavel Sons Edible Oils (P) LTD vs. The State Tax Officer-I

WP(MD)/23654/2019HC Madras22 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickavel Sons Edible Oils (P) LTD vs. The State Tax Officer-I

WP(MD)/23631/2019HC Madras22 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickavel Sons Edible Oils (P) LTD vs. The State Tax Officer-I

WP(MD)/23628/2019HC Madras22 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickavel Sons Edible Oils (P) LTD vs. The State Tax Officer-I

WP(MD)/23630/2019HC Madras22 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickavel Sons Edible Oils (P) LTD vs. The State Tax Officer-I

WP(MD)/23606/2019HC Madras22 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickavel Sons Edible Oils (P) LTD vs. The State Tax Officer-I

WP(MD)/23657/2019HC Madras22 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Abs Xpress Private LTD vs. The Plant Protection Advisor

WP(MD)/12067/2018HC Madras20 Sept 2022

Bench: HONOURABLE MR JUSTICE R. MAHADEVAN,HONOURABLE MR JUSTICE J.SATHYA NARAYANA PRASAD

Subhojit Kumar Roy vs. The Inspector Of Police

CRL OP(MD)/15434/2022HC Madras16 Sept 2022

Bench: HONOURABLE MRS JUSTICE R. THARANI (RETD.)

M/S.New Grand Hotel vs. Shenbagam

CMP(MD)/4632/2020HC Madras15 Sept 2022

Bench: HONOURABLE MRS JUSTICE R. THARANI (RETD.)

Tvl. Madura Dealers vs. The Assistant Commissioner (CT)

WP(MD)/19223/2022HC Madras15 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Tvl. Madura Dealers vs. The Assistant Commissioner (CT)

WP(MD)/19224/2022HC Madras15 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Asian Fabrix Private LTD vs. The State Tax Officer

WP(MD)/21639/2022HC Madras14 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Thirugnanam Chandraprakash vs. The State Tax Officer

WP(MD)/13258/2020HC Madras14 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Balasubramanian Deepalakshmi vs. The State Tax Officer

WP(MD)/13750/2020HC Madras14 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickam Edible Oils(P) LTD vs. The State Tax Officer-I

WP(MD)/23412/2019HC Madras14 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Yentop Manickam Edible Oils (P) LTD vs. The State Tax Officer-I

WP(MD)/23383/2019HC Madras14 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Yentop Manickam Edible Oils (P) LTD vs. The State Tax Officer-I

WP(MD)/23492/2019HC Madras14 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickam Edible Oils(P) LTD vs. The State Tax Officer-I

WP(MD)/23515/2019HC Madras14 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Yentop Manickam Edible Oils (P) LTD vs. The State Tax Officer-I

WP(MD)/23502/2019HC Madras14 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickam Edible Oils(P) LTD vs. The State Tax Officer-I

WP(MD)/23408/2019HC Madras14 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Yentop Manickam Edible Oils (P) LTD vs. The State Tax Officer-I

WP(MD)/23491/2019HC Madras14 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickam Edible Oils(P) LTD vs. The State Tax Officer-I

WP(MD)/23416/2019HC Madras14 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickam Edible Oils(P) LTD vs. The State Tax Officer-I

WP(MD)/23523/2019HC Madras14 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Yentop Manickam Edible Oils (P) LTD vs. The State Tax Officer-I

WP(MD)/23376/2019HC Madras14 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Yentop Manickam Edible Oils (P) LTD vs. The State Tax Officer-I

WP(MD)/23381/2019HC Madras14 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickam Edible Oils(P) LTD vs. The State Tax Officer-I

WP(MD)/23525/2019HC Madras14 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Yentop Manickam Edible Oils (P) LTD vs. The State Tax Officer-I

WP(MD)/23380/2019HC Madras14 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Yentop Manickam Edible Oils (P) LTD vs. The State Tax Officer-I

WP(MD)/23506/2019HC Madras14 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickam Edible Oils(P) LTD vs. The State Tax Officer-I

WP(MD)/23413/2019HC Madras14 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickam Edible Oils(P) LTD vs. The State Tax Officer-I

WP(MD)/23513/2019HC Madras14 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S. Yentop Manickam Edible Oils (P) LTD vs. The State Tax Officer-I

WP(MD)/23382/2019HC Madras14 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickam Edible Oils(P) LTD vs. The State Tax Officer-I

WP(MD)/23415/2019HC Madras14 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S.Yentop Manickam Edible Oils(P) LTD vs. The State Tax Officer-I

WP(MD)/23409/2019HC Madras14 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Michael Rajkumar vs. The Joint Commissioner (Appeals)

WP(MD)/21389/2022HC Madras08 Sept 2022

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

Ramakrishnan vs. The Commissioner / Additional Chief Secretary

WP(MD)/20946/2022HC Madras02 Sept 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

M/S. Jothi Agency vs. State Tax Commissioner (GST)

WP(MD)/20622/2022HC Madras02 Sept 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

Saravanan.S vs. The Commissioner / Additional Chief Secretary

WP(MD)/20947/2022HC Madras02 Sept 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

Manogaran.C vs. The Commissioner / Additional Chief Secretary

WP(MD)/20948/2022HC Madras02 Sept 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

Tvl. Sasivarnam.P, Contractor vs. The Commissioner Of Commercial Taxes

WP(MD)/20677/2022HC Madras02 Sept 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

Sethuraman Suseela @ Chithra vs. The Commissioner Of Commercial Taxes

WP(MD)/20637/2022HC Madras01 Sept 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

Ms. Macmet Engineering Limited vs. The Commissioner Of Commercial Taxes

WP(MD)/19395/2022HC Madras01 Sept 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

Rengaraj C.S vs. The Principal Additional Director

WP(MD)/19339/2022HC Madras30 Aug 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

Tvl. Sankar Cables vs. The Commissioner Of Commercial Taxes

WP(MD)/19996/2022HC Madras29 Aug 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

Tvl. Jeeva And Co vs. The Commissioner Of Commercial Taxes

WP(MD)/20195/2022HC Madras29 Aug 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

Tvl. Lucky Mydeen Biriyani vs. The Commissioner

WP(MD)/20035/2022HC Madras29 Aug 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

Gramalaya vs. The Deputy/Assistant Commissiner Of GST And

WP(MD)/11672/2022HC Madras26 Aug 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

Arun Ram .T.V vs. The Deputy Commissioner (Sales Tax)

WP(MD)/12805/2022HC Madras25 Aug 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

M/S. Pearl And Co vs. The Commissioner Of Commercial Taxes

WP(MD)/19127/2022HC Madras23 Aug 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

M/S.Sri Janani Packaging vs. The Commissioner Of Commercial Taxes

WP(MD)/19129/2022HC Madras23 Aug 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

Tvl. A S Lakshmii vs. The Superintendent Of CGST/

WP(MD)/19389/2022HC Madras23 Aug 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

Krishnamoorthi .P vs. The Assistant Commissioner (St)-3

WP(MD)/8333/2022HC Madras22 Aug 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

Asia (Chennai) Engineering Company Private Limited vs. Assistant Commissioner (St) (Fac)

WP(MD)/13851/2022HC Madras22 Aug 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

Karuppaiah vs. The State Tax Officer(Main)

WP(MD)/18967/2022HC Madras22 Aug 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

T.Selvaraj vs. The Sub Registrar

WP(MD)/16001/2012HC Madras18 Aug 2022

Bench: HONOURABLE MR JUSTICE R.VIJAYAKUMAR

Rahamathullah vs. The Inspector Of Police

CRL MP(MD)/7864/2022HC Madras08 Aug 2022

Bench: HONOURABLE MR JUSTICE G.ILANGOVAN

S. Jawahar Muthuraj vs. R.Mathiazhagan

CRL OP(MD)/9658/2019HC Madras05 Aug 2022

Bench: HONOURABLE MR JUSTICE G.ILANGOVAN

M/S.Madura Coats Private LTD vs. The Commissioner Of Central

WP(MD)/12608/2017HC Madras02 Aug 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

Tvl.Jeyalakshmi Store vs. The Commissioner Of Commercial Taxes

WP(MD)/16513/2022HC Madras27 Jul 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

Udhayakumar.V vs. The Inspector Of Panchayat / District Collector

WP(MD)/16266/2022HC Madras26 Jul 2022

Bench: HONOURABLE MR JUSTICE P. N. PRAKASH,HONOURABLE MRS JUSTICE R. HEMALATHA

M/S Durai Enterprises vs. Joint Commissioner

WP(MD)/14492/2022HC Madras21 Jul 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

M/S.Dalmia Cement (Bharat) LTD vs. The Assistant Commissioner Of GST And Central Excise

WP(MD)/5448/2022HC Madras18 Jul 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

M/S. Mahadev Enterprises vs. Additional / Joint Commissioner Of Customs

WP(MD)/15412/2022HC Madras15 Jul 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

Virudhunagar District Quarry Owners vs. The Commissioner / Additional Chief Secretary

WP(MD)/14380/2022HC Madras06 Jul 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

Siva Cotton Mills (INDIA) PVT. LTD vs. The Principal Secretary

WP(MD)/9520/2022HC Madras24 Jun 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

M/S. Gemini Coach Builders vs. Union Of INDIA

WP(MD)/13181/2022HC Madras24 Jun 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

M.Pandiyan vs. The Commissioner Of Service

WP(MD)/9565/2018HC Madras23 Jun 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

M/S. Janapiriyaa Super Market vs. The Deputy Commissioner

WP(MD)/12965/2022HC Madras23 Jun 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

M/S.Anantham Retail Private Limited vs. State Tax Officer

WP(MD)/11376/2022HC Madras20 Jun 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

M/S.Anantham Retail Private Limited vs. State Tax Officer

WP(MD)/11391/2022HC Madras20 Jun 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

N.A. Lakshmi Erectors vs. The Deputy Commissioner (Enforcement)

WP(MD)/12139/2022HC Madras17 Jun 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

M/S.C K Engineering Enterprises vs. The Commissioner Of Commercial Taxes

WP(MD)/12288/2022HC Madras17 Jun 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

Thirugnanam Chandraprakash vs. The State Tax Officer

WMP(MD)/16054/2021HC Madras16 Jun 2022

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

M/S.V.R.Anbu And Bros vs. The Principal Commissioner And Commissioner Of Commercial Taxes

WP(MD)/21894/2019HC Madras14 Jun 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Balaji Electrical Engineering vs. Designated Committee

WP(MD)/720/2022HC Madras10 Jun 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Rajkumar Gowthaman vs. Joint Commissioner Of Customs(Preventive)

WP(MD)/3009/2020HC Madras28 May 2022

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

G.Sankar Timber Depot vs. The State Tax Officer, (Adjudication)

WA(MD)/481/2022HC Madras26 May 2022

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR,HONOURABLE MR JUSTICE R.VIJAYAKUMAR

Jose .V.M vs. The Secretary TO Government

WP(MD)/8884/2022HC Madras29 Apr 2022

Bench: HONOURABLE MR JUSTICE PARESH UPADHYAY,HONOURABLE MR JUSTICE R.VIJAYAKUMAR

M/S. Yentop Manickavel Sons Edible Oils PVT LTD vs. The Joint Commissioner (St) (I.W)

WP(MD)/8776/2022HC Madras29 Apr 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

K.Veeraputhiran vs. The Commissioner

WP(MD)/16158/2020HC Madras28 Apr 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Abi Technologies vs. The Assistant Commissioner Of Customs

WP(MD)/4562/2022HC Madras28 Apr 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Farm Aid Service vs. The Commissioner Of Commercial Taxes

WP(MD)/10779/2020HC Madras28 Apr 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Psts Logistics PVT.LTD vs. The Commissioner Of CGST And Central Excise

WP(MD)/4779/2022HC Madras27 Apr 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. G. Sankar Timber Depot vs. The State Tax Officer (Adjudication)

WP(MD)/7880/2022HC Madras25 Apr 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Veyil Vantha Ambal And Co vs. The Commissioner Of Commercial Taxes

WP(MD)/7853/2021HC Madras25 Apr 2022

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

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